High Courts20 Feb 2007Allowed
C. Saleth Mary and A.S. Kuppusamy Vs The State of Tamil Nadu and Others
Madras High Court · (2007) 02 MAD CK 0232
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Madras High Court judgments, 2007
3,127 judgments · page 132 of 157
High Courts20 Feb 2007Dismissed
N. Sathasivam Vs Joint Commissioner of Police, The Inspector of Police (Crime) and Selva Kumar, Inspector of Police (Law and Order)
Madras High Court · (2007) 02 MAD CK 0230
Penal Code, 1860 (IPC) — Section 147, 148, 199, 200, 201
High Courts20 Feb 2007Dismissed
CRN Investments (P) Ltd. Vs The Commissioner of Income Tax
Madras High Court · (2008) 300 ITR 342
Income Tax Act, 1961 — Section 133A, 147, 148, 234A, 234B
High Courts20 Feb 2007Dismissed
Somu Thevar Vs State by Inspector of Police
Madras High Court · (2007) 02 MAD CK 0194
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 294(B), 302, 323, 325, 506
High Courts20 Feb 2007Dismissed
S. Kanniyammal and V. Kalaiselvi Vs The District Collector and District Magistrate, The Secretary to Government, Prohibition and Excise Department, Tamil Nadu Government and The Inspector of Police
Madras High Court · (2007) 02 MAD CK 0175
Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 21(1)(4)Penal Code, 1860 (IPC) — Section 379, 506
High Courts20 Feb 2007
Ponnu @ Peria Pachhai Perumal, Ganpathi, Chitravelu and Muthulakshmi Vs The State
Madras High Court · (2007) 02 MAD CK 0174
High Courts20 Feb 2007
N. Lakshmanan and Others Vs The Collector, The Tahsildar and The District Forest Officer
Madras High Court · (2007) 02 MAD CK 0134
Forest Act, 1927 — Section 24, 4
High Courts20 Feb 2007Dismissed
Tamil Nadu Film Exhibitors Association Vs The Branch Manager, Film Division, Department of Ministry of Information and Broadcasting, Government of India, Shastri Bhavan, Chennai - 6 and The Branch Manager, Film Division, Department of Ministry of Information and Broadcasting, Government of India, No. 70, Dhanappa Mudali Street, Madurai
Madras High Court · (2007) 02 MAD CK 0072
Constitution of India, 1950 — Article 19(1), 19(2)Contract Act, 1872 — Section 65, 70Tamil Nadu Cinemas (Regulation) Act, 1955 — Section 6
High Courts20 Feb 2007Allowed
N. Gayathri Devi Vs R. Ravichadnran @ Ravi Mony
Madras High Court · (2007) 02 MAD CK 0071
Hindu Marriage Act, 1955 — Section 12(1)
High Courts20 Feb 2007Allowed
A.G. Lingaiah Chettiar Vs Bhaskaran
Madras High Court · (2007) 02 MAD CK 0069
Civil Procedure Code, 1908 (CPC) — Section 115Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 25
High Courts20 Feb 2007
S.T. Krishnamoothi Vs Union of India (UOI) and Others
Madras High Court · (2007) WritLR 292
Indian Medical Council Act, 1956 — Section 10A, 10B, 10C, 13, 13(3)Penal Code, 1860 (IPC) — Section 406, 420, 465, 468, 471University Grants Commission Act, 1956 — Section 2, 22, 22(1), 24, 3
High Courts19 Feb 2007Allowed
Meenakshi and Nanjappa Vs Selvaraj @ Selvam and Others
Madras High Court · (2007) 210 ELT 670 : (2007) 5 STR 335
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts19 Feb 2007Dismissed
A. Govindarajan and Others Vs The Inspector General of Police
Madras High Court · (2007) 1 DMC 742 : (2007) 1 LW(Cri) 493
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 304, 323, 34, 406, 498A
High Courts19 Feb 2007
S. Murugan @ Sakkarai Poosari and S. Dharmalingam Poosari Vs The Joint Commissioner, Hindu Religious and Charitable Endowment Board, The Assistant Commissioner/Executive Officer and S.A. Rajendran Poosari
Madras High Court · (2008) 1 LW 307 : (2008) 2 MLJ 362
Constitution of India, 1950 — Article 226Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 108, 55(1), 55(2), 63, 70(1)
High Courts19 Feb 2007Dismissed
The Forest Range Officer, Valparai Range Vs Parry Agro Industries Ltd., formerly known as C.W.S. (India) Ltd.
Madras High Court · (2007) 02 MAD CK 0266
Tamil Nadu Forest Act, 1882 — Section 20
High Courts19 Feb 2007
Mrs. Sunita rep. by her Power Agent and father Mr. T.S. Srinivasan Vs S. Krishnan
Madras High Court · (2007) 02 MAD CK 0264
Civil Procedure Code, 1908 (CPC) — Section 23, 23(3)Family Courts Act, 1984 — Section 13Hindu Marriage Act, 1955 — Section 13(1), 21A, 9
High Courts19 Feb 2007
Commissioner of Income Tax - I Vs Ashok Leyland Ltd.
Madras High Court · (2008) 215 CTR 187 : (2008) 297 ITR 107
High Courts19 Feb 2007Dismissed
Varadhan Vs Chinnakannu (Deceased), Perumal and Kalian
Madras High Court · (2007) 02 MAD CK 0231
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
High Courts19 Feb 2007Dismissed
Manikandan @ Kalappai Mani @ Karuppu Vs State by the Inspector of Police
Madras High Court · (2007) 02 MAD CK 0193
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34