High Courts15 Apr 1999Dismissed
Kaleen Corporation Vs Employees' State Insurance Corporation
Madras High Court · (2000) 3 LLJ 334
Employees State Insurance Act, 1948 — Section 45A
COURT ARCHIVE
Madras High Court judgments, 1999
1,261 judgments · page 44 of 64
High Courts15 Apr 1999Dismissed
C.T. Thangaraj Vs Murugesan
Madras High Court · (2000) 1 CivCC 463 : (1999) CriLJ 3436 : (1999) 2 LW(Cri) 477 : (1999) 4 RCR(Criminal) 120
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 140Penal Code, 1860 (IPC) — Section 421
High Courts15 Apr 1999
N. Mohan Vs The Registrar, High Court of Judicature and Another
Madras High Court · (1999) 3 MLJ 180
High Courts15 Apr 1999
Parvathi Ammal Vs M. Kuppuswamy and Another
Madras High Court · (1999) 3 LW 775 : (1999) 3 MLJ 633
Transfer of Property Act, 1882 — Section 53(A), 53A
High Courts15 Apr 1999
R.J. Veeraraghavan Vs The Tamil Nadu Slum Clearance Board and Others
Madras High Court · (1999) 3 MLJ 274 : (2000) WritLR 869 : (2000) WritLR 72
Constitution of India, 1950 — Article 233Evidence Act, 1872 — Section 57(6)Penal Code, 1860 (IPC) — Section 472
High Courts15 Apr 1999
Jallaludeen Vs R.S. Chinnaiyan Chettiar, Radhamani, Chennai Corporation and Chennai Metropolitan Development Authority
Madras High Court · (1999) 04 MAD CK 0011
Easements Act, 1882 — Section 15Specific Relief Act, 1963 — Section 39
High Courts13 Apr 1999
Rukmani Kannan Vidyalaya Trust Vs Commissioner of Income Tax
Madras High Court · (2001) 249 ITR 111 : (2002) 120 TAXMAN 854
Income Tax Act, 1961 — Section 11, 256
High Courts13 Apr 1999
N. Duraisamy Vs R. Asokan
Madras High Court · (2000) 3 LW 909 : (1999) 3 MLJ 190
Pondicherry Buildings (Lease and Rent Control) Act, 1969 — Section 2(6)
High Courts13 Apr 1999Allowed
B. Ramamoorthy Vs Union of India (UOI)
Madras High Court · (1999) 04 MAD CK 0097
Cinematograph Act, 1952 — Section 7Pondicherry Cinemas (Regulation) Act, 1964 — Section 10, 10A, 11, 5(3)
High Courts13 Apr 1999
K.N. Jamal Mohammed and another Vs Corporation of Madras, Madras 600003
Madras High Court · (1999) 2 CTC 360
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2Madras City Municipal Corporation Act, 1919 — Section 18, 256, 379
High Courts13 Apr 1999
Thiruvalluvar Transport Corporation Ltd. Vs Sakunthala and Others
Madras High Court · (2001) ACJ 1322 : (2000) 1 LW 788
Motor Vehicles Act, 1988 — Section 173
High Courts13 Apr 1999
Siva and Co. and Others Vs P.V. Rao and Another
Madras High Court · (1999) 3 MLJ 529
Stamp Act, 1899 — Section 35
High Courts12 Apr 1999
Tuticorin Port Trust Democratic Staff Union Vs The Secretary to the Govt. of India, Ministry of Surface Transport, 1 Parliament St., New Delhi -110001 and others
Madras High Court · (1999) 2 CTC 266
Constitution of India, 1950 — Article 226
High Courts12 Apr 1999
Raveedran Nair Vs Thankam
Madras High Court · (1999) 04 MAD CK 0154
Contract Act, 1872 — Section 25Transfer of Property Act, 1882 — Section 54
High Courts12 Apr 1999
Subramaniya Moopanar (died) and Others Vs R. Sumathi and Others
Madras High Court · (1999) 3 MLJ 651
Evidence Act, 1872 — Section 65Transfer of Property Act, 1882 — Section 3
High Courts12 Apr 1999Dismissed
NEPC India Ltd. Vs Assistant Commissioner of Income Tax
Madras High Court · (1999) 104 TAXMAN 651
Income Tax Act, 1961 — Section 281B
High Courts12 Apr 1999Dismissed
Dr. G.A. Rahmathulla Khan Vs The Director in-charge, Centre for Animal Health Studies, Madras Veterinary College, Vice Chancellor, Tamil Nadu Veterinary and Animal Sciences University and The Registrar, Tamil Nadu Veterinary and Animal Science University
Madras High Court · (1999) 04 MAD CK 0096
Tamil Nadu Agricultural University Regulations — Regulation 24Tamil Nadu Agricultural Veterinary and Animal Sciences University Act, 1989 — Section 40(1), 41, 43(1), 43(2), 43(3)
High Courts12 Apr 1999
Simon and another Vs Thankammal and another
Madras High Court · (1999) 2 CTC 705
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 9, 100, 105, 11, 115Transfer of Property Act, 1882 — Section 52
High Courts12 Apr 1999
Thiruvalluvar Transport Corporation Ltd. Vs C.K. Syed Yacoob
Madras High Court · (2000) 1 ACC 67 : (2001) ACJ 1778 : (2000) 1 LW 269
Motor Vehicles Act, 1988 — Section 110
High Courts12 Apr 1999
A.K. Raju Moopan Vs Packiam Ammal
Madras High Court · (1999) 3 MLJ 713
Transfer of Property Act, 1882 — Section 58(c)