High Courts21 Apr 1998
Commissioner of Income Tax Vs Coimbatore Premier Corporation (P.) Ltd.
Madras High Court · (2000) 244 ITR 753
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
COURT ARCHIVE
Madras High Court judgments, 1998
1,817 judgments · page 60 of 91
High Courts21 Apr 1998
G.V. Kasturiswamy Naidu Vs Commissioner of Gift Tax
Madras High Court · (1999) 238 ITR 936 : (1999) 104 TAXMAN 643
Gift Tax Act, 1958 — Section 5(1)
High Courts21 Apr 1998
Coimbatore Premier Corporation (P.) Limited Vs Commissioner of Income Tax
Madras High Court · (2000) 244 ITR 445
Income Tax Act, 1961 — Section 263Industrial Disputes Act, 1947 — Section 25FFF
High Courts21 Apr 1998
Commissioner of Income Tax Vs Deepak Kumar Agarwal
Madras High Court · (2000) 164 CTR 577 : (2000) 244 ITR 448 : (1999) 104 TAXMAN 655
High Courts21 Apr 1998
Commissioner of Income Tax Vs New Horizon Sugar Mills Pvt. Ltd.
Madras High Court · (2000) 244 ITR 738
High Courts21 Apr 1998
Commissioner of Income Tax Vs Sundaram Fastners Limited
Madras High Court · (2000) 244 ITR 741
Income Tax Act, 1961 — Section 40, 40A(5)
High Courts21 Apr 1998
Commissioner of Income Tax Vs Murugesa Naicker Mansion
Madras High Court · (2000) 244 ITR 461
Income Tax Act, 1922 — Section 3Income Tax Act, 1961 — Section 3
High Courts21 Apr 1998
N.M. Kadamban Nambudripad and another Vs Director of Survey and Settlements, Board of Revenue, Madras - 5
Madras High Court · (1998) 04 MAD CK 0003
Constitution of India, 1950 — Article 227
High Courts20 Apr 1998Dismissed
The Management of Pannimedu Estate, M/s. Tata Tea Limited, P.O. Valparai Vs Chandra
Madras High Court · (1999) ACJ 1313 : (1998) 2 CTC 1 : (1999) 81 FLR 927 : (1998) 3 MLJ 275
Employees State Insurance Act, 1948 — Section 2(8)Workmens Compensation Act, 1923 — Section 18(1), 3(1)
High Courts20 Apr 1998
Commissioner of Income Tax Vs Pallavan Transport Corporation Ltd.
Madras High Court · (2001) 247 ITR 607
Income Tax Act, 1961 — Section 32, 36(1), 37, 37(1)
High Courts20 Apr 1998
Commissioner of Income Tax Vs S.K. Senjan Chettiar and Sons.
Madras High Court · (1998) 147 CTR 444
Income Tax Act, 1961 — Section 263
High Courts20 Apr 1998
Commissioner of Income Tax Vs Chennai Properties and Investment Ltd.
Madras High Court · (1999) 239 ITR 435
Income Tax Act, 1961 — Section 201(1A), 37
High Courts20 Apr 1998
YUVAAJ INTERNATIONAL Vs COMMISSIONER OF Income Tax
Madras High Court · (1999) 107 TAXMAN 22
High Courts20 Apr 1998
Yuvaraj International Vs Commissioner of Income Tax
Madras High Court · (2000) 244 ITR 641
Income Tax Act, 1961 — Section 35B(1)Income Tax Rules, 1962 — Rule 6AA
High Courts20 Apr 1998
Commissioner of Wealth-tax Vs A. Badra Chetty and Sons
Madras High Court · (2000) 244 ITR 750
Wealth Tax Act, 1957 — Section 18(1)
High Courts20 Apr 1998
M. Vedachala Mudaliar and Co. and Another Vs Assistant Controller of Estate Duty and Another
Madras High Court · (2000) 241 ITR 839
Estate Duty Act, 1953 — Section 73, 73(5)Income Tax Act, 1922 — Section 46(5A)
High Courts20 Apr 1998
COMMISSIONER OF INCOME TAX Vs TY.K. NATARAJAN
Madras High Court · (1999) 151 CTR 218
High Courts20 Apr 1998
Shiv Chand Dalmia and Others Vs Commissioner of Income Tax
Madras High Court · (1999) 237 ITR 809
Income Tax Act, 1961 — Section 271(1)
High Courts20 Apr 1998
M. VEDACHALA MUDALLAR and CO. and Another Vs ASSISTANT CONTROLLER OF ESTATE DUTY and Another
Madras High Court · (1998) 149 CTR 237
High Courts18 Apr 1998
Tamil Nadu Civil Supplies Corporation Vs R. Bose
Madras High Court · (1998) 3 MLJ 385
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114