High Courts20 Jan 2004
L. Venkatachalam Vs The United Commercial Bank
Madras High Court · (2004) 01 MAD CK 0063
COURT ARCHIVE
Madras High Court judgments, 2004
1,695 judgments · page 85 of 85
High Courts20 Jan 2004Dismissed
I. Vijayakumar Vs The Superintending Engineer Tamil Nadu Electricity Board and The Presiding Officer Labour Court
Madras High Court · (2004) 01 MAD CK 0062
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(A)(2)
High Courts20 Jan 2004
Commissioner of Income Tax Vs Annamalaiar Mills
Madras High Court · (2004) 192 CTR 250
Income Tax Act, 1961 — Section 119(2), 45
High Courts20 Jan 2004
Commissioner of Income Tax Vs Annamalaiar Textiles (P) Ltd.
Madras High Court · (2004) 192 CTR 248 : (2006) 151 TAXMAN 61 : (2005) 142 TAXMAN 281
Gift Tax Act, 1958 — Section 2
High Courts20 Jan 2004Dismissed
I.T.C. Limited Vs Union of India (UOI) and Another
Madras High Court · (2004) 93 ECC 569
Central Excise Rules, 1944 — Rule 57G(2)Constitution of India, 1950 — Article 14
High Courts20 Jan 2004Dismissed
Murugan and Others Vs State of Tamil Nadu and Others
Madras High Court · (2004) 01 MAD CK 0032
Constitution of India, 1950 — Article 22(5), 226Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 — Section 3(1), 3(3)
High Courts20 Jan 2004Dismissed
K.R. Ramkumar Vs State
Madras High Court · (2004) 2 CTC 42 : (2004) 2 RCR(Criminal) 287
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482
High Courts20 Jan 2004Dismissed
Lourdumary Vs State and Others
Madras High Court · (2004) 3 CTC 700
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts20 Jan 2004Dismissed
Jayant Rajan Vs Dr. S. Lakshmanan and Another
Madras High Court · AIR 2004 Mad 298
Guardians and Wards Act, 1890 — Section 7
High Courts20 Jan 2004
J. Kaliyaperumal Vs The Neyveli Lignite Corporation
Madras High Court · (2004) 01 MAD CK 0002
Constitution of India, 1950 — Article 14, 21
High Courts19 Jan 2004Dismissed
Chockalinga Vettar Vs Dhanushkodi Konar (died) and Others
Madras High Court · (2004) 01 MAD CK 0073
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts19 Jan 2004
Thasi Naidu and Others Vs R. Vasantha and Nagammal and Lakshmi rep. by her mother and Guardian
Madras High Court · (2004) 1 MLJ 572
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts12 Jan 2004
Madurai Ganesan and Others Vs The State of Tamil Nadu
Madras High Court · (2004) CriLJ 2736 : (2004) 1 LW(Cri) 122
Prevention of Terrorism Act, 2002 — Section 49
High Courts03 Jan 2004
Y.S. Shah, Managing Partner and Another Vs Sri G. Srinivasan, Vice President-Works, DCW Ltd.
Madras High Court · (2004) 5 CTC 189
Criminal Procedure Code, 1973 (CrPC) — Section 415Penal Code, 1860 (IPC) — Section 415, 417, 420
High Courts01 Jan 2004Allowed
M. Uttam Reddi and M. Sukumaran Vs The Inspector of Factories, Circle V, 617, Anna Salai, Chennai-600 006
Madras High Court · (2004) 2 LW(Cri) 526