High Courts02 Sept 1996
Commissioner of Income Tax Vs Jawahar Mills Ltd.
Madras High Court · (1996) 09 MAD CK 0115
Income Tax Act, 1961 — Section 37(1)
COURT ARCHIVE
Madras High Court judgments, 1996
1,274 judgments · page 20 of 64
High Courts02 Sept 1996
P.V. Mahendra Raja Vs Jamuna @ Gomathi, Sri Rangammal @ Muthammal, Vijaya and Pon Tharnar
Madras High Court · (1996) 09 MAD CK 0081
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 66(2)
High Courts02 Sept 1996Allowed
Canara Bank, Annanagar East, Madras, 600 102 Vs The Official Assignee, Madras. (Respondents 2 to 4 impleaded as per order of Court dated: 22.4.1996 and made in Appln. No. 154/96) and M/S. Rehabooth Traders
Madras High Court · (1996) 09 MAD CK 0072
Presidency Towns Insolvency Act, 1909 — Section 52(2)(c), 86
High Courts02 Sept 1996
P.C. Bhansali Vs State of Tamil Nadu
Madras High Court · (1998) 229 ITR 259
Income Tax Act, 1961 — Section 171, 171, 263, 4Tamil Nadu Agricultural Income Tax Act, 1955 — Section 29
High Courts02 Sept 1996
M. Kolandai Gounder Vs The Divisional Engineer, T.N.E.B. Thuraiyur, ors.
Madras High Court · (1997) 1 LLJ 222
High Courts30 Aug 1996
Thangamani Ammal and Others Vs Ponnusamy and Others
Madras High Court · (1997) 1 MLJ 558
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts30 Aug 1996
Poolar Vs Gomathi Moopanar and Others
Madras High Court · (1996) 2 CTC 539
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 27, Order 41 Rule 3
High Courts30 Aug 1996
Shanmugham alias Shanmugha Sivanandam Vs Dhandayuthapani Pillai (Died) and Others
Madras High Court · (1997) 1 MLJ 65
Transfer of Property Act, 1882 — Section 91
High Courts30 Aug 1996
The State of Tamil Nadu Vs Smt. Kannammal Educational Trust and others
Madras High Court · AIR 1997 Mad 283 : (1996) 2 LW 792
Advocates Act, 1961 — Section 24(1), 49(1), 7Bar Council of India Rules, 1975 — Rule 17Madras University Act, 1923 — Section 19, 21, 37, 48, 4A
High Courts30 Aug 1996
The State of Tamil Nadu and Another Vs P.S.R. Senbagamurthy Nadar and Others
Madras High Court · AIR 1997 Mad 96
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 100, 80Constitution of India, 1950 — Article 24, 26Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 107, 108, 6(20), 64, 92
High Courts30 Aug 1996
N.M. Muthu Gounder (died) and Others Vs Kalianna Gounder and Others
Madras High Court · (1996) 2 MLJ 615
Civil Procedure Code, 1908 (CPC) — Section 152, 153
High Courts30 Aug 1996Dismissed
Sedapatti Muthiah Vs State of Tamilnadu
Madras High Court · (1998) 2 LW(Cri) 592
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts29 Aug 1996
Commissioner of Income Tax Vs Lakshmi Vilas Bank Ltd.
Madras High Court · (1997) 228 ITR 697
Income Tax Act, 1961 — Section 18, 18(1), 18(2), 28, 280D
High Courts29 Aug 1996
Commissioner of Income Tax Vs S.B. Raj
Madras High Court · (1998) 232 ITR 874
Income Tax Act, 1961 — Section 256(2), 5
High Courts29 Aug 1996
Kannammal Vs Kuppanna Gounder
Madras High Court · (1996) 2 MLJ 550
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 31, 107
High Courts29 Aug 1996
Neo Intex Mills Ltd. Vs Assistant Commissioner of Cus., Tuticorin
Madras High Court · (1996) 88 ELT 343
Customs Act, 1962 — Section 111
High Courts29 Aug 1996
Commissioner of Income Tax Vs Trichy Steel Rolling Mills Ltd.
Madras High Court · (1998) 232 ITR 83
Income Tax Act, 1961 — Section 28
High Courts29 Aug 1996Allowed
R. Anbu Vs The Deputy Conservator of Forests and Authorised Officer
Madras High Court · (1997) 1 CTC 42 : (1996) 2 MLJ 410
Tamil Nadu Forest Act, 1882 — Section 49A, 49B
High Courts28 Aug 1996Dismissed
Mr. A.C. Bopanna Vs Dr. K.T. Achaya, Dr. Anand Somaya, Mrs. M.T. Medappa and Mr. A.C. Muthanna Dr. K.T. Achaya and Dr. Anand Somaya Vs Mrs. M.T. Medappa, Mr. A. Muthanna and Mr. A.C. Bopanna
Madras High Court · (1996) 08 MAD CK 0121
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7Succession Act, 1925 — Section 263, 270
High Courts28 Aug 1996
Managing Director, Thiruvalluvar Transport, Madras Vs Rani and 7 Others
Madras High Court · (1996) 08 MAD CK 0105