High Courts19 Oct 1995
Sirukalathur Handloom Weavers Co-operative Production and Sales Society Ltd. Vs Labour Court and Another
Madras High Court · (1996) 74 FLR 2369
Industrial Disputes Act, 1947 — Section 33C(2)
COURT ARCHIVE
Madras High Court judgments, 1995
1,084 judgments · page 10 of 55
High Courts19 Oct 1995Dismissed
A.S. Mani (deceased) by LRs. Thirunavukkarasu and Others Vs Udipi Hari Niwas and Others
Madras High Court · (1996) 1 CTC 652 : (1996) 1 MLJ 171
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts19 Oct 1995Allowed
Chakkravarthy Vs State
Madras High Court · (1995) 2 LW(Cri) 776
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304(A)
High Courts18 Oct 1995
Commissioner of Income Tax Vs K.M.N. Naidu
Madras High Court · (1996) 221 ITR 451
Income Tax Act, 1961 — Section 142(1), 144, 145, 68
High Courts18 Oct 1995Dismissed
Lakshmi Vs Deputy Superintendent of Police, Q Branch, Tirupathur North Arcot Ambedkar District
Madras High Court · (1995) 10 MAD CK 0065
Railways Act, 1890 — Section 150(2)(a)
High Courts18 Oct 1995Allowed
R.N. Ramasundaram Vs Sivakami. and 5 others
Madras High Court · (1995) 10 MAD CK 0063
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts18 Oct 1995
P. Raghupathi Naicker Vs The Commissioner and Secretary to the Government of Tamil Nadu and Others
Madras High Court · (1996) 1 MLJ 508
Madras Hindu Religious Endowments Act, 1926 — Section 84
High Courts18 Oct 1995
Shalimar Tar Products (1935) Limited Vs State of Tamil Nadu
Madras High Court · (1995) 10 MAD CK 0043
Tamil Nadu General Sales Tax Act, 1959 — Item 114(I)
High Courts17 Oct 1995
K. Arunachalam and Others Vs The District Collector and Others
Madras High Court · (1996) 1 MLJ 63
Constitution of India, 1950 — Article 141
High Courts17 Oct 1995Dismissed
Adhi Rajaram Vs State and Another
Madras High Court · (1995) 2 CTC 483 : (1995) 2 LW(Cri) 708
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts17 Oct 1995Dismissed
Sali Babu and Others Vs State by Deputy Superintendent of Police, C.B.I.
Madras High Court · (1995) 2 CTC 536 : (1996) 1 LW(Cri) 74
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts16 Oct 1995Allowed
Dr. Balasundaram Vs State
Madras High Court · (1995) 10 MAD CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 227
High Courts13 Oct 1995Dismissed
Kothai Nachiar Vs Vijayalakshmi Ammal and Another
Madras High Court · (1995) 10 MAD CK 0067
Evidence Act, 1872 — Section 102
High Courts13 Oct 1995Allowed
V. Ramaswamy Pillai Vs The State of Pondicherry
Madras High Court · (1995) 2 CTC 579
Pondicherry Land Reforms (Fixation of Ceiling on Land) Act, 1973 — Section 9(2)Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 10(2)
High Courts13 Oct 1995
M.P.P. Jayagandhi Nadar and Company by partner, M.P.P. Jayagandhi Nadar Vs Arunachalam Pillai and Another
Madras High Court · (1996) 1 MLJ 251
High Courts13 Oct 1995
Nachal and Another Vs C. Arjunan and Another
Madras High Court · (1996) 1 MLJ 338
High Courts13 Oct 1995
P.R. Ponnusami Vs Gnanaprakasam and Others
Madras High Court · (1996) 1 MLJ 211
High Courts12 Oct 1995
M/s Taas Foundations (P) Limited Vs Mr. Leelie Seetharaman, Appu John and V.K. John
Madras High Court · (1995) 10 MAD CK 0039
Income Tax Act, 1961 — Section 269
High Courts12 Oct 1995
R. Venkatachalapathy and Another Vs The State of Tamil Nadu and Another
Madras High Court · (1995) 2 LW 827 : (1995) 2 MLJ 652 : (1995) WritLR 789
Constitution of India, 1950 — Article 14, 19, 300ALand Acquisition Act, 1894 — Section 4(l), 6
High Courts11 Oct 1995Allowed
R. Appachi Vs Official Receiver Periyar District, Erode, Palaniammal and Chandran 4 others Minor respondents 3 to 7 represented by court guardian Sri N. Veeraraghavan, Advocate Bhavani
Madras High Court · (1995) 10 MAD CK 0069
Limitation Act, 1963 — Section 2(a), 2(b)Provincial Insolvency Act, 1920 — Section 10, 45, 53, 54