High Courts31 Aug 1982
Assistant Collector of Central Excise, Salem Vs V. Ramachandran
Madras High Court · (1983) 12 ELT 332
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Gold (Control) Act, 1968 — Section 85, 87
COURT ARCHIVE
Madras High Court judgments, 1982
549 judgments · page 12 of 28
High Courts31 Aug 1982
Premier Insurance Company Ltd. Vs C. Thomas and Others
Madras High Court · (1984) ILR (Mad) 193 : (1984) 1 LLJ 149 : (1983) 96 LW 581 : (1983) 2 MLJ 552
Motor Vehicles Act, 1988 — Section 110, 93, 94(1), 95, 95(1)Workmens Compensation Act, 1923 — Section 2, 3, 4
High Courts31 Aug 1982Dismissed
In Re: A. Soorianarayanan and Another
Madras High Court · (1983) LW(Cri) 67
Criminal Procedure Code, 1973 (CrPC) — Section 103Essential Commodities Act, 1955 — Section 6A
High Courts31 Aug 1982
Premier Insurance Co., Ltd. Vs C. Thomas and Others
Madras High Court · (1984) 2 ACC 439
Motor Vehicles Act, 1988 — Section 110AAWorkmens Compensation Act, 1923 — Section 14
High Courts27 Aug 1982
K. Murli Manohar Vs K. Raghavan and others
Madras High Court · (1982) 08 MAD CK 0004
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 3, Order 40 Rule 4, Order 9 Rule 3, 151
High Courts26 Aug 1982
State of Tamil Nadu Vs Pyarelal Malhotra
Madras High Court · (1984) 57 STC 215
High Courts26 Aug 1982
Nemichand Parasmal and Company Vs The Deputy Commercial Tax Officer, Evening Bazaar Assessment Circle, Madras and Another
Madras High Court · (1984) 55 STC 47
Tamil Nadu General Sales Tax Act, 1959 — Section 2
High Courts25 Aug 1982
Duraiswami Pradayachi and Another Vs Thangavel Padayachi
Madras High Court · AIR 1983 Mad 286
Tamil Nadu Debt Relief Act, 1979 — Section 16, 18
High Courts25 Aug 1982
Rallis India Limited Vs Additional Commissioner for Workmens Compensation, Madras and Another
Madras High Court · (1982) 2 LLJ 328
Tamil Nadu Shops and Establishments Act, 1947 — Section 2(12), 2(2), 4(1), 41(2)
High Courts25 Aug 1982
G. Srinivasan Vs The Government of Tamil Nadu and Others
Madras High Court · (1984) ILR (Mad) 32 : (1983) 2 MLJ 513
Prevention of Corruption Act, 1988 — Section 5(1)(a), 5(2)
High Courts25 Aug 1982
Ayappa Naicker Vs Subbammal and Another
Madras High Court · (1983) 96 LW 547 : (1984) 1 MLJ 214
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 105(1), Order 21 Rule 106, 151
High Courts24 Aug 1982
Jayendrabhai Koshavlal Sheth, A-12 Prithamnagar, Alice Bridge, Ahmedabad-6 Vs Abdul Rahim alias Rahimbhai and two Others
Madras High Court · (1982) LW(Cri) 204
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts24 Aug 1982
Commissioner of Income Tax Vs India Pistons Repco. Ltd.
Madras High Court · (1987) 167 ITR 917
Income Tax Act, 1961 — Section 80I
High Courts23 Aug 1982Allowed
P.V. Mohammed Ghouse Vs State of Tamil Nadu and Others
Madras High Court · (1983) ILR (Mad) 157
Land Acquisition Act, 1894 — Section 17, 17(2), 17(4), 4(1), 5ALand Acquisition Rules — Rule 3, 3(4)
High Courts23 Aug 1982
Varada Iyengar Vs Ramudu
Madras High Court · (1983) 2 MLJ 517
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts20 Aug 1982
T.E. Ramanatha Rao Vs K. Janardhanan
Madras High Court · AIR 1983 Mad 144 : (1983) ILR (Mad) 152 : (1984) 97 LW 742
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 25(2)
High Courts20 Aug 1982
E.I.D. Parry (India) Ltd. Vs Regional Commissioner EPF Tamilnadu and Another
Madras High Court · (1984) 1 LLJ 300
Industrial Disputes Act, 1947 — Section 18(1), 2, 6
High Courts20 Aug 1982
A.M.A. SP. Narayanan Chettiar Vs Controller of Estate Duty
Madras High Court · (1985) 156 ITR 758
Estate Duty Act, 1953 — Section 2(15), 21, 27, 39, 5
High Courts20 Aug 1982
Commissioner of Income Tax, Tamil Nadu-I Vs B.M. Sundaravadanam
Madras High Court · (1984) 148 ITR 333
Income Tax Act, 1961 — Section 147, 28
High Courts19 Aug 1982Dismissed
P.M. Srinivasan Vs The Assistant Director, Enforcement Directorate, Cabinet Secretariat, Department of Personnel, Government of India and Another
Madras High Court · (1984) 2 ECC 276