High Courts23 Feb 2001
P.R. Thangavelu Vs Commissioner of Income Tax
Madras High Court · (2001) 169 CTR 510 : (2001) 250 ITR 492
Finance Act, 1998 — Section 87
COURT ARCHIVE
Madras High Court judgments, 2001
1,327 judgments · page 56 of 67
High Courts23 Feb 2001
D. Kasturi Vs Commissioner of Income Tax and Another
Madras High Court · (2001) 251 ITR 532
Income Tax Act, 1961 — Section 2(47), 234A, 234B, 234C, 264Transfer of Property Act, 1882 — Section 53A
High Courts23 Feb 2001
S.R. Sathiyapradeep Vs State of Tamil Nadu and another
Madras High Court · (2001) 2 ACC 585 : (2001) 2 ALT(Cri) 112 : (2001) 1 LW(Cri) 362
Motor Vehicles Act, 1988 — Section 187Penal Code, 1860 (IPC) — Section 304Probation of Offenders Act, 1958 — Section 4
High Courts23 Feb 2001
Thulasibalan and another Vs Rajesh
Madras High Court · (2001) 1 MLJ 777
Transfer of Property Act, 1882 — Section 106, 111, 116
High Courts23 Feb 2001
Kamalavathy Vs B. Subramaiah
Madras High Court · (2001) 02 MAD CK 0056
Civil Procedure Code, 1908 (CPC) — Section 41, 47
High Courts23 Feb 2001
The Special Tahsildar (LAO), Land Acquisition II, Tamil Nadu Housing Board, Madras-35 Vs T.L. Radhakrishnan
Madras High Court · (2002) 2 LW 177 : (2001) 2 LW 223 : (2001) 1 MLJ 657
Evidence Act, 1872 — Section 101, 102, 103Land Acquisition Act, 1894 — Section 18, 23, 4, 4(1), 6
High Courts23 Feb 2001Dismissed
Rajendran and Others Vs State
Madras High Court · (2001) 2 DMC 495
Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 498A
High Courts23 Feb 2001Allowed
R. Palani and Others Vs Secretary to Government of Tamil Nadu, Rural Development, Director of Rural Development and Block Development Officer Panchayat Union
Madras High Court · (2001) 02 MAD CK 0022
High Courts22 Feb 2001Dismissed
Thirupathi Nadar, Paul Raj, Ramanathan and Krishna Ram Vs Pakiyalakshmi and Others
Madras High Court · (2001) 02 MAD CK 0144
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 9 Rule 7, 115
High Courts22 Feb 2001
Commissioner of Income Tax Vs R. Sadayappan (DECD.) (by LRs.)
Madras High Court · (2001) 253 ITR 203
High Courts22 Feb 2001
Commissioner of Income Tax Vs R. Sadayappan
Madras High Court · (2002) 253 ITR 203 : (2002) 123 TAXMAN 307
Income Tax Act, 1961 — Section 271(1)
High Courts22 Feb 2001Dismissed
The Oriental Insurance Co. Ltd., Regional Office, 8, Esplanade Road, Chennai-108 Vs Kousalya Kawar and 7 others
Madras High Court · (2003) ACJ 81
Evidence Act, 1872 — Section 3Motor Vehicles Act, 1988 — Section 169, 170
High Courts22 Feb 2001
Commissioner of Income Tax Vs India Radiators Ltd.
Madras High Court · (2001) 252 ITR 829
Income Tax Act, 1961 — Section 37
High Courts22 Feb 2001
Commissioner of Income Tax Vs M.S.P. Rajah (HUF)
Madras High Court · (2001) 253 ITR 180
High Courts22 Feb 2001Dismissed
TNEB Vs A. Mani and Sub Inspector of Police Town Police Station/Arcot.
Madras High Court · (2001) 2 ALT(Cri) 39 : (2001) 1 LW(Cri) 379
High Courts21 Feb 2001Allowed
Pannerselvam @ Kittu and Others Vs The State
Madras High Court · (2001) 02 MAD CK 0131
High Courts21 Feb 2001
Madura Coats Ltd. Vs Presiding Officer, Labour Court and Others
Madras High Court · (2001) 3 LLJ 1194
Industrial Disputes Act, 1947 — Section 11A
High Courts21 Feb 2001
P. Muttulal Lalah and Sons Vs Commissioner of Income Tax (No. 1)
Madras High Court · (2003) 259 ITR 236
Income Tax Act, 1961 — Section 35B, 35B(1)
High Courts21 Feb 2001
Commissioner of Income Tax Vs Best and Crompton Engineering Ltd.
Madras High Court · (2001) 251 ITR 706 : (2002) 120 TAXMAN 809
Income Tax Act, 1961 — Section 32A
High Courts21 Feb 2001
Commissioner of Income Tax Vs A. Rafeeq Ahmed and Co. and A. Abdul Shukoor and Co.
Madras High Court · (2001) 251 ITR 557
Income Tax Act, 1961 — Section 254(2), 80HH