High Courts01 Jan 1999
The Deputy Commercial Tax Officer, Thudiyalur Assessment Circle, Coimbatore and another Vs R.K. Steels
Madras High Court · (1999) 1 CTC 63
Madras Revenue Recovery Act, 1864 — Section 24(2)Tamil Nadu General Sales Tax Act, 1959 — Section 19, 24(1), 24(2), 36, 59Transfer of Property Act, 1882 — Section 100