High Courts01 Apr 2004Dismissed
Enterprising Enterprises Vs The Deputy Commissioner of Income Tax Special Range VIII
Madras High Court · (2004) 268 ITR 95
COURT ARCHIVE
Madras High Court judgments, 2004
1,695 judgments · page 60 of 85
High Courts01 Apr 2004Allowed
The Secretary to Government of Tamil Nadu, Municipal Administration and Water Supply Department and The Commissioner of Municipal Administration Vs M.T. Sikkannan and The Registrar, Tamil Nadu Administrative Tribunal
Madras High Court · (2004) 04 MAD CK 0207
Constitution of India, 1950 — Article 226
High Courts01 Apr 2004Dismissed
Govinda Koundar Vs P. Natarajan and P. Gajendran
Madras High Court · (2004) 2 MLJ 513 : (2004) 3 RCR(Civil) 393
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts01 Apr 2004Dismissed
Sri Govindaraja Mills Ltd. Vs Banque de Commerce et de Placements, Canara Bank, Aruppukottai Branch and Tradex (UK) Ltd.
Madras High Court · (2004) 4 LW 831
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 10, Order 1 Rule 10(2)
High Courts01 Apr 2004
Rajamanu Vs State Express Transport Corporation Ltd.
Madras High Court · (2007) 1 ACC 819
High Courts01 Apr 2004
Jaigopal Garodia Foundations Vs T.R. Srinivasan, IAS and Others
Madras High Court · (2004) CriLJ 2420 : (2004) 2 LW 320
Contempt of Courts Act, 1971 — Section 2Prevention of Cruelty to Animals Act, 1960 — Section 11
High Courts01 Apr 2004Dismissed
R. Mittalal Jain Vs Johny D'Couta
Madras High Court · (2004) 4 LW 716 : (2004) 3 MLJ 630
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2), 8
High Courts01 Apr 2004
Sri. AR. Alagappa Chettiar Vs The Income Tax Officer
Madras High Court · (2004) 190 CTR 542 : (2004) 267 ITR 749
Income Tax Act, 1961 — Section 260A
High Courts01 Apr 2004Dismissed
S.P.S. Jayam and Co. Vs The Registrar, Tamilnadu Taxation Special Tribunal, The Deputy Commercial Tax Officer and The State of Tamilnadu
Madras High Court · (2004) 3 MLJ 74 : (2004) 137 STC 117
Constitution of India, 1950 — Article 226Tamil Nadu General Sales Tax Act, 1959 — Section 2, 3Trade and Merchandise Marks Act, 1958 — Section 2(1)
High Courts01 Apr 2004Dismissed
The Executive Officer Vs A. Sankaran @ Vembu Gurukkal
Madras High Court · (2004) 2 LW 598
Tamil Nadu Hindu Religious Institutions (Officers and Servants) Service Rules, 1964 — Rule 33, 5
High Courts01 Apr 2004Dismissed
K.S. Sornam Vs S. Venkatasubbaian and S. Thirumalainambi
Madras High Court · (2004) 2 MLJ 629
Constitution of India, 1950 — Article 227
High Courts01 Apr 2004Dismissed
Hyderabad Industries Limited Vs The Commercial Tax Officer and Others
Madras High Court · (2004) 3 MLJ 92 : (2004) 136 STC 364
Constitution of India, 1950 — Article 226Tamil Nadu General Sales Tax Act, 1959 — Section 2, 3, 38, 4, 5Tamil Nadu General Sales Tax Rules, 1959 — Rule 5, 5(1), 6
High Courts01 Apr 2004Dismissed
A. Radhakrishnan Proprietor of Sri Mahalakshmi Enterprises Vs The Registrar, Tamilnadu Taxation Special Tribunal, The Appellate Assistant Commissioner (CT) and The Deputy Commercial Tax Officer
Madras High Court · (2005) 142 STC 533
Constitution of India, 1950 — Article 226
High Courts01 Apr 2004Dismissed
S. Rajeswaran Vs The Tamil Nadu Administrative Tribunal
Madras High Court · (2004) 04 MAD CK 0091
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 161, 197Prevention of Corruption Act, 1988 — Section 5(2)
High Courts01 Apr 2004Allowed
M. Pitchai Vs The Executive Officer, Moongilanai Kamatchiamman Temple
Madras High Court · (2004) 04 MAD CK 0029
High Courts01 Apr 2004
Shri. Bharath Bhushan Goyal @ Bharat Goyal @ B.B. Goyal, Goyal Dresses Vs State S. Ramanathan Vs The State Best Fabrics and S. Vaidyanathan Vs State
Madras High Court · (2004) 04 MAD CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 482Finance Act, 1998 — Section 90(1)Penal Code, 1860 (IPC) — Section 378, 379, 380, 381, 382
High Courts01 Apr 2004
Rajamani Vs State Express Transport Corporation Ltd.
Madras High Court · (2006) ACJ 2241 : (2004) 102 FLR 1213 : (2004) 3 LLJ 91
Constitution of India, 1950 — Article 226
High Courts01 Apr 2004Dismissed
The Director, Tamilnadu Elementary Education and Others Vs Lakshmi Narasimha Vidyalaya
Madras High Court · (2004) WritLR 530
High Courts01 Apr 2004
Commissioner of Income Tax Vs J.K. Narayanan
Madras High Court · (2007) 293 ITR 179
High Courts01 Apr 2004Allowed
A.S.P. Ammayappan Vs Tamil Nadu Electricity Board
Madras High Court · (2004) 04 MAD CK 0002