High Courts16 Apr 1998
Sakunthala and Another Vs The Government of Tamil Nadu and Others
Madras High Court · AIR 1998 Mad 256 : (1998) 2 MLJ 453 : (1999) WritLR 512
Land Acquisition Act, 1894 — Section 5A
COURT ARCHIVE
Madras High Court judgments, 1998
1,817 judgments · page 62 of 91
High Courts15 Apr 1998
Vijaykumar rep. by father and natural guardian Sambandam Vs M. Subbas and another
Madras High Court · (1999) 1 ACC 163 : (1998) 3 CTC 134
Motor Vehicles Act, 1988 — Section 166(3)
High Courts15 Apr 1998Partly Allowed
A. Alphonese and another Vs Vincent and 7 others
Madras High Court · (1998) 3 CTC 404 : (1998) 2 LW 675 : (1998) 3 MLJ 253
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts15 Apr 1998
Commissioner of Income Tax Vs T.V. Sundaram Iyengar and Sons
Madras High Court · (1999) 97 CompCas 388
Finance Act, 1976 — Section 2(1)Finance Act, 1977 — Section 2, 2(1)Income Tax Act, 1961 — Section 256(2), 40, 40A, 40A(5)
High Courts15 Apr 1998
COMMISSIONER OF INCOME TAX Vs T.V. SUNDARAM IYENGAR and SONS
Madras High Court · (1998) 148 CTR 17
High Courts15 Apr 1998Allowed
Angamuthu Vs K. Pugazhendi and 11 others
Madras High Court · (1998) 04 MAD CK 0173
Evidence Act, 1872 — Section 63, 66
High Courts15 Apr 1998
Chellappa Gounder (died) and Others Vs Ramasami Gounder alias Karuppa Gounder (died) and Others
Madras High Court · (1998) 3 MLJ 372
Transfer of Property Act, 1882 — Section 54
High Courts15 Apr 1998
G. Pachaiappan Vs R. Ramamoorthy and Another
Madras High Court · (1998) 3 LW 798 : (1998) 3 MLJ 110
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts15 Apr 1998
Fenner (India) Ltd. Vs Commissioner of Income Tax
Madras High Court · (1998) 146 CTR 502 : (2001) 3 LLJ 1061
Income Tax Act, 1961 — Section 10(10), 40A(5)
High Courts15 Apr 1998
Jagapathy Art Pictures Vs Commissioner of Income Tax
Madras High Court · (1999) 156 CTR 480 : (1999) 240 ITR 625
High Courts15 Apr 1998
P. Govindaswamy Vs Commissioner of Income Tax
Madras High Court · (2000) 244 ITR 510 : (2001) 116 TAXMAN 155
Evidence Act, 1872 — Section 58Income Tax Act, 1961 — Section 271(1)
High Courts15 Apr 1998
Commissioner of Income Tax Vs Sholinger Textiles Ltd.
Madras High Court · (1999) 240 ITR 908 : (2002) 124 TAXMAN 240
Income Tax Act, 1961 — Section 256, 37
High Courts15 Apr 1998
Commissioner of Income Tax Vs Far East Tanning Company
Madras High Court · (2000) 244 ITR 576
Income Tax Act, 1961 — Section 35B(1)
High Courts15 Apr 1998
Chellathurai and Others Vs Perumal Nadar
Madras High Court · (1998) 3 LW 119 : (1998) 3 MLJ 567
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts15 Apr 1998
Vadivelu Mudaliar (died) and another Vs Kanni Ammal (died) and 4 others
Madras High Court · (1998) 04 MAD CK 0004
Civil Procedure Code, 1908 (CPC) — Section 146Specific Relief Act, 1963 — Section 13, 28, 28(1)
High Courts13 Apr 1998
Commissioner of Income Tax Vs A. Savudappan
Madras High Court · (1999) 104 TAXMAN 682
Income Tax Act, 1961 — Section 168, 168(1), 168(4), 64, 64(1)
High Courts13 Apr 1998
Commissioner of Income Tax Vs Madura Coats Ltd.
Madras High Court · (1999) 103 TAXMAN 467
Income Tax Act, 1961 — Section 17, 2(24)(iv), 40(a)(v), 40(c), 40(c)(i)
High Courts03 Apr 1998
Abdul Samed Vs Rabia Bibi and 14 others
Madras High Court · (1998) 04 MAD CK 0167
Specific Relief Act, 1963 — Section 34
High Courts03 Apr 1998
V. CHANDRAPRAKASA NADAR and CO. Vs COMMISSIONER OF Income Tax
Madras High Court · (1999) 107 TAXMAN 31
High Courts03 Apr 1998Allowed
Priya Enterprises Vs Prestige Housewares (India) Ltd.
Madras High Court · (1998) 04 MAD CK 0156
Trade and Merchandise Marks Act, 1958 — Section 107, 108, 111, 3, 3(e)