High Courts23 Nov 1995
The Tiruchirapalli District Welfare Committee Vs Dr. M. Sivakkannu
Madras High Court · (1996) 1 MLJ 620
Contract Act, 1872 — Section 70
COURT ARCHIVE
Madras High Court judgments, 1995
1,084 judgments · page 5 of 55
High Courts22 Nov 1995Dismissed
Collr. Of Cus. Vs Indo-Swiss Synthetic Gem Mfg. Co. Ltd.
Madras High Court · (1995) 52 ECC 53 : (2003) 162 ELT 121
Central Excises and Salt Act, 1944 — Section 11B, 12BConstitution of India, 1950 — Article 226Customs Act, 1962 — Section 27, 27(2), 28D
High Courts22 Nov 1995Dismissed
Ms. Madras Hardware Mart Vs V. Hutcheeswaran and 2 others
Madras High Court · (1995) 11 MAD CK 0080
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18(2), Order 20 Rule 6A, Order 21 Rule 16, Order 21 Rule 21, Order 41 Rule 1Limitation Act, 1963 — Section 12(2)Stamp Act, 1899 — Section 2(15), 33
High Courts22 Nov 1995Allowed
The Government of Tamilnadu and Another Vs N.S. Rajabather Mudaliar
Madras High Court · (1996) 1 CTC 1
High Courts22 Nov 1995
Union Trading Company Vs Union of India
Madras High Court · (1996) 56 ECC 92 : (1996) 82 ELT 20
High Courts21 Nov 1995
Vaidyanatha Gurukkal Vs The Commissioner of the Hindu Religious and Charitable Endowments (Administration) Department and Others
Madras High Court · (1996) 1 MLJ 203
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 6(11)
High Courts21 Nov 1995
P.R.S. Palanichami Vs Agricultural Income Tax Officer and others
Madras High Court · (1996) 221 ITR 483
Income Tax Act, 1961 — Section 222(1)
High Courts20 Nov 1995
A. Guruprasad Vs T. Neelakandan
Madras High Court · (1996) CriLJ 1892
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2
High Courts20 Nov 1995Allowed
Julaiga Begum Vs State of Tamil Nadu and Others
Madras High Court · (1996) 54 ECC 29
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 21, 22
High Courts20 Nov 1995Allowed
K. Sahara Banu Vs State of Tamil Nadu and Another
Madras High Court · (1996) 54 ECC 116
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 22
High Courts17 Nov 1995Allowed
V. Kalyanasundaram Vs The Inspector of police (Crime Branch) Salem
Madras High Court · (1996) 2 LW(Cri) 499
Penal Code, 1860 (IPC) — Section 120B, 34, 409, 420, 477A
High Courts17 Nov 1995Allowed
Inspector of Police, S.P.E., C.B.I., Madras Vs Philomena
Madras High Court · (1997) 2 LW(Cri) 461
Criminal Procedure Code, 1973 (CrPC) — Section 223Penal Code, 1860 (IPC) — Section 120B, 27, 411, 414
High Courts16 Nov 1995
Commissioner of Income Tax Vs D. Veerappan
Madras High Court · (1995) 11 MAD CK 0087
Income Tax Act, 1961 — Section 143(3), 250, 251(1), 254
High Courts16 Nov 1995
The Commissioner, H.R. and C.E. (A) Department Vs P. Pauliah
Madras High Court · (1996) 1 MLJ 206
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 63, 69(1), 70
High Courts16 Nov 1995
E. Senthilkumar and others Vs The Registrar of Co-operative Societies and another
Madras High Court · (1996) 1 MLJ 465
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts16 Nov 1995
E. Senthilkumar and Others Vs The Registrar of Co-operative Sociaties and Another
Madras High Court · (1996) 1 MLJ 465
Contempt of Courts Act, 1971 — Section 19Industrial Disputes Act, 1947 — Section 33(c)(2)Tamil Nadu Co-operative Societies Act, 1983 — Section 181
High Courts16 Nov 1995
Ranjan Devasahayam Vs Hindustan Bible Institute of India
Madras High Court · (1996) 1 LW 533 : (1996) 1 MLJ 510
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(b), 2, 29
High Courts16 Nov 1995
Vasu Vs Saroja Ammal
Madras High Court · (1996) 1 MLJ 339
Limitation Act, 1963 — Section 5
High Courts15 Nov 1995
Medopharam Pharmaceuticals Vs Asstt. Commr. of C. Ex., Madras
Madras High Court · (1996) 82 ELT 18
Central Excises and Salt Act, 1944 — Section 35F
High Courts15 Nov 1995
R. Jagadeesan, Principal, Victory Tutorial Collage Vs M.D.K. Kuthalingam and Others
Madras High Court · (1996) 1 MLJ 491
Constitution of India, 1950 — Article 14