High Courts03 Apr 1998
Diravia Nadar and another Vs Shanmughasundaram, and 17 others
Madras High Court · (1998) 04 MAD CK 0153
Arbitration Act, 1940 — Section 13(a), 13(b), 19
COURT ARCHIVE
Madras High Court judgments, 1998
1,817 judgments · page 63 of 91
High Courts03 Apr 1998
Sumathiamma and Others Vs Thankamma and Others
Madras High Court · (1998) 3 LW 123 : (1998) 3 MLJ 140
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts03 Apr 1998
Stanes Motors (South India) Ltd. Vs K.K. Antony
Madras High Court · (1998) 3 LW 244 : (1998) 3 MLJ 91
Contract Act, 1872 — Section 70
High Courts03 Apr 1998
Commissioner of Income Tax Vs P. Balasubramaniam
Madras High Court · (2000) 241 ITR 790
Income Tax Act, 1961 — Section 10, 10(1), 2(1), 2(14), 256(1)
High Courts03 Apr 1998Dismissed
S. Kaliyammal and Others Vs K. Palaniammal and Others
Madras High Court · AIR 1999 Mad 40 : (1998) 3 MLJ 361
Evidence Act, 1872 — Section 114Succession Act, 1925 — Section 63
High Courts03 Apr 1998Allowed
Association of Management of Hindu Educational Institutions, Tamil Nadu, by Secetary, Dr. V.S. Narasimman, Shri Ramakrishna Ashram, Madurai. Vs State of Tamil Nadu and two others
Madras High Court · (1998) 2 CTC 172
Constitution of India, 1950 — Article 14, 16Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959 — Section 4
High Courts03 Apr 1998Partly Allowed
K.R. Sathyanarayana Rao and another Vs K.R. Venkoba Rao and six others
Madras High Court · AIR 1998 Mad 276 : (1998) 3 CTC 703 : (1998) 3 MLJ 167
High Courts03 Apr 1998
V. Chandraprakasa Nadar and Co. and P. Velayuda Nadar and Sons Vs Commissioner of Income Tax
Madras High Court · (2000) 244 ITR 298
Income Tax Act, 1961 — Section 2(14)
High Courts03 Apr 1998
Soundararajan and Co. Pvt. Ltd. Vs Commissioner of Income Tax
Madras High Court · (2001) 166 CTR 73 : (1999) 240 ITR 150 : (1999) 105 TAXMAN 105
Income Tax Act, 1961 — Section 2(47), 45Trusts Act, 1882 — Section 82, 88, 94
High Courts03 Apr 1998
Meenakshiammal Vs Ramasamy Muthiriar and Others
Madras High Court · (1998) 3 MLJ 390
Cultivating Tenants Protection Act, 1955 — Section 6ASuccession Act, 1925 — Section 122Transfer of Property Act, 1882 — Section 127
High Courts03 Apr 1998
Akhilandammal and Selvar rep. by mother and guardian the 1st appellant Vs Chidambaram Chettiar
Madras High Court · (1998) 04 MAD CK 0016
Transfer of Property Act, 1882 — Section 106
High Courts03 Apr 1998
Abdul Basudeen Vs Badrunnisa and 5 others
Madras High Court · (1998) 04 MAD CK 0012
Contract Act, 1872 — Section 213
High Courts03 Apr 1998Dismissed
Kamalammal and 3 others Vs Indirani Ammal
Madras High Court · (1998) 04 MAD CK 0007
Civil Procedure Code, 1908 (CPC) — Section 11Specific Relief Act, 1963 — Section 41(j)
High Courts03 Apr 1998
K.N. Radhakrishnan Vs P.M.M. Rajammal and 6 others
Madras High Court · (1998) 04 MAD CK 0006
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts02 Apr 1998Dismissed
The Collector of Madras, (Accommodation Control Wing), Chennai - 5 and another Vs R. Roopkumar
Madras High Court · (1998) 3 CTC 51
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(1)(2), 25
High Courts02 Apr 1998Allowed
Kasilinga Padayachi Vs Kaliyaperumal Padayachi and 2 others
Madras High Court · (1998) 3 CTC 128 : (1998) 3 LW 332 : (1999) 3 MLJ 626
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 7Evidence Act, 1872 — Section 8Transfer of Property Act, 1882 — Section 83
High Courts02 Apr 1998
TIRUCHIRAPALLI CO-OPERATIVE MARKETING SOCIETY LTD. Vs COMMISSIONER OF INCOME TAX
Madras High Court · (2000) 163 CTR 194
High Courts02 Apr 1998
CHENNAI MURASU (P.) LTD. Vs COMMISSIONER OF Income Tax
Madras High Court · (1999) 107 TAXMAN 44
High Courts02 Apr 1998
V.A. Abdul Wahab Sahib (died) and Others Vs R.A. Abdul Subhan Sahib
Madras High Court · (1998) 2 LW 689 : (1998) 2 MLJ 720
Partnership Act, 1932 — Section 69
High Courts02 Apr 1998
South India Corporation Agencies P. Ltd. Vs Commissioner of Income Tax
Madras High Court · (1999) 239 ITR 305
Income Tax Act, 1961 — Section 147, 40A, 40A(5)