High Courts17 Mar 2004Dismissed
K. Krishnan and S.M.K.K. and Co. Vs Idol of Sree Muniswaraswamy
Madras High Court · AIR 2004 Mad 398
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Madras High Court judgments, 2004
1,695 judgments · page 67 of 85
High Courts17 Mar 2004Allowed
Veerapandian and Tamilvanan Vs State
Madras High Court · (2004) 03 MAD CK 0102
Constitution of India, 1950 — Article 226
High Courts17 Mar 2004
M. Shanthi Vs The Chancellor, Madurai Kamaraj University and Others
Madras High Court · (2004) WritLR 620
Constitution of India, 1950 — Article 226
High Courts17 Mar 2004Dismissed
Panneer alias Arularasu, Vijayakumar and V.A. Venu Vs Mohanan and The Official Receiver
Madras High Court · (2004) 03 MAD CK 0094
Provincial Insolvency Act, 1920 — Section 75
High Courts17 Mar 2004Dismissed
The Management Arul Anandar College Vs The Presiding Officer, Labour Court and M. Rajendran
Madras High Court · (2004) 102 FLR 777 : (2004) 3 LLJ 134 : (2004) 2 MLJ 612
Industrial Disputes Act, 1947 — Section 10, 2, 33(2)
High Courts17 Mar 2004Allowed
K. Chellathangam Vs The Chairman, Life Insurance Corporation of India, The Zonal Manager, Life Insurance Corporation of India and The Divisional Manager, Life Insurance Corporation of India
Madras High Court · AIR 2004 Mad 288 : (2004) 2 MLJ 435
Constitution of India, 1950 — Article 226
High Courts17 Mar 2004Dismissed
Velappar Spinning Pvt. Ltd. Vs The Tamilnadu Taxation Special Tribunal and Others
Madras High Court · (2004) 03 MAD CK 0059
Constitution of India, 1950 — Article 226
High Courts17 Mar 2004Dismissed
Mari Udayar, Govindan and Jagannathan Vs Ramasami Udayar (dead), Pappal alias Mayyammal, Pannerselvam and Ramalingam
Madras High Court · (2004) 03 MAD CK 0047
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts16 Mar 2004
M. Anandan and G. Babu Vs The Tamilnadu Electricity Board
Madras High Court · AIR 2004 Mad 290
Constitution of India, 1950 — Article 226
High Courts16 Mar 2004Dismissed
Smt. T. Indra and G. Panneerselvam Vs The Member Secretary, Chennai Metropolitan Development Authority
Madras High Court · (2004) 3 CTC 125 : (2004) 4 MLJ 242 : (2004) WritLR 430
Constitution of India, 1950 — Article 226
High Courts16 Mar 2004Dismissed
Lingam and Vasanthan @ Vasanthakumar Vs State of Tamil Nadu
Madras High Court · (2004) 03 MAD CK 0220
Constitution of India, 1950 — Article 14, 21Foreigners Act, 1946 — Section 3(2)
High Courts16 Mar 2004Dismissed
State of Tamil Nadu and Others Vs Tvl.South Indian Sugar Mills Association (Tamil Nadu) and Others
Madras High Court · (2004) WritLR 190
Madras Prohibition Act, 1937 — Section 17
High Courts16 Mar 2004Allowed
Santhakumari and Jayakumar Vs Lakshmiammal and Others
Madras High Court · (2004) 2 LW 675
Contract Act, 1872 — Section 19(A)
High Courts16 Mar 2004Dismissed
G. Maheswari Vs State, Inspector of Police, Chengam All Women Police Station, Thiruvennamalai District, Cr. No. 1/04
Madras High Court · (2004) 1 LW(Cri) 479
High Courts16 Mar 2004
Management of Konganapuram Primary Agricultural Co-operative Bank Ltd. Vs Presiding Officer, Labour Court and Another
Madras High Court · (2004) 3 LLJ 97
Industrial Disputes Act, 1947 — Section 12(3), 9A
High Courts16 Mar 2004Dismissed
Apple Finance Ltd. Vs Gayathri Sugar Complex Ltd.
Madras High Court · (2005) 123 CompCas 117 : (2004) 2 CTC 412
Arbitration and Conciliation Act, 1996 — Section 9
High Courts16 Mar 2004Dismissed
E. Ekambaram Vs R. Deena Dayalu Naidu, D. Raghunatha Babu and R. Anusuya
Madras High Court · (2004) 03 MAD CK 0133
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts16 Mar 2004Dismissed
K.K. Mohammed Vs Mandokkara Subban Chetty and Others
Madras High Court · (2004) 03 MAD CK 0130
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts16 Mar 2004Dismissed
K. Gnanaprakasom Nadar (died) L.Rs. (Muthu, G. Varuvel, G. Rajayyan, G. Nallathampy and G. Parvathi) Vs Ayyappan Asari and Others
Madras High Court · (2004) 03 MAD CK 0129
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts16 Mar 2004Dismissed
Ashok Leyland Limited Vs Union of India (UOI)
Madras High Court · (2004) 03 MAD CK 0123