High Courts22 Mar 2004Dismissed
A.M. Palanisamy Vs State
Madras High Court · (2004) 03 MAD CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 374
COURT ARCHIVE
Madras High Court judgments, 2004
1,695 judgments · page 65 of 85
High Courts22 Mar 2004Allowed
T. Gunaseelan Vs M. Thamilselvi
Madras High Court · (2004) 5 CTC 729 : (2004) 4 LW 695 : (2004) 2 MLJ 620
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts22 Mar 2004Allowed
Anglo French Textiles Vs The Presiding Officer, Labour Court and S. Rengaraj
Madras High Court · (2004) 03 MAD CK 0001
Constitution of India, 1950 — Article 226
High Courts19 Mar 2004Dismissed
Mohamed Haneefa Vs T.S. Arulanandam
Madras High Court · (2004) 2 MLJ 616
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3), 10(3A), 10(5), 25, 3
High Courts19 Mar 2004Dismissed
S. Chellasamy Vs A. Athilakshmi
Madras High Court · (2004) 03 MAD CK 0208
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 25
High Courts19 Mar 2004Allowed
Arasa Kumar and Another Vs Nallammal and Others
Madras High Court · (2005) 2 BC 127 : (2006) 129 CompCas 451 : (2004) 4 CTC 261 : (2004) 3 MLJ 252 : (2005) 57 SCL 5
Civil Procedure Code, 1908 (CPC) — Section 9Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 34
High Courts19 Mar 2004Dismissed
A.R.R. Enterprises and A.R.R. Nut Corn Products Vs The Asst. Commissioner of Central Excise, The Commissioner of Customs and Central Excise (Appeals) and The Customs, Excise and Gold (Control) Appellate Tribunal South Regional Bench
Madras High Court · (2004) 116 ECR 822 : (2004) 172 ELT 160
Constitution of India, 1950 — Article 226
High Courts19 Mar 2004Allowed
V. Ramanujam and Jagadeesan Vs Rajamani and Others
Madras High Court · (2004) 2 LW 643
High Courts19 Mar 2004Allowed
T.S. Baskaran Vs The Director of Collegiate Education and Others
Madras High Court · (2004) 03 MAD CK 0114
Constitution of India, 1950 — Article 226
High Courts19 Mar 2004Allowed
Ismailkhan Gori Vagaiyara Rajapalayam rep. by M.U. Mohammed Ibrahim and Ibrahim Khan Durai Vs The Secretary, Tamil Nadu Wakf Board and The Commissioner, Rajapalayam Municipality
Madras High Court · (2004) 4 LW 642 : (2004) 2 MLJ 431
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Mar 2004
Showkath Ali and B. Mahavir Jain Vs The Commissioner, Coimbatore City Municipal Corporation
Madras High Court · (2004) 2 MLJ 716
Constitution of India, 1950 — Article 226
High Courts19 Mar 2004Dismissed
Arunachalam and Periya Natchiar Vs Arasazhavar Ammal and Padaga Natchiar
Madras High Court · (2004) 03 MAD CK 0082
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Succession Act, 1956 — Section 14(1)
High Courts19 Mar 2004Dismissed
S. Thiagarajan Vs Commissioner, Karur Municipality
Madras High Court · (2004) 03 MAD CK 0063
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Mar 2004Allowed
V. Balasubramanian Vs Tamil Nadu Agricultural University
Madras High Court · (2004) 03 MAD CK 0048
Constitution of India, 1950 — Article 226
High Courts19 Mar 2004
G. Ramachandran Vs Vimala @ Kuppammal, Jayabarathi and Jayagowri
Madras High Court · (2004) 03 MAD CK 0037
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 100
High Courts18 Mar 2004Allowed
Patel Mohallah Sunnah Jamath Majeeth Vs S.S. Mohammed Kasim (deceased) and Others
Madras High Court · (2004) 4 LW 691
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Mar 2004Allowed
Chandira Vs State of Tamil Nadu
Madras High Court · (2004) 03 MAD CK 0217
Constitution of India, 1950 — Article 226
High Courts18 Mar 2004Allowed
A.S.K. Venkatachary Vs M. Meeran Saheb
Madras High Court · (2004) 4 LW 526
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 25
High Courts18 Mar 2004Dismissed
M. Moncharan Vs C. Venkatesh
Madras High Court · (2004) 1 KLJ 87
Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1), 141(2), 142
High Courts18 Mar 2004Allowed
Manoharan, Karuthappa @ Ganesan, Ramadas, Veeramani Vs State
Madras High Court · (2004) 03 MAD CK 0194