High Courts08 Jan 2010
Vennila Vs The District Collector and Others
Madras High Court · (2010) 01 MAD CK 0106
Constitution of India, 1950 — Article 16(2)
COURT ARCHIVE
Madras High Court judgments, 2010
4,117 judgments · page 203 of 206
High Courts08 Jan 2010Dismissed
Suyambulingam Vs S. Sivasundari and S. Thineshraja
Madras High Court · (2010) 01 MAD CK 0105
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts08 Jan 2010
V. Arjunan Vs The Tamilnadu Civil Supplies Corporation Ltd.
Madras High Court · (2010) 01 MAD CK 0094
Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 324
High Courts08 Jan 2010Dismissed
K. Nagarajan Vs Superintendent of Police, Director General of Police, (Law and Order) and Government of Tamil Nadu
Madras High Court · (2010) 01 MAD CK 0071
Constitution of India, 1950 — Article 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 59Madras Prohibition Act, 1937 — Section 4(1)
High Courts08 Jan 2010Dismissed
Thennarasu Vs Mahalakshmi @ Mahadevi and Mathusuriya
Madras High Court · (2010) 01 MAD CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 125(3), 128
High Courts08 Jan 2010Allowed
Cooper Bussmann India Ltd. Vs Asstt. Commr. of Cus. (SVB)
Madras High Court · (2010) 254 ELT 55
Customs Act, 1962 — Section 14Customs Valuation (Determination of Price of Imported Goods) Rules, 1988 — Rule 3, 7, 7(1), 7(2), 7(3)
High Courts08 Jan 2010
Srinivasan @ Karunanithy Vs The Superintendent of Police and The Inspector of Police, CID
Madras High Court · (2010) 1 LW(Cri) 163
Penal Code, 1860 (IPC) — Section 190, 195, 463, 471, 475
High Courts08 Jan 2010Allowed
B.S. Adityan, The Educational Trustee Co. (P) Ltd. and The Thanthi Trust Vs B. Ramachandra Adityan @ B.R. Adityan and Others
Madras High Court · (2010) 1 LW 939
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts07 Jan 2010Dismissed
Aerochem Electronics Vs Commercial Tax Officer, Luz Assessment Circle, Chennai and Another
Madras High Court · (2012) 51 VST 206
Tamil Nadu General Sales Tax Act, 1959 — Section 28A
High Courts07 Jan 2010Dismissed
Kuthalingam @ Sathyaraj Vs T.S. Rama Narayanan and T.S. Hariharakrishnan
Madras High Court · (2010) 3 LW 858
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts07 Jan 2010Dismissed
Dy. Commr. of Archives and Historical Research Vs State CIC
Madras High Court · (2010) 254 ELT 390
Right to Information Act, 2005 — Section 11, 2, 22, 6, 6(3)
High Courts07 Jan 2010Allowed
Modern Printers Vs State of Tamil Nadu
Madras High Court · (2010) 30 VST 474
Tamil Nadu General Sales Tax Act, 1959 — Section 22, 22(1), 22(2)
High Courts07 Jan 2010Allowed
Trichy Cafe Vs State of Tamil Nadu
Madras High Court · (2010) 30 VST 461
High Courts07 Jan 2010
L. Kulasekaran Vs The Government of Tamil Nadu G.V. Madhavan Vs L. Kulasekaran and Others
Madras High Court · (2010) 01 MAD CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 248(1)Penal Code, 1860 (IPC) — Section 147, 323, 325, 341Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 34
High Courts07 Jan 2010Dismissed
The Management of Veejay Lakshmi Engineering Works Ltd. Vs The Presiding Officer Labour Court and V.N. Sarangapani
Madras High Court · (2010) 01 MAD CK 0077
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2
High Courts07 Jan 2010
Subramaniyam @ Seethan Vs State by Inspector of Police
Madras High Court · (2010) 01 MAD CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Electricity Act, 1910 — Section 39Penal Code, 1860 (IPC) — Section 304
High Courts07 Jan 2010
Fairdeal Supplies Ltd. Vs Asset Reconstruction Company (India) Ltd., The Official Liquidator, High Court, Liquidator of SIV Industries Limited, South India Viscose National Workers Union (NTUC) and Veetrag Housing Development and Finance Co. Ltd.
Madras High Court · (2010) 01 MAD CK 0067
High Courts07 Jan 2010Dismissed
M. Jagadeesan Vs K. Selvam, M. Srinivasan and S. Sivanesan
Madras High Court · (2010) 2 MLJ 1177
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 1(1), 114, 115Supreme Court Rules, 1966 — Order 40 Rule 1Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3), 10(4), 25
High Courts07 Jan 2010Allowed
Srirangam Co-operative Building Society and Others Vs T.N. Muniswami Konar and Others
Madras High Court · (2010) 01 MAD CK 0047
Evidence Act, 1872 — Section 60, 68, 69, 70, 90Land Acquisition Act, 1984 — Section 30, 30(2), 31, 31(2), 4(1)Succession Act, 1925 — Section 63, 63
High Courts07 Jan 2010
National Insurance Company Ltd. Vs D. Balu, B. Sumitha and K. Senthamaraikannan
Madras High Court · (2010) 01 MAD CK 0040
Motor Vehicles Act, 1988 — Section 163(A)(6), 168Penal Code, 1860 (IPC) — Section 279, 304(A)