COURT ARCHIVE

Madras High Court judgments, 2007

3,127 judgments · page 134 of 157

High Courts15 Feb 2007Dismissed

A. Krishnakumar and S. Rudiramurthy Vs All India Board of Technical Studies in Architecture and Regional Planning, Institute of Town Planners of India, Chennai Metropolitan Development Authority and Mr. R. Krishnamuthy

Madras High Court · (2007) 02 MAD CK 0016

Companies Act, 1956 — Section 25Constitution of India, 1950 — Article 12, 226

High Courts15 Feb 2007Dismissed

Shanthi Vs State

Madras High Court · (2007) 02 MAD CK 0005

Criminal Procedure Code, 1973 (CrPC) — Section 100, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 41, 41(2), 41(3), 42

High Courts13 Feb 2007

Christian Medical College, Vellore Association Vs The Permanent Committee for the Conduct of Common Entrance Examination in Private Colleges, The State of Tamil Nadu and The Tamil Nadu Dr. M.G.R. Medical University P. Arunkumar Vs The State of Tamil Nadu, Tamil Nadu Dr. M.G.R. Medical University and Christian Medical College J. Jotheebun Vs Christian Medical College, Tamil Nadu Dr. MGR Medical University and The State of Tamil Nadu

Madras High Court · (2007) WritLR 99

Constitution of India, 1950 — Article 14, 15, 18, 29, 29(2)

High Courts13 Feb 2007Dismissed

Rani and Others Vs Arunthavam and Others

Madras High Court · (2007) 02 MAD CK 0300

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12

High Courts13 Feb 2007

Selvaraju Vs N. Pandian

Madras High Court · (2007) 02 MAD CK 0299

High Courts13 Feb 2007

Rajendran Vs Govindasami, Kaliaperimal, Muthuvalli and Renuka

Madras High Court · (2007) 02 MAD CK 0298

High Courts13 Feb 2007

Dr. V. Murugesan Vs The Commissioner, Pollachi Municipality and The Executive Officer, Pollachi Municipality

Madras High Court · (2007) 02 MAD CK 0297

High Courts13 Feb 2007

K.M. Valliappan Vs Joint Director of School Education (Higher Education) and Madras Seva Sadhan Higher Secondary School

Madras High Court · (2007) 02 MAD CK 0279

Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 — Section 17(1), 22(1)Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974 — Rule 17(1)

High Courts13 Feb 2007Dismissed

Commissioner of Income Tax Vs Union Company Motors Limited

Madras High Court · (2008) 296 ITR 542

Income Tax Act, 1961 — Section 115J, 143, 154

High Courts13 Feb 2007Dismissed

Commissioner of Income Tax Vs Shiva Distilleries Ltd.

Madras High Court · (2007) 293 ITR 108

Income Tax Act, 1961 — Section 80HHC

High Courts13 Feb 2007Dismissed

Commissioner of Income Tax Vs Sundaram Finance Limited

Madras High Court · (2008) 296 ITR 540

Income Tax Act, 1961 — Section 115J, 143, 154

High Courts13 Feb 2007Dismissed

Commissioner of Income Tax Vs The Lakshmi Vilas Bank Ltd.

Madras High Court · (2007) 293 ITR 487

Income Tax Act, 1961 — Section 104(4), 263, 80P(2)

High Courts13 Feb 2007Dismissed

The Commissioner of Income Tax Vs S. Palanivel

Madras High Court · (2007) 291 ITR 33

Income Tax Act, 1961 — Section 113, 132, 132A, 158BC

High Courts13 Feb 2007Dismissed

Apparaju and Others Vs Natesan, Thirukkanni, Venkatesa Gounder and Gurnathan

Madras High Court · (2007) 02 MAD CK 0124

High Courts13 Feb 2007

Manoharan, Malar and Bagavathi Vs State

Madras High Court · (2007) 02 MAD CK 0091

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 114, 302, 307, 324

High Courts12 Feb 2007Allowed

The District Collector, The Divisional Excise Officer and The Village Administrative Officer Vs Ramalinga Naidu

Madras High Court · (2007) 2 MLJ 761

Civil Procedure Code, 1908 (CPC) — Section 80Electricity Act, 1910 — Section 12, 19, 52Madras Prohibition Act, 1937 — Section 17A, 17B, 56, 56(A), 56(B)

High Courts12 Feb 2007Dismissed

Kumar Vs State

Madras High Court · (2007) 02 MAD CK 0305

Criminal Procedure Code, 1973 (CrPC) — Section 313, 409(2)Penal Code, 1860 (IPC) — Section 201, 302, 376, 397(2), 462

High Courts12 Feb 2007Allowed

Velliyangiri and Saravanan Vs State

Madras High Court · (2007) 02 MAD CK 0240

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34

High Courts12 Feb 2007

S.P. Ganapathi and The New India Assurance Co. Ltd. Vs Rengammal and Marudhai

Madras High Court · (2007) 02 MAD CK 0171

High Courts12 Feb 2007Dismissed

Tamilarasan @ Tamilan and Kalairajan Vs The State of Tamil Nadu

Madras High Court · (2007) 02 MAD CK 0163

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34, 392