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Madras High Court judgments, 1992

641 judgments · page 21 of 33

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High Courts28 Apr 1992

Master Recording Company Vs Asstt. Collector of C. Ex.

Madras High Court · (1993) 63 ELT 60

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High Courts27 Apr 1992

Janaki and Another Vs Kiliambal and Others

Madras High Court · (1993) 1 MLJ 35

Hindu Marriage Act, 1955 — Section 16
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High Courts27 Apr 1992

Srinivasan Vs State of Tamil Nadu, and others

Madras High Court · (1992) CriLJ 3439

Constitution of India, 1950 — Article 22, 226
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High Courts24 Apr 1992

A.K. Gopal and Others Vs S. Vasanthan and Others

Madras High Court · (1993) 1 LW 580 : (1993) 1 MLJ 226

Evidence Act, 1872 — Section 67, 68
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High Courts24 Apr 1992

M. Govindarajan and Others Vs The Indian Overseas Bank, Pondicherry

Madras High Court · (1993) 1 MLJ 189

Trusts Act, 1882 — Section 81, 82
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High Courts24 Apr 1992

D.C. Kothari and another Vs Assistant Registrar of Companies

Madras High Court · (1992) 04 MAD CK 0040

Companies Act, 1956 — Section 372, 372(12), 372(13), 372(14), 372(2)
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High Courts24 Apr 1992Allowed

Marimuthu @ Boyan and Others Vs Bagyammal

Madras High Court · (1992) LW(Cri) 587

Penal Code, 1860 (IPC) — Section 147, 148, 426, 427, 447
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High Courts23 Apr 1992

Loyal Textile Mills Limited Vs Allenberg Cotton Company, United States of America and Liverpool Cotton Association Limited

Madras High Court · (1992) 04 MAD CK 0070

Arbitration Act, 1940 — Section 14(2), 2(a), 2(c), 31(1), 33Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 8, 100A, 104, 104(1)Companies Act, 1956 — Section 202
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High Courts23 Apr 1992

Mani Thevar Vs R.M. Venkatachalam, through Power agent V.R. Andiappan

Madras High Court · (1992) 04 MAD CK 0057

Sales of Goods Act, 1930 — Section 6
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High Courts23 Apr 1992

Kumari Baghyavathi Vs Smt. Llakshmikanthammal (deceased) and others

Madras High Court · AIR 1993 Mad 346

Benami Transactions (Prohibition) Act, 1988 — Section 2, 4Evidence Act, 1872 — Section 114, 45, 47, 73Hindu Marriage Act, 1955 — Section 16(1)
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High Courts23 Apr 1992

Jupitor Traders and Others Vs A.T. Sankar and Another

Madras High Court · (1992) 2 MLJ 506

Civil Procedure Code, 1908 (CPC) — Section 151Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 23(3)
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High Courts23 Apr 1992

P.R. Rajagopalan Vs Southern Structurals Ltd. and Others

Madras High Court · (1992) 2 LW 634 : (1993) 1 MLJ 87

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High Courts23 Apr 1992

R. Parthasarathy Vs The Union of India (UOI)

Madras High Court · (1993) 1 MLJ 257

Constitution of India, 1950 — Article 356
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High Courts22 Apr 1992Dismissed

M/s. M.A.V.R. Nataraja Nadar and Sons, Virud-hunagar, etc. and 2 Others Vs State Bank of India, Virudhunagar Branch, etc. and another

Madras High Court · (1992) 04 MAD CK 0069

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 151Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 56(f), 58(f)
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High Courts22 Apr 1992

B. Rajammal Ammal Vs The State of Tamil Nadu and Another

Madras High Court · (1992) 2 MLJ 549

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High Courts22 Apr 1992

Commissioner of Wealth-tax Vs V.T. Ramalingam and others

Madras High Court · (1993) 115 CTR 225 : (1993) 201 ITR 839

Income Tax Act, 1961 — Section 119, 52(2)Wealth Tax Act, 1957 — Section 10(22), 13, 25(2), 27(1), 5(1)
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High Courts22 Apr 1992

Janardhana Raju and others Vs Thailammal and another

Madras High Court · AIR 1993 Mad 176 : (1992) 2 LW 6 : (1992) 2 LW 597

Civil Procedure Code, 1908 (CPC) — Section 105Constitution of India, 1950 — Article 141Madras City Tenants Protection Act, 1922 — Section 11, 9
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High Courts22 Apr 1992

Indrol Lubricants and Specialities Ltd. Vs Union of India

Madras High Court · (1992) 61 ELT 434

Central Excise Rules, 1944 — Rule 11, 173J
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High Courts22 Apr 1992

Athiammal and Another Vs Kadhar Sheriff and Others

Madras High Court · (1993) 1 ACC 72 : (1992) 2 LW 493

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High Courts21 Apr 1992

Arjunan and others etc. Vs The State

Madras High Court · (1993) CriLJ 3113

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 341
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