High Courts07 Apr 2004Dismissed

Panneerselvam, R. Ganesan, V. Subramanian and A. Murugan Vs Special Officer, Avudayarkoil Primary Agricultural and Rural Development Bank Ltd. and Special Officer, Avudayarkoil Cooperative Primary Agricultural and Rural Development Bank Ltd.

Madras High Court · (2004) 04 MAD CK 0082

Tamil Nadu Co-operative Societies Rules, 1988 — Rule 149, 149(1)Tamil Nadu Industrial Establishment (Conferment of Permanent Status to Workmen) Act, 1981 — Section 12, 18