High Courts01 Dec 1995Allowed
K. Mariappan and Others Vs Chennaivazh Nadargal Sangam and Others
Madras High Court · (1996) 1 CTC 148
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Evidence Act, 1872 — Section 114
COURT ARCHIVE
Madras High Court judgments, 1995
1,084 judgments · page 4 of 55
High Courts29 Nov 1995Allowed
Elangovan Vs The District Magistrate and District Collector Dharmapuri, The Secretary to Government of Tamil Nadu Prohibition and Excise Department, Fort St. George Madras 600 009
Madras High Court · (1996) 2 LW(Cri) 680
High Courts29 Nov 1995
K.M. Rafiudeen alias Rafique Vs The Assistant Director, Directorate of Revenue Intelligence, Madras and others
Madras High Court · (1996) CriLJ 2938
Constitution of India, 1950 — Article 21, 226, 32Penal Code, 1860 (IPC) — Section 120B, 420, 467, 471
High Courts29 Nov 1995
Mangalam and another Vs Revenue Divisional Officer, Thanjavur
Madras High Court · (1995) 11 MAD CK 0010
High Courts28 Nov 1995
N.K. Mohnot Vs Commissioner of Income Tax
Madras High Court · (1996) 221 ITR 555
Income Tax Act, 1961 — Section 277
High Courts28 Nov 1995Dismissed
M.V. Govindan Vs Venkatarama Chetty and Others
Madras High Court · (1997) 3 CivCC 136 : (1996) 1 CTC 592 : (1996) 1 MLJ 187
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95Limitation Act, 1963 — Article 134, 136
High Courts27 Nov 1995Dismissed
V. Sheemathangam rep. by her grandmother and guardian G. Thangammal Vs The State of Tamil Nadu and Others
Madras High Court · (1996) 2 CTC 54
Constitution of India, 1950 — Article 226
High Courts27 Nov 1995
Reed Relays and Electronics India Limited Vs Appellate Assistant Commissioner (Commercial Taxes), Kancheepuram and another
Madras High Court · (1995) 11 MAD CK 0049
Tamil Nadu General Sales Tax Act, 1959 — Section 31, 31A, 33
High Courts27 Nov 1995
Loganathan Vs Dhanalakshmi and another
Madras High Court · (1996) CriLJ 1896
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 126(2), 397
High Courts24 Nov 1995Dismissed
N. Madharsha Vs The District Collector and Another
Madras High Court · (1996) 1 CTC 165
Tamil Nadu Minor Mineral Concession Rules, 1959 — Rule 8(2)
High Courts24 Nov 1995
Commissioner of Income Tax Vs Smt. P. Dhanalakshmi and Others
Madras High Court · (1996) 130 CTR 508
Income Tax Act, 1961 — Section 168, 26Wealth Tax Act, 1957 — Section 19A
High Courts24 Nov 1995Allowed
Chinnamma and Another Vs Gopal and Another
Madras High Court · (1996) 1 CTC 284
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, Order 32 Rule 2, Order 32 Rule 3, Order 32 Rule 4Hindu Minority and Guardianship Act, 1956 — Section 6, 8
High Courts24 Nov 1995
A. Semalai Gounder and Others Vs The Commissioner, Hindu Religious and Charitable Endowments and Another
Madras High Court · (1996) 2 LW 139 : (1996) 1 MLJ 245
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 63(c)
High Courts24 Nov 1995
COMMISSIONER OF INCOME TAX Vs SMT. P. DHANALAKSHMI and Others
Madras High Court · (1996) 130 CTR 508
Income Tax Act, 1961 — Section 256(1)
High Courts23 Nov 1995
Prasad Productions (P) Ltd. Vs Income Tax Appellate Tribunal and Others
Madras High Court · (1997) 226 ITR 778
Income Tax Act, 1961 — Section 28
High Courts23 Nov 1995
Grasim Industries Ltd. Vs Collector Of Central Excise, Madras
Madras High Court · (1995) 2 CTC 566 : (1996) 53 ECC 54 : (1996) 82 ELT 457 : (1996) 2 MLJ 162
Central Excises and Salt Act, 1944 — Section 11B, 11BB, 37B
High Courts23 Nov 1995
PRASAD PRODUCTIONS (P) LTD. Vs INCOME TAX APPELLATE TRIBUNAL and Others
Madras High Court · (1998) 147 CTR 255
High Courts23 Nov 1995
Grasim Industries Limited Vs The Collector of Central Excise and Others
Madras High Court · (1996) 82 ELT 457 : (1996) 2 MLJ 162
High Courts23 Nov 1995
Benedict Balanathan Mahendran alias Bala Mahendran and another Vs The State
Madras High Court · (1996) CriLJ 2619
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Penal Code, 1860 (IPC) — Section 120B, 415, 416, 419, 420
High Courts23 Nov 1995
The Registrar, High Court Vs Vasudevan, A.K. and Others
Madras High Court · (1996) 1 MLJ 153
Constitution of India, 1950 — Article 311