High Courts02 Mar 2001
Commissioner of Gift Tax Vs D. Selvaraj
Madras High Court · (2002) 254 ITR 303 : (2003) 128 TAXMAN 111
Income Tax Act, 1961 — Section 171
COURT ARCHIVE
Madras High Court judgments, 2001
1,327 judgments · page 54 of 67
High Courts02 Mar 2001
Ebrahim Ahmed Bhaimia and others Vs Dawood Ahmed Bhaimia and others
Madras High Court · (2001) 03 MAD CK 0061
High Courts02 Mar 2001
Dr. Devendra Vs The Commissioner, Corporation of Madras, Ripon Buildings, Chennai and 4 others
Madras High Court · (2001) CriLJ 4823 : (2001) 2 MLJ 10 : (2001) 4 RCR(Criminal) 13
Contempt of Courts Act, 1971 — Section 12
High Courts02 Mar 2001Allowed
R. Nanjan Vs Sri Krishna Electricals
Madras High Court · (2001) 106 CompCas 497
Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts01 Mar 2001Dismissed
S. Chithiravelu Vs The State of Tamil Nadu
Madras High Court · (2001) 03 MAD CK 0098
Land Acquisition Act, 1894 — Section 4(1), 5A, 5A(1), 6
High Courts01 Mar 2001
Ramasamy Vs Y. Ranganayaki and Others
Madras High Court · (2001) 1 MLJ 840
Civil Procedure Code, 1908 (CPC) — Section 144Constitution of India, 1950 — Article 227
High Courts01 Mar 2001Dismissed
Commissioner of Wealth-tax Vs M.S.P. Nadar Charities
Madras High Court · (2002) 253 ITR 170
High Courts01 Mar 2001
S. Balasubramanian rep. by Power of Attorney Agent Gomathinayagam Vs Land Acquisition Officer and Assistant/Sub Collector, Collector's Officer, Tirunelveli, Tirunelveli Kattabomman District
Madras High Court · (2001) 2 MLJ 529
Interest Act, 1978 — Section 1Land Acquisition Act, 1894 — Section 23, 28, 34, 4(1), 6(1)
High Courts01 Mar 2001
Kaliammal Vs V. Subramaninan
Madras High Court · (2001) 2 LW 154 : (2001) 2 MLJ 56
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 2, 7Tamil Nadu Cultivating Tenants Protection Rules, 1955 — Rule 8
High Courts01 Mar 2001
Commissioner of Income Tax and Others Vs K.T. Kunjumon
Madras High Court · (2001) 251 ITR 479
Income Tax Act, 1961 — Section 132, 132(5), 132A, 132B, 132B(1)
High Courts01 Mar 2001Allowed
S. Ramasamy Vs V. Ranganayaki and 5 others
Madras High Court · (2001) 03 MAD CK 0037
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, 144Constitution of India, 1950 — Article 227
High Courts01 Mar 2001Allowed
K.V. Rajendran Vs The Inspector of Police and Others
Madras High Court · (2001) CriLJ 4092 : (2001) 2 LW(Cri) 545
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 173, 482Penal Code, 1860 (IPC) — Section 177, 186, 506
High Courts01 Mar 2001Allowed
S. Guruswamy Vs The Government of Tamil Nadu
Madras High Court · (2001) 03 MAD CK 0024
Land Acquisition Act, 1894 — Section 4(1), 5A, 6
High Courts01 Mar 2001Dismissed
Adwise Advertising Pvt. Ltd. Vs Union of India (UOI)
Madras High Court · (2001) 131 ELT 529 : (2001) 2 MLJ 366 : (2006) 2 STR 375 : (2007) 6 STT 358
Central Excises and Salt Act, 1944 — Section 37Finance Act, 1994 — Section 65(16), 65(1A), 65(48), 67, 95
High Courts28 Feb 2001Dismissed
Meharunnisa Biyi Vs Abdul Rahim and The Inspector of Police
Madras High Court · (2001) 02 MAD CK 0126
High Courts28 Feb 2001Dismissed
Adheenakarthar, Sri Kundrakkudi, Tiruvannamalai Mutt, Kundrakkudi Vs Thiru M. Pattabhiraman and others
Madras High Court · (2001) 02 MAD CK 0112
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts28 Feb 2001Dismissed
Mohan Vs The Commissioner, Corporation of Madras and The Junior Engineer Division 68
Madras High Court · (2001) 02 MAD CK 0018
Constitution of India, 1950 — Article 19(1)
High Courts28 Feb 2001Allowed
L. Sankar Vs Tamil Nadu Electricity Board
Madras High Court · (2001) 02 MAD CK 0009
High Courts28 Feb 2001
S. Moorthy and Others Vs R. Sivanesan and Others
Madras High Court · (2001) 1 MLJ 816 : (2001) WritLR 482