Arbitration Act, 1940 — Section 39, 39(1)Civil Procedure Code Amendment Act, 1999 — Section 10Civil Procedure Code Amendment Act, 2002 — Section 4, 4(1)

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High Courts15 Jun 2007

Chennai Container Terminal Pvt. Ltd. Vs Union of India (UOI) and Others Union of India (UOI) Vs Board of Trustees and Others

Madras High Court · AIR 2007 Mad 325 : (2007) 3 ARBLR 510 : (2007) 4 CTC 284 : (2007) 3 LW 700

Arbitration Act, 1940 — Section 13Arbitration and Conciliation Act, 1996 — Section 2(1), 2A, 2C, 34, 34(2)

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High Courts15 Jun 2007Dismissed

Commissioner of Income Tax Vs Giza Impex P. Ltd.

Madras High Court · (2007) 293 ITR 301

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High Courts15 Jun 2007

Metropolitan Transport Corporation Ltd. (formerly known as Dr. Ambedkar Transport Corporation Ltd.) Vs V.R. Gopal

Madras High Court · (2008) ACJ 2674 : (2007) 4 CTC 545 : (2007) 4 MLJ 717

Motor Vehicles Act, 1988 — Section 168, 184Penal Code, 1860 (IPC) — Section 338

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High Courts15 Jun 2007Allowed

The Superintending Engineer (Highways and Rural Works) and The Superintendent Engineer (Highways and Rural Works) Vs Thiru D.G. Deivasigamani, Civil Engineering Contractors and Mr. Justice G. Ramanujam, Arbitrator (Retd. Judge of the High Court of Madras) Thiru T.G. Deivasigamani, Civil Engineering Contractors Vs The Superintending Engineer (Highways and Rural Works) and The Superintendent Engineer (Highways and Rural Works)

Madras High Court · (2008) 1 ARBLR 380

Arbitration and Conciliation Act, 1996 — Section 11(4), 16, 16(1), 16(2), 16(5)

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High Courts15 Jun 2007Dismissed

Chokkappan Vs Subramani, Nanjappan, Annadurai and Kumar

Madras High Court · (2007) 4 CTC 406

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High Courts15 Jun 2007Allowed

K. Kumaran Vs The State of Tamil Nadu

Madras High Court · (2007) 3 CTC 763

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High Courts14 Jun 2007Dismissed

The Commissioner, Corporation of Chennai Vs Budhmal Jain (died) and Others

Madras High Court · (2007) 4 MLJ 680

General Clauses Act, 1897 — Section 21Land Acquisition Act, 1894 — Section 48B

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High Courts14 Jun 2007

Vijaya and Meenakumari Vs The Inspector General of Registration

Madras High Court · AIR 2007 Mad 276 : (2007) 3 CTC 756 : (2007) 4 LW 960 : (2007) 4 MLJ 1240

Land Acquisition Act, 1894 — Section 18(2)Madras Boundary Act, 1860 — Section 25Registration Act, 1908 — Section 73(1), 77(1)

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High Courts14 Jun 2007Dismissed

Commissioner of Income Tax Vs Ganesan Builders Ltd.

Madras High Court · (2008) 299 ITR 403

Income Tax Act, 1961 — Section 271, 271(1)

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High Courts14 Jun 2007Allowed

Manickam Vs The Secretary to the Government of India, Department of Home Affairs, (Internal Security), North Block, New Delhi, The Chief Secretary, Government of Tamil Nadu, Public (Law and Order) Department, Fort St. George, Chennai-9 and The Commissioner of Police, Trichirappalli City

Madras High Court · (2008) 1 LW(Cri) 238

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High Courts14 Jun 2007Dismissed

Commissioner of Income Tax Vs VGR Foundations

Madras High Court · (2008) 298 ITR 132

Income Tax Act, 1961 — Section 133A, 143(2), 148, 57

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High Courts14 Jun 2007Dismissed

Commissioner of Income Tax Vs Chan Basha

Madras High Court · (2008) 298 ITR 346

Income Tax Act, 1961 — Section 142(1), 143(2), 143(3), 147, 260A

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High Courts14 Jun 2007Dismissed

P.V. Prasad Vs Jayashree S. Shah

Madras High Court · (2007) 06 MAD CK 0055

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)

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High Courts14 Jun 2007Dismissed

Estate of Venkatesa Sarma rep. by its Executive Rama Devi (since deceased by L.Rs. V. Subramanyan and Others) Vs V. Subramanyan, G. Srinivasan, G. Venugopal and Vatsala Ravi

Madras High Court · (2007) 06 MAD CK 0051

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High Courts14 Jun 2007Dismissed

Union of India (UOI) Vs The Central Administrative Tribunal Union of India (UOI) Vs S. Srinivasan Union of India (UOI) Vs C. Madasamy, S. Sivapunniya Moorthy and R. Sivasankara Dass

Madras High Court · (2007) 06 MAD CK 0032

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High Courts14 Jun 2007Dismissed

R. Ramalingam Vs The Commissioner and Secretary to Government, Agriculture Department, The Chief Engineer, Agricultural Engineering and Registrar, Tamil Nadu Administrative Tribunal

Madras High Court · (2007) 06 MAD CK 0031

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