COURT ARCHIVE

Madras High Court judgments, 1980

557 judgments · page 8 of 28

High Courts03 Oct 1980Dismissed

Govindaraja Vanniar and Others Vs Thirusangu Vanniar and Others

Madras High Court · (1981) ILR (Mad) 344

Evidence Act, 1872 — Section 115Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 2Transfer of Property Act, 1882 — Section 111

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High Courts03 Oct 1980Dismissed

K.R. Padmavathy Ammal and Others Vs E.R. Manickam

Madras High Court · (1981) ILR (Mad) 91

Civil Procedure Code, 1908 (CPC) — Section 115Contract Act, 1872 — Section 21, 23, 25, 25(1), 25(2)

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High Courts03 Oct 1980

L.M. Ven Moppes Diamond Tools India Ltd., Madras Vs Government of India

Madras High Court · (1981) 8 ELT 165

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High Courts03 Oct 1980Dismissed

The Management, Thiru Arooran Sugars Limited Vs The Appellate Authority under the Payment of Gratuity Act and Others

Madras High Court · (1981) ILR (Mad) 184

Constitution of India, 1950 — Article 37Payment of Gratuity Act, 1972 — Section 2, 4, 4(2)Tamil Nadu Payment of Gratuity Rules, 1973 — Rule 10(1)

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High Courts03 Oct 1980

K.M. Abdul Jabbar Vs Jndo Singapore Traders (P.) Ltd. and Another

Madras High Court · (1981) 94 LW 84 : (1981) 1 MLJ 318

Civil Procedure Code, 1908 (CPC) — Section 13(b)

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High Courts03 Oct 1980Allowed

R. Munuswami Vs State (C-1 Police) and Another

Madras High Court · (1980) LW(Cri) 244

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High Courts03 Oct 1980Allowed

In re: Mani

Madras High Court · (1980) 10 MAD CK 0007

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High Courts01 Oct 1980

P. Thangavelu Vs R. Dhanalakshmi Ammal and Others and S. Dhanalakshmi Ammal and Others

Madras High Court · (1983) ILR (Mad) 9 : (1984) 97 LW 708 : (1982) 2 MLJ 314

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High Courts01 Oct 1980

In Re: Ayyadurai Devar and Another

Madras High Court · (1981) CriLJ 258 : (1980) 93 LW 275

Penal Code, 1860 (IPC) — Section 109, 405, 409

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High Courts01 Oct 1980

Deputy Commissioner (Ct), Coimbatore Division, Coimbatore-2 Vs The Kundah Industrial Co-operative Tea Factory Ltd.

Madras High Court · (1981) 47 STC 354

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High Courts30 Sept 1980

A.T.A. Nataraja Chettiar and Company and Another Vs State of Tamil Nadu

Madras High Court · (1981) ILR (Mad) 315 : (1982) 49 STC 53

Tamil Nadu General Sales Tax Act, 1959 — Section 7A, 7A(1)

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High Courts30 Sept 1980Dismissed

In Re: Ammani Ammal

Madras High Court · (1981) LW(Cri) 56

Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 3(1), 6(1)

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High Courts30 Sept 1980

L.N. Plantation Company Vs The State of Tamil Nadu

Madras High Court · (1981) 47 STC 210

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High Courts29 Sept 1980

K.S. Vasan and Sons Vs The State of Tamil Nadu

Madras High Court · (1982) 51 STC 353

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High Courts26 Sept 1980

M. Sore Vs Taiyainayaki

Madras High Court · (1980) LW(Cri) 181

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts25 Sept 1980

K.S.P. Subramanian Vs The Commissioner of Land Revenue and Commercial Taxes, Madras and Others

Madras High Court · AIR 1981 Mad 346

Tamil Nadu Cinemas (Regulation) Act, 1955 — Section 5

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High Courts25 Sept 1980Allowed

K.S.P. Subramanian Vs The Commissioner of Land Revenue and Commercial Taxes, Madras and others

Madras High Court · AIR 1981 Mad 346

Tamil Nadu Cinemas (Regulation) Act, 1955 — Section 5

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High Courts25 Sept 1980

Thavakkal Agencies Vs The State of Tamil Nadu

Madras High Court · (1981) 47 STC 179

Central Sales Tax Act, 1956 — Section 3

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High Courts24 Sept 1980

V. Subramaniam Vs State Bank of India, Staff Co-operative Society Ltd. by the Secretary and Another

Madras High Court · (1981) 1 MLJ 509

Industrial Disputes Act, 1947 — Section 33C(2)

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High Courts24 Sept 1980

A.U. Natarajan and Another Vs Indian Bank

Madras High Court · AIR 1981 Mad 151 : (1981) 94 LW 40

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66(2)

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