Azhagu Karuppanam Ambalam, P. Chinnna Ambalam and S. Ramasubramaniam Vs The District Revenue Officer, The Special Deputy Collector, (Revenue Court), The Tenancy Record Tahsildar and The Executive Officer
Madras High Court · (2004) 03 MAD CK 0201
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Madras High Court · (2004) 03 MAD CK 0201
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Madras High Court · (2004) 5 CTC 47
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Madras High Court · (2004) 03 MAD CK 0159
Madras High Court · (2005) 124 CompCas 157 : (2004) 3 MLJ 339
Madras High Court · AIR 2004 Mad 441
Madras High Court · (2004) 173 ELT 12 : (2004) 3 MLJ 64
Madras High Court · (2004) 03 MAD CK 0131
Madras High Court · (2004) 03 MAD CK 0088
Madras High Court · (2004) 03 MAD CK 0081
Madras High Court · (2004) 03 MAD CK 0078
Madras High Court · (2004) 03 MAD CK 0060
Madras High Court · (2004) 2 MLJ 606
Madras High Court · (2004) 03 MAD CK 0055
Madras High Court · (2004) 2 CTC 721 : (2004) 2 LW 654 : (2004) 3 MLJ 84
Madras High Court · (2004) 5 CTC 724 : (2004) 2 LW 720 : (2004) 3 MLJ 280
Madras High Court · (2004) 3 RCR(Civil) 308
Madras High Court · (2004) 4 CTC 699 : (2004) 4 MLJ 604 : (2005) 1 RCR(Civil) 84 : (2005) 1 RCR(Criminal) 342
Madras High Court · AIR 2004 Mad 400