COURT ARCHIVE

Madras High Court judgments, 2001

1,327 judgments · page 67 of 67

High Courts03 Jan 2001Dismissed

R. Muraliraj Vs R. Ramaraj and Others

Madras High Court · AIR 2001 Mad 208

Hindu Minority and Guardianship Act, 1956 — Section 8Specific Relief Act, 1963 — Section 34

High Courts03 Jan 2001

Madras High Court · (2001) 2 LLJ 1

High Courts03 Jan 2001Dismissed

Madras High Court · (2001) 89 FLR 788 : (2001) 1 LLJ 1437 : (2000) 3 LW 821 : (2001) 1 MLJ 739

Employees State Insurance Act, 1948 — Section 85B

High Courts02 Jan 2001Dismissed

Madras High Court · (2001) 1 LLJ 1516

Industrial Disputes Act, 1947 — Section 25F

High Courts01 Jan 2001Dismissed

Madras High Court · (2001) 01 MAD CK 0107

Transfer of Property Act, 1882 — Section 8

High Courts01 Jan 2001Allowed

Madras High Court · (2001) 2 LW(Cri) 770

High Courts01 Jan 2001Allowed

Madras High Court · (2002) 83 ECC 848 : (2001) 131 ELT 328

Central Excise Rules, 1944 — Rule 12, 19Central Excises and Salt Act, 1944 — Section 35