High Courts12 Sept 1996
Commissioner of Income Tax Vs K.A. Meenakshisundaram and Co.
Madras High Court · (1998) 232 ITR 98
Income Tax Act, 1961 — Section 256(2), 28
COURT ARCHIVE
Madras High Court judgments, 1996
1,274 judgments · page 18 of 64
High Courts12 Sept 1996
COMMISSIONER OF INCOME TAX Vs K. A. MEENAKSHISUNDARAM and CO.
Madras High Court · (1997) 143 CTR 394
Income Tax Act, 1961 — Section 256(2)
High Courts11 Sept 1996
Bank of Tamilnadu Ltd. Vs Commissioner of Income Tax
Madras High Court · (1996) 229 ITR 319
Banking Regulation Act, 1949 — Section 17(1)Companies (Profits) Surtax Act, 1964 — Rule 1Income Tax Act, 1961 — Section 34(7)
High Courts11 Sept 1996
Hindlever Chemicals Limited Vs Cegat, Madras
Madras High Court · (1996) 88 ELT 346
Central Excises and Salt Act, 1944 — Section 35B, 35F
High Courts11 Sept 1996Dismissed
Karuppasamy Vs State of Tamil Nadu and District Collector and District Magistrate, Coimbatore
Madras High Court · (1997) 1 LW(Cri) 327
High Courts11 Sept 1996
Balaji Hosieries Vs M/s. Radium Knitting Company, Tirupur by the sole proprietor P. Rangaswamy
Madras High Court · (1996) 09 MAD CK 0082
High Courts11 Sept 1996Dismissed
Samidurai and Others Vs Kanakayal
Madras High Court · (1996) 2 CTC 429 : (1996) 2 LW 690 : (1996) 2 MLJ 495
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3(A)
High Courts11 Sept 1996
Manonmani alias Kalimuthu Ammal Vs RM. S.V. Vairavan alias Kasi Chettiar (Died) and Others
Madras High Court · (1997) 1 MLJ 138
Evidence Act, 1872 — Section 114Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts11 Sept 1996
M.S. Balasubramaniam Vs The United India Insurance Co. Ltd. and Others
Madras High Court · (1996) 2 MLJ 525
Marine Insurance Act, 1963 — Section 52Transfer of Property Act, 1882 — Section 130A
High Courts10 Sept 1996Allowed
K. Ramanathan (died) and Others Vs B.K. Nalini Jayanthi
Madras High Court · (1996) 2 CTC 700 : (1996) 2 LW 658
Evidence Act, 1872 — Section 64Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4
High Courts10 Sept 1996
D. Ganesan and others Vs M.S. Chandra Bose and another
Madras High Court · AIR 1997 Mad 190 : (1999) 95 CompCas 88 : (1996) 2 CTC 490 : (1996) 2 LW 479
Companies Act, 1956 — Section 256Constitution of India, 1950 — Article 227
High Courts10 Sept 1996
D. Kovendan and Others Vs The Executive Officer, The Town Panchayat, Vettavalam
Madras High Court · (1997) 1 LLJ 236
High Courts10 Sept 1996
Sambandamurthy and Others Vs The II Additional Labour Court, Madras and Another
Madras High Court · (1997) 1 LLJ 485
Industrial Disputes Act, 1947 — Section 33
High Courts10 Sept 1996
Commissioner of Income Tax Vs Salem Co-operative Sugar Mills Ltd.
Madras High Court · (1997) 138 CTR 352 : (1998) 229 ITR 285
Income Tax Act, 1961 — Section 28, 37, 4, 43(1)
High Courts10 Sept 1996
Natham Co-operative Agricultural Bank Ltd. Vs The Presiding Officer, Principal Labour Court, Madurai and Another
Madras High Court · (1997) 1 LLJ 164
Industrial Disputes Act, 1947 — Section 33C(2)Minimum Wages Act, 1948 — Section 20Tamil Nadu Payment of Subsistence Allowance Act, 1981 — Section 3, 4, 5
High Courts10 Sept 1996
T.N.R. Narayanasamy Vs The State of Tamil Nadu and Another
Madras High Court · (1997) 1 MLJ 294
Constitution of India, 1950 — Article 170, 230, 243, 243D, 245Tamil Nadu Panchayats Act, 1994 — Section 1, 11, 13, 18, 20
High Courts10 Sept 1996Dismissed
United India Insurance Company Ltd. Vs Umar Rep. by his father guardian and Another
Madras High Court · (1996) 2 CTC 511 : (1996) 2 LW 687
Limitation Act, 1963 — Section 5
High Courts09 Sept 1996
V.K. Ramasami Gounder and Others Vs P. Ramasami Gounder and Others
Madras High Court · (1997) 1 LW 495 : (1997) 2 MLJ 223
Easements Act, 1882 — Section 13, 41
High Courts09 Sept 1996
Appusamy Vs A.V. Sundararajan and Others
Madras High Court · (1997) 1 MLJ 218
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 30Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 107
High Courts09 Sept 1996Allowed
S. Sundaram Pillai and Another Vs S. Kannan and Another
Madras High Court · (1996) 2 CTC 388 : (1996) 2 LW 782 : (1996) 2 MLJ 609
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13