COURT ARCHIVE

Madras High Court judgments, 1996

1,274 judgments · page 21 of 64

High Courts28 Aug 1996Dismissed

Elkay Higher Secondary School and Elkay Primary School and Others Vs State of Tamil Nadu

Madras High Court · (1996) 2 CTC 409 : (1997) 2 LW 213 : (1997) 1 MLJ 604

Constitution of India, 1950 — Article 30Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 — Section 2(6)

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High Courts28 Aug 1996

Elkay Higher Secondary School and Elkay Primary School and Others Vs State of Tamil Nadu and Others

Madras High Court · (1997) 2 LW 213 : (1997) 1 MLJ 604

Constitution of India, 1950 — Article 30

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High Courts28 Aug 1996

Kalyani and Another Vs The District Collector and Another

Madras High Court · (1996) 2 MLJ 592

Motor Vehicles Act, 1988 — Section 92A

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High Courts27 Aug 1996

K.C.P. Limited Vs Sales Tax Officer, Neemuch, Madhya Pradesh and others

Madras High Court · (1996) 08 MAD CK 0084

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High Courts27 Aug 1996

Suguna Bai Vs Muniammal @ Dhanalakshmi and Others

Madras High Court · (1996) 2 MLJ 596

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63

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High Courts27 Aug 1996

Pilla Reddy and Others Vs Thimmaraya Reddy and Others

Madras High Court · (1997) 1 MLJ 37

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7

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High Courts27 Aug 1996

The Tamil Nadu Civil Supplies Corporation Limited Vs T.B. Hari Krishnan

Madras High Court · (1996) 2 MLJ 619

Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 12Specific Relief Act, 1963 — Section 14

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High Courts26 Aug 1996

Thangamani Vs State by Inspector of Police, Law and Order, Nagercoil

Madras High Court · (1997) 1 LW(Cri) 215

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High Courts26 Aug 1996Dismissed

P. Ramankutty Vs The Superintending Engineer, National Highways, Gandhi Nagar, Adyar, Madras-20 and another

Madras High Court · (1998) 2 CTC 313 : (1997) 2 LW 839

Arbitration Act, 1940 — Section 8(1)

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High Courts26 Aug 1996Dismissed

D. Sundaresan Vs The Management of Triplicane, Urban Co-operative Society Ltd. and Another

Madras High Court · (1996) 2 LLJ 885

Constitution of India, 1950 — Article 226

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High Courts26 Aug 1996Allowed

State, by Public Prosecutor Vs Muthu and Another

Madras High Court · (1996) 2 LW(Cri) 636

Penal Code, 1860 (IPC) — Section 302, 34

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High Courts23 Aug 1996

Tamil Nadu Housing Board, Madras Vs The Presiding Officer, II Additional Labour Court, Madras and Another

Madras High Court · (1997) 1 LLJ 923

Industrial Disputes Act, 1947 — Section 10, 16Tamil Nadu Industrial Disputes Rules, 1958 — Rule 48

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High Courts23 Aug 1996

The Special Officer, Ambur Co-operative Sugar Mills Ltd. Vs The Special Tribunal for Co-operative cases and Others

Madras High Court · (1996) 2 MLJ 544

Tamil Nadu Co-operative Societies Act, 1961 — Section 3, 71

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High Courts23 Aug 1996

Munivel Vs Munusamy Mudaliar and Others

Madras High Court · (1997) 1 CivCC 490 : (1997) 1 CTC 26 : (1996) 2 LW 575 : (1996) 2 LW 574 : (1996) 2 MLJ 594

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31

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High Courts22 Aug 1996Partly Allowed

Senior Regional Manager, Food Corpn. of India and Others Vs Kamatchi V.

Madras High Court · (1998) 3 LLJ 1038 : (1996) 2 LW 708

Constitution of India, 1950 — Article 226Life Insurance Corporation Act, 1956 — Section 49

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High Courts22 Aug 1996

Andi Janaki Vs S. Chelliah Nadar

Madras High Court · (1996) 2 LW 745 : (1996) 2 MLJ 522

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High Courts22 Aug 1996

K.T.M.S. Mahmood Vs Income Tax Officer (Sixth) and another

Madras High Court · (2000) 241 ITR 206

Income Tax Act, 1961 — Section 240, 244, 28

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High Courts22 Aug 1996

Commissioner of Income Tax Vs M. Ratanchand Chordia

Madras High Court · (1997) 228 ITR 626

Income Tax Act, 1961 — Section 23, 23(1)Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4

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High Courts22 Aug 1996

N. Sasikala Vs Enforcement Officer, Enforcement Directorate, Madras

Madras High Court · (1997) CriLJ 2120 : (1997) 1 CTC 317

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High Courts22 Aug 1996

Commissioner of Gift Tax Vs Kasturi Estate (P) Ltd.

Madras High Court · (1997) 142 CTR 187 : (1997) 228 ITR 376

Gift Tax Act, 1958 — Section 2, 26(3), 4(1)Income Tax Act, 1961 — Section 45

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