High Courts06 Apr 1999
Esanya Madalayam Religious Institution Vs Tiruvannamalai Sevasramam Educational Trust
Madras High Court · (1999) 2 MLJ 360
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
COURT ARCHIVE
Madras High Court judgments, 1999
1,261 judgments · page 46 of 64
High Courts06 Apr 1999
M/s. New India Assurance Company Ltd., Madras-2 Vs R.K. Geetha and another
Madras High Court · (2000) ACJ 704 : (1999) 1 CTC 752 : (1999) 2 LW 375 : (1999) 2 MLJ 695
Motor Vehicles Act, 1988 — Section 11, 2
High Courts06 Apr 1999
United India Insurance Co. Ltd. Vs Parvathi Devi and Others
Madras High Court · (2000) 1 ACC 75 : (1999) ACJ 1520 : (1999) 3 LW 439
Motor Vehicles Act, 1988 — Section 2(24)
High Courts06 Apr 1999
M.P. Christober and Others Vs M. Fabian and Others
Madras High Court · (1999) 3 LW 691 : (1999) 3 MLJ 256
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts06 Apr 1999
New India Assurance Company Ltd. Vs R.K. Geetha and Another
Madras High Court · (1999) 2 MLJ 695
Motor Vehicles Act, 1988 — Section 95(2)
High Courts06 Apr 1999Dismissed
Thiruvalluvar Transport Corporation Ltd. Vs Sunitha Jose, Karel C. Jose minor rep. by mother and guardian Sunita Jose and E.L. Wilson and R. Boopalan
Madras High Court · (1999) 04 MAD CK 0012
High Courts06 Apr 1999Allowed
National Insurance Co. Ltd. Vs V. Boopathi alias Venkatachalapathy and Others
Madras High Court · (2000) ACJ 1071 : (1999) 2 LW 501
Motor Vehicles Act, 1988 — Section 95(2)(a)
High Courts05 Apr 1999Dismissed
Amirthalingam Vs Uthayathamma and 15 others
Madras High Court · (1999) 04 MAD CK 0150
High Courts05 Apr 1999
N. Vaidyanathan Deepkika Milk Marketing Vs M/s Dodia Dairy Limited
Madras High Court · (2001) 1 CivCC 182 : (1999) 4 RCR(Criminal) 470
Criminal Procedure Code, 1973 (CrPC) — Section 204Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts05 Apr 1999Dismissed
S.P. Viswanathan Vs Sub-Divisional Magistrate and Sub-Collector and Another
Madras High Court · (1999) CriLJ 4285 : (2000) 1 RCR(Criminal) 108
Criminal Procedure Code, 1973 (CrPC) — Section 133, 138, 141, 482
High Courts05 Apr 1999Partly Allowed
Thanjavur District Co-operative Central Bank, Ltd. Vs First Additional Presiding Officer, First Additional Labour Court and Another
Madras High Court · (2000) 3 LLJ 1143
Industrial Disputes Act, 1947 — Section 11A, 18(1)
High Courts05 Apr 1999
Sailesh Chandrakant and another
Madras High Court · (1999) 1 CTC 749 : (1999) 2 DMC 137
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1Hindu Marriage Act, 1955 — Section 13Special Marriage Act, 1954 — Section 28(2), 40
High Courts05 Apr 1999Dismissed
Marudhu Pandiyar Transport Corporation Vs Arul Kulandhai and Another
Madras High Court · (2001) ACJ 219 : AIR 2000 Mad 232
Motor Vehicles Act, 1988 — Section 168, 184
High Courts01 Apr 1999Dismissed
M/s. United India Insurance Co. Ltd., Dindigul Vs Meenambal and Others
Madras High Court · (1999) 04 MAD CK 0155
High Courts01 Apr 1999
Nesamony Transport Corporation Vs Sasidaran Nair
Madras High Court · (2000) 1 ACC 71 : (1999) 3 LW 817
High Courts01 Apr 1999
Sellambana Gounder and Others Vs Sinnia Gounder and Others
Madras High Court · (1999) 3 MLJ 465
High Courts01 Apr 1999
Somu and Somu Vessels Merchant Anupparapalayam Vs C. Arumugham
Madras High Court · (1999) 2 MLJ 623
Partnership Act, 1932 — Section 69
High Courts01 Apr 1999
Commissioner of Income Tax Vs K. Rajagopalan
Madras High Court · (2000) 158 CTR 466 : (2000) 241 ITR 829 : (2002) 125 TAXMAN 199
Income Tax Act, 1961 — Section 23, 23(1), 24
High Courts01 Apr 1999
Jathavan and Others Vs The Special Commissioner and Commissioner for Land Administration and Another
Madras High Court · (1999) 2 LW 648 : (1999) 3 MLJ 185
High Courts01 Apr 1999
Commissioner of Income Tax Vs A.R. Balaraman (Decd.) and Another
Madras High Court · (2000) 162 CTR 204 : (2000) 242 ITR 470 : (2001) 117 TAXMAN 765
Wealth Tax Act, 1957 — Section 5(1)