High Courts21 Feb 2007Dismissed
The Management, Tuticorin Port Trust Vs The Presiding Officer, Industrial Tribunal and Others
Madras High Court · (2007) 02 MAD CK 0241
COURT ARCHIVE
Madras High Court judgments, 2007
3,127 judgments · page 131 of 157
High Courts21 Feb 2007
Ravia Gani and Others Vs Pandurangan and Another
Madras High Court · (2008) ACJ 1995
High Courts21 Feb 2007Dismissed
Dollar Apparels Vs The Income Tax Officer
Madras High Court · (2007) 02 MAD CK 0221
Income Tax Act, 1961 — Section 80HHC
High Courts21 Feb 2007Dismissed
E.G. Ravi Vs Jayashree
Madras High Court · (2007) 1 DMC 878
Hindu Marriage Act, 1955 — Section 12(1)
High Courts21 Feb 2007Dismissed
R.P. Jayakumar Vs R. Jayanthi
Madras High Court · (2007) 2 DMC 163
Hindu Marriage Act, 1955 — Section 13
High Courts21 Feb 2007Dismissed
S. Kannan Vs Metro Transport Corporation
Madras High Court · (2007) 02 MAD CK 0137
Constitution of India, 1950 — Article 226Tamil Nadu State and Subordinate Services Rules, 1955 — Rule 49
High Courts21 Feb 2007Dismissed
R. Ramanathan Vs The Secretary to the Government, Higher Education Department and Others
Madras High Court · (2007) 02 MAD CK 0132
Tamil Nadu Collegiate Educational Service Rules, 1978 — Rule 11
High Courts21 Feb 2007Allowed
Azalea Veronica Vs State
Madras High Court · (2007) CriLJ 3038 : (2007) 1 LW(Cri) 325 : (2007) 4 RCR(Criminal) 735
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 167, 167, 167(5), 167(6), 437(3)Passports Act, 1967 — Section 12(1), 15
High Courts21 Feb 2007Dismissed
Samaiyan Vs The State
Madras High Court · (2007) 02 MAD CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 114, 27, 8Penal Code, 1860 (IPC) — Section 302
High Courts21 Feb 2007
Sampath Nattar Vs Gnana Sivam [deceased] and Others
Madras High Court · (2007) 02 MAD CK 0070
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Article 135
High Courts21 Feb 2007Allowed
Mohammed Thaiyub Vs Abdul Rasheed and Others
Madras High Court · (2008) 1 LW 487 : (2008) 2 MLJ 838
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(3)
High Courts21 Feb 2007
Halimunnisa Vs Pervise Ahamed, Prop. Fashion Footwear and Hemanth Kumar, rep. by his Father and Natural Guardian Parsan Chand
Madras High Court · (2007) 02 MAD CK 0048
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2), 25, 9(3)
High Courts21 Feb 2007Allowed
S. Chandra Vs C.V. Sridharan
Madras High Court · (2007) 2 DMC 187
Hindu Marriage Act, 1955 — Section 13(1), 25
High Courts20 Feb 2007
S. Padmanabhan Vs State of Tamil Nadu
Madras High Court · (2007) 02 MAD CK 0293
High Courts20 Feb 2007Allowed
C. Japamani Vs The Government of India and Others
Madras High Court · (2007) 02 MAD CK 0291
High Courts20 Feb 2007Dismissed
K. Subramaniam and K. Ramasamy Vs P. Karuppananadar and Others
Madras High Court · (2007) 02 MAD CK 0263
High Courts20 Feb 2007Dismissed
Tamil Nadu Film Exhibitors Association Vs The Branch Manager, Film Division, Dept. of Ministry of Information and Broadcasting, Government of India and The Branch Manager, Film Division, Dept. of Ministry of Information and Broadcasting, Government of India
Madras High Court · (2007) 02 MAD CK 0259
Constitution of India, 1950 — Article 19(1), 19(2)Contract Act, 1872 — Section 65, 70Tamil Nadu Cinemas (Regulation) Act, 1955 — Section 6
High Courts20 Feb 2007Dismissed
R. Rajamani Vs The Presiding Officer, II Additional Labour Court and P.V. Sundaram (Director), Addisons Paints and Chemical Limited
Madras High Court · (2007) 114 FLR 466 : (2007) 2 LLJ 704 : (2007) 3 LW 28 : (2007) 3 MLJ 53
Constitution of India, 1950 — Article 14Industrial Disputes Act, 1947 — Section 2A, 33, 36, 36(1), 36(2)
High Courts20 Feb 2007Dismissed
Amaravathi and Others Vs R. Vijayakumar and M.S. Rajendran (Deceased)
Madras High Court · (2007) 02 MAD CK 0242
Specific Relief Act, 1963 — Section 16Transfer of Property Act, 1882 — Section 53A
High Courts20 Feb 2007Dismissed
V.R. Govindrajulu Vs Asst. Commissioner of Wealth Tax, Special Investigation Circle III and Asst. Commissioner of Wealth Tax, Special Investigation Circle II
Madras High Court · (2008) 215 CTR 471