High Courts12 Mar 2004Dismissed
Ponnachi and Others Vs Ranjitha Bai, Nallathampi and Daisy
Madras High Court · (2004) 03 MAD CK 0056
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Madras High Court judgments, 2004
1,695 judgments · page 69 of 85
High Courts12 Mar 2004Dismissed
V. Krishnamurthy, Proprietor, Meena Advertisers Vs Airports Authority of India and Others
Madras High Court · (2004) 1 CTLJ 606 : (2004) 2 MLJ 314 : (2005) WritLR 78
Constitution of India, 1950 — Article 14
High Courts12 Mar 2004
Aslam K. and Others Vs Presiding Officer, Labour Court and Another
Madras High Court · (2004) 3 LLJ 156
Industrial Disputes Act, 1947 — Section 25F
High Courts12 Mar 2004
D. Balakumar @ Selvakumar, V. Loganathan, R. Santhanam and D. Devaprakasam Vs Vedachalam, The Commissioner, Ambattur Municipality, M.T.H. Road, Ambattur, Chennai 600053
Madras High Court · (2004) 03 MAD CK 0004
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 11(2), Order 21 Rule 11(a), Order 21 Rule 32, 151Court Fees Act, 1870 — Section 25(b), 27(c)Limitation Act, 1963 — Section 21(1), 3
High Courts11 Mar 2004Dismissed
Indirani and Others Vs Sundarammal and Others
Madras High Court · (2004) 2 MLJ 333
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Mar 2004Dismissed
P. Muthukaruppan Vs Palaniammal
Madras High Court · (2004) 03 MAD CK 0209
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Mar 2004Dismissed
Sankaran Narayanan Vs Padmanabha Iyer (died) and Others
Madras High Court · AIR 2004 Mad 395
Specific Relief Act, 1963 — Section 16
High Courts11 Mar 2004Allowed
Owners and Residents of Middle Income Group Units of Pondicherry, Housing Board Vs The Pondicherry Housing Board and Another
Madras High Court · (2004) 2 CTC 487 : (2004) 4 LW 842
High Courts11 Mar 2004Dismissed
P. Gunabalan, P. Elango, P. Chandrasekaran and P. Kuppusami Vs A. Subbiyan and T. Arumugham
Madras High Court · (2004) 2 MLJ 362 : (2004) 3 RCR(Civil) 351 : (2004) 1 RCR(Rent) 562
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Mar 2004Dismissed
K. Chennimalai Gounder, K. Marappa Gounder and K. Natarajan Vs C. Iyyasamy and Others
Madras High Court · AIR 2004 Mad 336
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Mar 2004Allowed
S. Ganapathy Vs Kunjammal, Selvi, Arunagiri and Chinna Ponnu @ Jansirani
Madras High Court · (2004) 03 MAD CK 0109
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Mar 2004Dismissed
Ramachandran Vs Angamuthu Ammal
Madras High Court · (2004) 03 MAD CK 0065
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Mar 2004Allowed
P. Ravi Vs Union of India (UOI)
Madras High Court · (2004) 03 MAD CK 0034
Constitution of India, 1950 — Article 226
High Courts11 Mar 2004
R. Suresh Kumar Advocate Vs Union of India, State of Tamil Nadu and The Registrar High Court of Judicature at Madras
Madras High Court · (2004) 03 MAD CK 0006
Constitution of India, 1950 — Article 214, 225, 246, 366(14)States Reorganisation Act, 1956 — Section 2(g), 2(i), 4, 49, 51
High Courts11 Mar 2004
Tamil Nadu Civil Supplies Corporation Ltd. Vs D. Gopal
Madras High Court · (2004) 3 LLJ 694
High Courts10 Mar 2004Dismissed
M. Murugan Vs Queen Jhansi Vetrikodi
Madras High Court · (2005) 1 ALD(Cri) 20 : (2004) 3 BC 242 : (2005) 127 CompCas 934 : (2004) CriLJ 3184 : (2004) 2 LW(Cri) 600
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Mar 2004Dismissed
Poongavanam Vs Pandurangan @ Pandu and Kannammal
Madras High Court · AIR 2004 Mad 462
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts10 Mar 2004Dismissed
Arifunnisa Vs The Assistant Accounts Officer, Revenue Branch, Tamil Nadu Electricity Board
Madras High Court · (2004) 03 MAD CK 0223
Constitution of India, 1950 — Article 226
High Courts10 Mar 2004Allowed
K. Durai Thirunavukkarasu Vs Devathal and Others
Madras High Court · (2004) 2 CTC 732 : (2004) 2 MLJ 551 : (2004) 3 RCR(Civil) 305
Evidence Act, 1872 — Section 112Hindu Marriage Act, 1955 — Section 25