High Courts26 Oct 1995Dismissed
M/s. Seawaves Shipping Services Vs M/s. Adriatic Tankers Shipping Co., S.A., Greece, Owners and 2 Others
Madras High Court · (1995) 10 MAD CK 0006
Merchant Shipping Act, 1958 — Section 3(15), 443, 444
COURT ARCHIVE
Madras High Court judgments, 1995
1,084 judgments · page 9 of 55
High Courts25 Oct 1995
Commissioner of Income Tax Vs P.S.G. and Sons Charities
Madras High Court · (1997) 139 CTR 512 : (1997) 223 ITR 831
Income Tax Act, 1961 — Section 11, 11(1), 11(2)(B), 11(4), 28
High Courts25 Oct 1995
P. Venkatachalam (deceased) and Others Vs The Special Tribunal for Co-operative Cases and Others
Madras High Court · (1996) 2 MLJ 69
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226
High Courts25 Oct 1995
John Mathew Vs P.D. Rajan and Another
Madras High Court · (1996) 1 CTC 733 : (1995) 2 LW 887
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Succession Act, 1925 — Section 263
High Courts25 Oct 1995
State of Tamil Nadu Vs Dalmia Cement (Bharat) Ltd.
Madras High Court · (1995) 10 MAD CK 0044
Central Sales Tax Act, 1956 — Section 2
High Courts25 Oct 1995
P.D. Rajan and others
Madras High Court · AIR 1996 Mad 318
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Succession Act, 1925 — Section 263, 283
High Courts20 Oct 1995
A. Abdul Gani Vs The Superintending Engineer, Dharmapuri Electricity Distribution Circle, Tamil Nadu Electricity Board, 'D' Circle
Madras High Court · (1996) 1 MLJ 52
Electricity (Supply) Act, 1948 — Section 79(c)
High Courts20 Oct 1995Allowed
V. Suppan Vs Meenammal
Madras High Court · (1996) 2 DMC 157 : (1996) 1 LW(Cri) 177
Criminal Procedure Code, 1973 (CrPC) — Section 125, 311
High Courts20 Oct 1995
A. Abdul Gani Vs Dharmapuri Electricity Distribution Circle, Tamil Nadu Electricity Board, 'D' Circle, Dharmapuri
Madras High Court · (1996) 1 LLJ 948 : (1996) 1 MLJ 52 : (1995) WritLR 882
Electricity (Supply) Act, 1948 — Section 43A, 79Prevention of Corruption Act, 1988 — Section 7
High Courts20 Oct 1995
Shri Bodhraj Vs Tamil Nadu Electricity Board and others
Madras High Court · AIR 1996 Mad 300 : (1996) 2 CivCC 338
Electricity (Supply) Act, 1948 — Section 49
High Courts20 Oct 1995
Kumarathal Vs Balasubramania Gounder and Others
Madras High Court · AIR 1996 Mad 277 : (1996) 1 MLJ 164
Civil Procedure Code, 1908 (CPC) — Section 115Presidency Towns Insolvency Act, 1909 — Section 21Provincial Insolvency Act, 1920 — Section 10(1), 12(1), 24
High Courts20 Oct 1995Dismissed
Kannaiyan Vs Subramania Pathar
Madras High Court · (1995) 2 CTC 577
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10
High Courts20 Oct 1995Allowed
M/s The Coimbatore Pioneer Mills Ltd. Vs M/s. Chandra Textiles Ltd.
Madras High Court · (1995) 10 MAD CK 0002
Civil Procedure Code, 1908 (CPC) — Section 3, 3A
High Courts19 Oct 1995
Sathruppa Naicker and Another Vs Ramaswamy and Others
Madras High Court · (1996) 1 MLJ 501
Limitation Act, 1963 — Article 65
High Courts19 Oct 1995
Palaniyathal Vs Komaraswamy Gounder
Madras High Court · (1996) 1 LW(Cri) 92
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts19 Oct 1995
State of Tamil Nadu Vs P.N.A. Ahamed Kabeer and Company
Madras High Court · (1995) 2 CTC 468
Tamil Nadu General Sales Tax Act, 1959 — Section 12, 7A
High Courts19 Oct 1995
National Iron Traders Vs State of Tamil Nadu
Madras High Court · (1995) 10 MAD CK 0040
Tamil Nadu General Sales Tax Act, 1959 — Section 34
High Courts19 Oct 1995
A.S. Mani (deceased) by L.Rs. Thirunavukkarasu and Others Vs Udipi Hari Niwas and Others
Madras High Court · (1996) 1 MLJ 171
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(c)
High Courts19 Oct 1995
C. Manickam Vs State of Tamil Nadu
Madras High Court · (1995) 10 MAD CK 0027
Tamil Nadu General Sales Tax Act, 1959 — Section 12, 16
High Courts19 Oct 1995
Sathruppa Naicker and others Vs Ramaswamy and others
Madras High Court · AIR 1996 Mad 290 : (1996) 1 MLJ 501
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Limitation Act, 1963 — Article 64, 65