High Courts30 Apr 1992
D.K.M. Abdul Razack Vs A.R. Mymoona Bivi and 3 others
Madras High Court · (1992) 04 MAD CK 0067
Benami Transactions (Prohibition) Act, 1988 — Section 4
COURT ARCHIVE
Madras High Court judgments, 1992
641 judgments · page 20 of 33
High Courts30 Apr 1992
Babulal and another Vs State
Madras High Court · (1993) LW(Cri) 53
Madras City Police Act, 1888 — Section 75
High Courts30 Apr 1992
Commissioner of Wealth-tax Vs V. Ramakrishnan
Madras High Court · (1993) 199 ITR 390
Wealth Tax Act, 1957 — Section 27(1)Wealth Tax Rules, 1957 — Rule 1D
High Courts30 Apr 1992
The Superintendent of Customs and Central Excise, Nagercoil Vs R. Sundar
Madras High Court · (1993) CriLJ 956 : (1992) 40 ECC 327
Criminal Procedure Code, 1973 (CrPC) — Section 102, 173, 190, 2, 451Customs Act, 1962 — Section 100, 101, 102, 103, 104Evidence Act, 1872 — Section 25
High Courts30 Apr 1992
Soudambika Finance Pvt. Ltd. Coimbatore and Vs Union of India and others
Madras High Court · AIR 1993 Mad 190 : (1995) 82 CompCas 302
Chit Funds Act, 1982 — Section 12, 13, 14, 15, 16(2)Companies Act, 1956 — Section 39(2), 48Constitution of India, 1950 — Article 14, 19(1), 245, 246
High Courts30 Apr 1992
Carbon Industries Pvt. Ltd. Vs Assistant Collector of C. Ex.
Madras High Court · (1992) 61 ELT 436
High Courts30 Apr 1992
Ranganayaki Ammal and 3 others Vs P. Sivasubramaniam and another
Madras High Court · (1992) 04 MAD CK 0010
High Courts29 Apr 1992
M. Rajagopal and Others Vs The Government of Tamil Nadu and Another
Madras High Court · (1992) 2 MLJ 404
Forest Act, 1927 — Section 4ALand Acquisition Act, 1894 — Section 4(1)
High Courts29 Apr 1992
B. Sivaraman and others Vs Egmore Benefit Society Ltd. P. Obul Reddy Vs B. Sivaraman and others Dr N.V. Krishna and others Vs Egmore Benefit Society Ltd. and others P. Obul Reddy Vs Dr N.V. Krishna and others Yamuna Reddy Vs Dr N.V. Krishna and others
Madras High Court · (1992) 75 CompCas 198
Companies Act, 1956 — Section 169, 173, 177, 178, 179
High Courts29 Apr 1992
Hindustan Wires Limited Vs State of Tamil Nadu
Madras High Court · (1992) 40 ECC 49
Central Sales Tax Act, 1956 — Section 14Tamil Nadu General Sales Tax Act, 1959 — Section 3(1)
High Courts29 Apr 1992
B. Sivaraman and others Vs Egmore Benefit Society Ltd. P. Obul Reddy Vs B. Sivaraman and others Dr. N.V. Krishna and others Vs Egmore Benefit Society Ltd. and others P. Obul Reddy Vs Dr. N.V. Krishna and others Yamuna Reddy Vs Dr. N.V. Krishna and others Yamuna Reddy Vs B. Sivaraman and others
Madras High Court · (1992) 04 MAD CK 0044
Companies Act, 1956 — Section 169, 173, 177, 178, 179
High Courts29 Apr 1992
UCO Bank, Madras Vs Sukra Shoe Fabric and others
Madras High Court · AIR 1992 Mad 293
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts29 Apr 1992
Power Control and Appliances Co. and another Vs Sumeet Machines Pvt. Ltd. and another
Madras High Court · AIR 1993 Mad 120
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3, Order 39 Rule 1, Order 39 Rule 2Copyright Act, 1957 — Section 12, 14, 16, 17, 22Evidence Act, 1872 — Section 115
High Courts29 Apr 1992
S.P. Thirunavukkarasu Vs S.P. Loganathan and another
Madras High Court · AIR 1992 Mad 328 : (1992) 2 LW 520
Evidence Act, 1872 — Section 67, 68Succession Act, 1925 — Section 45, 47, 59, 61, 63
High Courts29 Apr 1992
Seeni Thevar and Others Vs M.S. Velayutha Raja and Another
Madras High Court · (1992) 2 LW 190 : (1992) 2 MLJ 530
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 114Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 108
High Courts29 Apr 1992Dismissed
N. Balasubramanian Vs V. Chitra
Madras High Court · (1992) 2 DMC 423 : (1992) 2 LW 34
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19(1), 19(4)
High Courts29 Apr 1992
Lakshmikantham Ammal and 4 others Vs Jayarama Odayar
Madras High Court · (1992) 04 MAD CK 0009
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 25
High Courts29 Apr 1992
T.N. Shanmugavel Vs The Special Deputy Collector (Land Acquisition), Tamil Nadu Housing Board Schemes, Nandanam, Madras-600 035
Madras High Court · (1992) 04 MAD CK 0008
Land Acquisition Act, 1894 — Section 18, 28, 4(1)
High Courts28 Apr 1992Dismissed
Kalavathy: Petitioner in W. P. No. 15044/91; Srimala: Petitioner in W.P. No. 15958/91; Kalavathi: Petitioner in W.P. No. 15978/91; Rajarathinam: Petitioner in W.P. No. 20 of 1992; Kumaraleela: Petitioner in W.P. No. 21 of 1992 Vs State of Tamil Nadu
Madras High Court · (1992) 04 MAD CK 0062
Foreigners Act, 1946 — Section 3
High Courts28 Apr 1992
K. Varadhan Vs Pattammal (dead) and Others
Madras High Court · (1992) 2 LW 209 : (1993) 1 MLJ 259
Evidence Act, 1872 — Section 101