High Courts31 Oct 1980
The State Bank of India Vs Balakrishna Sugar Factory Limited by Managing Partner
Madras High Court · (1980) 10 MAD CK 0039
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 10Transfer of Property Act, 1882 — Section 72
COURT ARCHIVE
Madras High Court judgments, 1980
557 judgments · page 6 of 28
High Courts31 Oct 1980
Land Acquisition Officer and Special Deputy Collector, Rural Housing Vs Adheenakarthar Thiruvaduthurai Adheenam and Others
Madras High Court · (1981) 94 LW 665 : (1982) 1 MLJ 59
High Courts31 Oct 1980
T.N. Krishnamoorthy Vs Jagat Textiles
Madras High Court · (1981) ILR (Mad) 76 : (1981) 94 LW 160 : (1981) 1 MLJ 394
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 25
High Courts30 Oct 1980
Sri Rani Lakshmi Ginning, Spinning and Weaving Mills Private Ltd. Vs State of Tamil Nadu
Madras High Court · (1981) 48 STC 406
Tamil Nadu General Sales Tax Act, 1959 — Section 16, 34
High Courts30 Oct 1980
The State of Tamil Nadu Vs Madras Tanning Company
Madras High Court · (1983) 54 STC 327
Central Sales Tax Act, 1956 — Section 14, 15Tamil Nadu General Sales Tax Act, 1959 — Section 4A
High Courts30 Oct 1980
The State of Tamil Nadu Vs Polyweb Private Ltd.
Madras High Court · (1982) 51 STC 364
High Courts28 Oct 1980
Needle Industries Ltd. Vs The Additional Commissioner for Workmen's Compensation Madras Teynampet and Others
Madras High Court · (1982) ILR (Mad) 39 : (1986) 1 LLJ 408
Industrial Disputes Act, 1947 — Section 11A, 2A
High Courts28 Oct 1980Dismissed
The National Co-operative Sugar Mills Ltd. Vs Albert and Company
Madras High Court · AIR 1981 Mad 172 : (1981) ILR (Mad) 1
Sales of Goods Act, 1930 — Section 11, 20
High Courts27 Oct 1980Allowed
Oriental Fire and General Insurance Company Limited Vs Valliammal and Others
Madras High Court · (1982) ILR (Mad) 18
Motor Vehicles Act, 1988 — Section 110A, 110AAWorkmens Compensation Act, 1923 — Section 3(5)
High Courts27 Oct 1980
Bombay Burmah Trading Corporation Limited Vs A.T. Narayanaswami Pillai
Madras High Court · (1981) 94 LW 334 : (1981) 1 MLJ 433
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 30(iii)
High Courts25 Oct 1980
Jaithun Beevi and Others Vs Begum Dustagir
Madras High Court · (1981) ILR (Mad) 9 : (1981) 94 LW 59 : (1981) 1 MLJ 373
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 2(8)
High Courts25 Oct 1980
Sri Saravana Chit Fund Co. Vs Sekudeen and Others
Madras High Court · (1981) ILR (Mad) 325 : (1981) 94 LW 228 : (1981) 1 MLJ 437
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(3), Order 23 Rule 2
High Courts24 Oct 1980
Devaraja Pillai and Another Vs K.R. Purushothama Chettiar and Others
Madras High Court · (1981) 94 LW 77 : (1981) 1 MLJ 462
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 21 Rule 98
High Courts24 Oct 1980
T.K. Narayana Pillai Vs Naganatha Iyer
Madras High Court · AIR 1981 Mad 196 : (1981) 94 LW 253
Evidence Act, 1872 — Section 3Tamil Nadu Occupants of Kudiyiruppu (Conferment of Ownership) Act, 1971 — Section 2(8), 27, 3(2), 4Tamil Nadu Occupants of Kudiyiruppu (Conferment of Ownership) Rules, 1972 — Rule 3
High Courts24 Oct 1980Dismissed
Jayakodi Vs State thro. S.I. Police
Madras High Court · (1980) 10 MAD CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 306(4)(b)
High Courts23 Oct 1980
The Tamil Nadu Wakf Board Vs Dawood Bi
Madras High Court · (1981) ILR (Mad) 355 : (1981) 94 LW 81 : (1981) 1 MLJ 220
Waqf Act, 1995 — Section 15(2)(h), 57, 57(3)
High Courts22 Oct 1980
Management of Enfield India Limited Vs Second Additional Labour Court, Madras and Another
Madras High Court · (1981) 2 LLJ 287
Industrial Disputes Act, 1947 — Section 10, 10(1), 10(4)
High Courts22 Oct 1980
V. Ramagopal and Others Vs Y.V.S. Siva Kumar and Others
Madras High Court · AIR 1981 Mad 228 : (1982) ILR (Mad) 1
Constitution of India, 1950 — Article 14
High Courts21 Oct 1980
Commissioner of Income Tax, Coimbatore Vs Kasturi Mills Ltd.
Madras High Court · (1981) 129 ITR 12
Income Tax Act, 1961 — Section 256(2)
High Courts21 Oct 1980
N. Jayaraman Vs Glaxo Laboratories India Ltd., Madras
Madras High Court · AIR 1981 Mad 258 : (1981) 94 LW 362
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10, Order 9 Rule 13, Order 9 Rule 6