High Courts03 Jan 1992
Soni and 5 Others Vs State
Madras High Court · (1992) LW(Cri) 238
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 26(b), 325(1)Immoral Traffic (Prevention) Act, 1956 — Section 22, 3, 3(1), 4, 4(1)
COURT ARCHIVE
Madras High Court judgments, 1992
641 judgments · page 33 of 33