High Courts16 Aug 1996Allowed
Elumalai Vs K. Sukumar
Madras High Court · (1996) 2 CTC 555
Criminal Procedure Code, 1973 (CrPC) — Section 204(4)
COURT ARCHIVE
Madras High Court judgments, 1996
1,274 judgments · page 23 of 64
High Courts16 Aug 1996
P. Mariamisiria Vs State of Tamil Nadu and Others
Madras High Court · (1997) 1 MLJ 241
High Courts16 Aug 1996
P. Thangaraj and Others Vs The Commissioner, Madurai City Municipal Corporation and Others
Madras High Court · (1997) 1 LLJ 668 : (1996) 2 MLJ 416
Criminal Procedure Code, 1973 (CrPC) — Section 161Madurai City Municipal Corporation Service Rules, 1973 — Rule 27, 47
High Courts16 Aug 1996
Dr. R. Balasubramanian Vs Tamil Nadu Agricultural University and Others
Madras High Court · (1997) 1 MLJ 24
High Courts14 Aug 1996
Commissioner of Income Tax Vs A. Kanagasabai Mudaliar (Deceased)
Madras High Court · (1998) 232 ITR 810
Income Tax Act, 1961 — Section 271(1), 271(1), 274, 274(2)
High Courts14 Aug 1996
P. Amaravathy Vs The Government of Tamil Nadu and Others
Madras High Court · (1996) 2 CTC 478
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 302
High Courts14 Aug 1996
A. Sivasailam Vs Commissioner of Wealth Tax Commissioner of Wealth Tax Vs A. Sivasailam
Madras High Court · (1997) 228 ITR 322
Wealth Tax Act, 1957 — Section 2, 27(3), 7
High Courts14 Aug 1996
Canara Bank and another Vs United India Insurance Co. Ltd.
Madras High Court · (1998) 91 CompCas 385
Civil Procedure Code, 1908 (CPC) — Section 34Marine Insurance Act, 1906 — Section 57, 60Partnership Act, 1932 — Section 69
High Courts14 Aug 1996Dismissed
Kannamaml Vs Chinnaponnammal
Madras High Court · (1997) 1 CTC 222
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 3, 63
High Courts14 Aug 1996
S.M.B. Eswaran Vs S. Kaliamoorthy and Another
Madras High Court · (1996) 2 MLJ 423
Tamil Nadu Shops and Establishments Act, 1947 — Section 41(1)
High Courts14 Aug 1996
A. SIVASAILAM Vs COMMISSIONER OF WEALTH TAX (CWT v. A. SIVASAILAM).
Madras High Court · (1997) 138 CTR 371
Wealth Tax Act, 1957 — Section 27(3)
High Courts13 Aug 1996
M. Gopal and Another Vs Sri Vetrivel Chit Funds Pvt. Ltd.
Madras High Court · (1997) 2 MLJ 239
Tamil Nadu Chit Funds Act, 1961 — Section 25(2)
High Courts13 Aug 1996
Subbiah Pannaiyar Vs Shanmugavelayudham and Others
Madras High Court · (1997) 1 MLJ 103
Industrial Disputes Act, 1947 — Section 33C(2)Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(1)
High Courts13 Aug 1996Dismissed
J. Jayalalitha Vs State, by Deputy Superintendent of Police, CBI/ACB
Madras High Court · (1996) 2 CTC 371 : (1996) 2 LW(Cri) 532
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts13 Aug 1996
Commissioner of Income Tax Vs Farida Prime Tannery
Madras High Court · (1996) 08 MAD CK 0064
Income Tax Act, 1961 — Section 35(1), 35(B(1)), 35(B)
High Courts13 Aug 1996
S. Seetharaman and others Vs Stick Fast Chemicals Pvt. Ltd. and others
Madras High Court · (1998) 93 CompCas 507
Companies Act, 1956 — Section 155, 210, 397, 398, 399
High Courts13 Aug 1996
Commissioner of Income Tax Vs R.S. and Sons
Madras High Court · (1999) 240 ITR 921
Income Tax Act, 1961 — Section 256(2), 28, 35(B(1)), 35(B)
High Courts13 Aug 1996
Commissioner of Income Tax Vs K. Haji Md. Ghouse Saheb and Co.
Madras High Court · (1999) 240 ITR 920
Income Tax Act, 1961 — Section 28, 35B
High Courts13 Aug 1996Allowed
Pandian Roadways Corporation Ltd. Vs The Principal District Judge and Others
Madras High Court · (1996) 2 LLJ 1229
Payment of Wages Act, 1936 — Section 15(2), 2, 2, 9(1)
High Courts13 Aug 1996Allowed
Muralidharan Vs State
Madras High Court · (1997) 1 ALT(Cri) 738 : (1997) 1 CTC 637
Criminal Procedure Code, 1973 (CrPC) — Section 306(4), 313, 395, 397Evidence Act, 1872 — Section 101, 102, 103Penal Code, 1860 (IPC) — Section 120B, 302