COURT ARCHIVE

Madras High Court judgments, 1982

549 judgments · page 11 of 28

High Courts10 Sept 1982

State Vs Vaithi

Madras High Court · (1983) CriLJ 1565

Read judgment

High Courts10 Sept 1982

State by Public Prosecutor Vs Vaithi (Accused)

Madras High Court · (1983) CriLJ 1565

Prevention of Food Adulteration Act, 1954 — Section 10, 16(1), 2, 7

Read judgment

High Courts09 Sept 1982

Commissioner of Wealth-tax, Tamil Nadu-IV Vs V.S. SV. Meenakshi Achi.

Madras High Court · (1984) 55 CompCas 545 : (1985) ILR (Mad) 53 : (1984) 147 ITR 14

Wealth Tax Act, 1957 — Section 45, 5(1)

Read judgment

High Courts09 Sept 1982

The State of Tamil Nadu Vs Vijayalakshmi Gunny Mundy

Madras High Court · (1984) 57 STC 210

Tamil Nadu General Sales Tax Act, 1959 — Section 12

Read judgment

High Courts09 Sept 1982

S. Radhakrishnan and Another Vs Income Tax Officer and Another

Madras High Court · (1983) 36 CTR 25 : (1984) ILR (Mad) 69 : (1985) 156 ITR 538

Income Tax Act, 1961 — Section 104, 2(22), 56

Read judgment

High Courts09 Sept 1982

Controller of Estate Duty, Madras Vs B. Kamalamma

Madras High Court · (1984) 148 ITR 434

Estate Duty Act, 1953 — Section 44

Read judgment

High Courts08 Sept 1982

Visalakshi and Visalakshi Krishnamurthy Vs Muthiah Chettiar and Others

Madras High Court · (1983) 96 LW 444 : (1983) 2 MLJ 447

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 115

Read judgment

High Courts08 Sept 1982

Commissioner of Income Tax Vs Radhambal Ammal. (Legal Representative of Late Venugopal Reddiar)

Madras High Court · (1985) 153 ITR 440

Income Tax Act, 1961 — Section 171, 256(2)

Read judgment

High Courts08 Sept 1982Dismissed

Commissioner of Income Tax Vs Smt. Radhambal Ammal

Madras High Court · (1985) 20 TAXMAN 197

Income Tax Act, 1961 — Section 256(1), 256(2)

Read judgment

High Courts07 Sept 1982

Sri Rajendra Mills Ltd. Vs Pandian Bank Ltd., Canara Bank Ltd. and Others

Madras High Court · (1983) ILR (Mad) 201 : (1983) 96 LW 154 : (1983) 2 MLJ 139

Registration Act, 1908 — Section 64

Read judgment

High Courts07 Sept 1982

N. Sastha and Others (Legal heirs of Late S. Nelliappan) Vs Assistant Controller of Estate Duty, Madurai-I

Madras High Court · (1984) 146 ITR 62

Estate Duty Act, 1953 — Section 70, 73(4)

Read judgment

High Courts07 Sept 1982

Commissioner of Income Tax (Central), Madras Vs K. Saraswathi Ammal

Madras High Court · (1984) 39 CTR 35 : (1984) 146 ITR 486 : (1985) 20 TAXMAN 306

Income Tax Act, 1961 — Section 141, 154(3), 221, 292B

Read judgment

High Courts07 Sept 1982

The Suprintendent Tansi Leather Works, Madras Vs G. Gowri and Others

Madras High Court · (1986) 2 LLJ 263 : (1983) 96 LW 232

Industrial Disputes Act, 1947 — Section 10(1), 2, 25A, 25C, 33C(2)

Read judgment

High Courts06 Sept 1982

Ammakannu Ammal Vs Natesa Thevar (died) and Others

Madras High Court · (1984) ILR (Mad) 388 : (1983) 96 LW 530 : (1984) 1 MLJ 187

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, Order 21 Rule 32, Order 21 Rule 97, Order 21 Rule 98

Read judgment

High Courts06 Sept 1982

K.V.S. Soundarajan Vs A.G. Santhanam

Madras High Court · (1982) LW(Cri) 166

Read judgment

High Courts06 Sept 1982

Bombay Tyres International Ltd., Madras Vs P. Chitti Babu

Madras High Court · (1983) 1 LLJ 455

Industrial Disputes Act, 1947 — Section 2, 2A

Read judgment

High Courts03 Sept 1982Allowed

In Re: P.M. Chandra

Madras High Court · (1983) LW(Cri) 161

Penal Code, 1860 (IPC) — Section 409

Read judgment

High Courts31 Aug 1982

P. Thiruvengada Mudaliar by Partner, P. Nagarathna Mudaliar and Others Vs Syndicate Bank and Others S.S. Sundaram Vs Thangam Theatre

Madras High Court · (1983) 96 LW 454 : (1983) 2 MLJ 242

Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 66, 66(1)

Read judgment

High Courts31 Aug 1982

Mettur Spinning Mills, Mettur Dam Vs Dy. Commissioner of Labour, Coimbatore and Others

Madras High Court · (1983) 2 LLJ 50

Industrial Disputes Act, 1947 — Section 33(2)Payment of Gratuity Act, 1972 — Section 4(1), 4(6)

Read judgment

High Courts31 Aug 1982

Bahole Pharmaceuticals Co. Vs Government of India and Others

Madras High Court · (1984) 2 ECC 233 : (1983) 12 ELT 728 : (1983) 2 MLJ 235

Central Excise Rules, 1944 — Rule 10

Read judgment