High Courts12 Aug 1996Dismissed
Madhavan Vs State by DSP/CBI/SCB, Madras
Madras High Court · (1996) 2 LW(Cri) 530
Penal Code, 1860 (IPC) — Section 120B, 143, 147, 148, 210(B)
COURT ARCHIVE
Madras High Court judgments, 1996
1,274 judgments · page 24 of 64
High Courts12 Aug 1996
INCOME TAX OFFICER and Another Vs DINESH K. SHAH and Others
Madras High Court · (1997) 138 CTR 297
Income Tax Act, 1961 — Section 276BPartnership Act, 1932 — Section 18
High Courts12 Aug 1996Allowed
New Bank of India Officers Association Vs New Bank of India and Others
Madras High Court · (1996) 2 LLJ 1242
New Bank of India (Officers) Service Regulations, 1982 — Regulation 1(2), 19, 19(1)
High Courts12 Aug 1996
Income Tax Officer and Another Vs Dinesh K. Shah and Others
Madras High Court · (1996) 2 LW(Cri) 514
Income Tax Act, 1961 — Section 131, 139, 140, 2(17), 2(23)Partnership Act, 1932 — Section 18
High Courts12 Aug 1996
Income Tax Officer Vs Dinesh K. Shah and Others
Madras High Court · (1997) 223 ITR 68
Income Tax Act, 1961 — Section 192, 194A, 2(35), 200, 276B
High Courts12 Aug 1996
Kanyakumari District Planters Association Vs Deputy Commercial Tax Officer (Nagercoil Rural), Nagercoil and others
Madras High Court · (1996) 08 MAD CK 0035
Tamil Nadu General Sales Tax Act, 1959 — Section 2
High Courts12 Aug 1996Allowed
Thangavelammal Vs State of Tamil Nadu and Another
Madras High Court · (1996) 2 CTC 550
Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 — Section 12, 3(1)
High Courts12 Aug 1996
V. Sankaran Vs The Joint Director of School (Secondary) Education and Another
Madras High Court · (1996) 2 LW 714 : (1997) 1 MLJ 1
Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 — Section 15
High Courts12 Aug 1996Dismissed
S.D. Somasundaram Vs The Superintendent, Central Bureau of Investigation
Madras High Court · (1996) 2 CTC 496 : (1996) 2 LW(Cri) 563
Criminal Procedure Code, 1973 (CrPC) — Section 437
High Courts09 Aug 1996Allowed
R. Nallayan Vs Chinna Irusan
Madras High Court · (1997) ACJ 1137 : (1997) 1 MLJ 600
Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 226Employees Compensation Act, 1923 — Section 30
High Courts09 Aug 1996
Poongavanam Ammal and Another Vs Appaswamy Gounder and Others
Madras High Court · (1997) 1 MLJ 250
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts09 Aug 1996Dismissed
Muniammal Vs Vadamalai
Madras High Court · (1996) 2 CTC 421 : (1997) 1 LW 342 : (1997) 1 MLJ 393
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 4, 80Rice Milling Industry (Regulation) Act, 1958 — Section 8(3)
High Courts09 Aug 1996Allowed
Ponnusamy and Another Vs R. Sugumar and Another
Madras High Court · (1996) 2 CTC 464
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 151Limitation Act, 1963 — Section 5
High Courts09 Aug 1996
Madras Dock Labour Board Vs The Government of Tamil Nadu and Another
Madras High Court · (1997) 1 LLJ 1021
Employees State Insurance Act, 1948 — Section 1(5), 2(1), 2(9), 5
High Courts09 Aug 1996
N. Chockayya Pillai, Trustee of Pudukkadai Chatram Vs R. Subramania Pillai and Others
Madras High Court · (1997) 1 MLJ 26
Tamil Nadu Agricultural Lands Record of Tenancy Rights Act, 1969 — Section 2(4), 5
High Courts09 Aug 1996
Nilgiri District Janatha Party Vs A. Rahim and Others
Madras High Court · (1996) 2 LW 456 : (1997) 1 MLJ 255
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 151
High Courts09 Aug 1996Allowed
Seeni Ammal Vs Veerayee Ammal
Madras High Court · (1997) 1 CTC 360 : (1996) 2 LW 461
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 16, 16(3)
High Courts08 Aug 1996
Commissioner of Income Tax Vs K.T.M.S. Mahamood
Madras High Court · (1997) 140 CTR 282 : (1997) 228 ITR 113
Evidence Act, 1872 — Section 110Income Tax Act, 1961 — Section 69A
High Courts08 Aug 1996Dismissed
Subramanian and 2 Others Vs Union of India
Madras High Court · (1996) 08 MAD CK 0117
Civil Procedure Code, 1908 (CPC) — Section 80, 9
High Courts08 Aug 1996
M. Varadan and Others Vs Government of Tamil Nadu and Others
Madras High Court · (1996) 2 CTC 649