Commissioner of Income Tax Vs Janaki Animal Ayya Nadar Trust
Madras High Court · (1985) 23 TAXMAN 416
COURT ARCHIVE
549 judgments · page 14 of 28
Madras High Court · (1985) 23 TAXMAN 416
Madras High Court · (1985) 153 ITR 159
Madras High Court · (1983) 2 MLJ 172
Madras High Court · (1983) 54 STC 12
Madras High Court · (1983) ILR (Mad) 10 : (1984) 97 LW 492 : (1982) 2 MLJ 443
Madras High Court · (1984) 1 MLJ 43
Madras High Court · (1984) 1 MLJ 43
Madras High Court · (1983) 36 CTR 17 : (1984) 147 ITR 212
Madras High Court · (1984) 147 ITR 251
Madras High Court · (1983) 141 ITR 40
Madras High Court · (1984) 147 ITR 431
Madras High Court · (1982) LW(Cri) 201
Madras High Court · (1982) 07 MAD CK 0032
Madras High Court · (1983) ILR (Mad) 1
Madras High Court · AIR 1983 Mad 17
Madras High Court · (1982) 95 LW 420 : (1982) 2 MLJ 148
Madras High Court · (1983) 36 CTR 287 : (1983) 142 ITR 792
Madras High Court · (1983) 14 TAXMAN 219
Madras High Court · (1983) LW(Cri) 19
Madras High Court · (1985) 20 TAXMAN 310