High Courts08 Nov 1995
T.T.K. Textiles Ltd. Vs CCE, Thanjavur and Another
Madras High Court · (1996) 64 ECR 366
Central Excises and Salt Act, 1944 — Section 11A, 14
COURT ARCHIVE
Madras High Court judgments, 1995
1,084 judgments · page 7 of 55
High Courts07 Nov 1995Dismissed
Chinnangi Konar Vs Paramasivam and Another
Madras High Court · (1996) 1 CTC 176
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115, 2(2), 96
High Courts06 Nov 1995
The Tamil Nadu Civil Courts Senior Bailiffs Association Vs The Secretary to Government, Finance Department, Government of Tamil Nadu and Another
Madras High Court · (1996) 1 MLJ 12 : (1995) WritLR 845
Constitution of India, 1950 — Article 14, 16, 163, 229, 309
High Courts06 Nov 1995
T.N. Civil Courts Sr. Bailiffs Asson. Vs The Secy. to Govt. Finance Deptt., Govt. of T.N., Madras and anr
Madras High Court · (1996) 1 MLJ 12
Constitution of India, 1950 — Article 14, 16, 163, 229, 309
High Courts06 Nov 1995
Vijayaraj Jain and another Vs Union of India and others Bhabootimal and another Vs A.K. Banerjee and others
Madras High Court · (1998) 91 CompCas 757 : (1995) 52 ECC 18
Foreign Exchange Regulation Act, 1973 — Section 3, 34, 35, 36, 37
High Courts06 Nov 1995Allowed
M.V. Arunachalam and another Vs R. Palaniappan, The Agricultural Officer, Department of Agriculture, Orathanadu
Madras High Court · (1995) 2 LW(Cri) 755
Criminal Procedure Code, 1973 (CrPC) — Section 319, 319(1)Essential Commodities Act, 1955 — Section 10
High Courts06 Nov 1995
The Regional Manager, Punjab National Bank Vs D..P. Venkataraman and Others
Madras High Court · (1996) 1 CivCC 582 : (1996) 1 MLJ 198
High Courts03 Nov 1995
Ammasai Gounder Vs Lakshmiammal
Madras High Court · (1996) 1 MLJ 231
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(ii)(b)
High Courts03 Nov 1995Partly Allowed
A. Balasubramania Pillai Vs The General Manager, Tamil Nadu Small Industries Development Corporation Ltd. and Another
Madras High Court · (1996) 2 LLJ 224 : (1996) 1 MLJ 59
High Courts03 Nov 1995Dismissed
Guruswami Gounder Vs Kesave Reddiar and Another
Madras High Court · (1996) 1 CTC 155 : (1996) 1 LW 675
Specific Relief Act, 1963 — Section 16
High Courts03 Nov 1995
S.R. Asaithambi Vs State of Tamil Nadu and others
Madras High Court · (1995) 11 MAD CK 0061
Tamil Nadu General Sales Tax Act, 1959 — Section 2, 32
High Courts03 Nov 1995
N. Krishna Chettiar alias Krishnaswami and Others Vs C. Subbiah Ambalam and Another
Madras High Court · (1996) 2 LW 305 : (1996) 1 MLJ 213
High Courts03 Nov 1995
International Air Cargo Workers Union Vs International Airport Authority of India and Others
Madras High Court · (1996) 1 LLJ 1192 : (1996) 1 MLJ 190
Industrial Disputes Act, 1947 — Section 17B
High Courts03 Nov 1995
S.R. Asaithambi Vs State of Tamil Nadu
Madras High Court · (1995) 11 MAD CK 0048
Central Sales Tax Act, 1956 — Section 2, 5Tamil Nadu General Sales Tax Act, 1959 — Section 32
High Courts03 Nov 1995
A. Balasubramania Pillai Vs The General Manager, Tamil Nadu Small Industries Development Corporation Limited and Another
Madras High Court · (1996) 1 MLJ 59
High Courts03 Nov 1995
Guruswami Gounder Vs Kesava Reddiar and Another
Madras High Court · (1997) 1 CivCC 691 : (1996) 2 MLJ 461
High Courts02 Nov 1995
T.K. Govindaraju Pillai Vs Foreign Exchange Appellate Board
Madras High Court · (1996) 81 ELT 478
Foreign Exchange Regulation Act, 1973 — Section 23, 5, 52, 54, 9
High Courts02 Nov 1995
United India Insurance Co. Ltd. Vs Kovindan and Others
Madras High Court · (1996) 1 CTC 113
Motor Accidents Claims Tribunal Rules, 1989 — Rule 20(10), 20(11), 20(12), 20(13), 20(14)Motor Vehicles Act, 1988 — Section 168, 169, 173
High Courts02 Nov 1995
K. Sugithakumar Vs State of Tamil Nadu and Others
Madras High Court · (1996) 1 CTC 80
Constitution of India, 1950 — Article 226
High Courts02 Nov 1995Dismissed
Saratha's Vs Assistant Director, Enforcement Directorate
Madras High Court · (1997) 57 ECC 212
Evidence Act, 1872 — Section 101, 103Foreign Exchange Regulation Act, 1973 — Section 2, 5, 50, 51, 52