Gold (Control) Act, 1968 — Section 15(1), 16, 3(1)Gold Control (Reforms, Fees and Miscellaneous Matters) Rules, 1968 — Rule 4Income Tax Act, 1961 — Section 132

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High Courts10 Oct 1980Allowed

Rukku alias Rukkumani Vs Kannan and Others

Madras High Court · (1981) ILR (Mad) 340

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5, Order 33 Rule 7, Order 33 Rule 7(1), Order 33 Rule 7(1A)

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High Courts10 Oct 1980

Abdul Hameed Vs Eganathan

Madras High Court · (1981) 94 LW 75 : (1981) 1 MLJ 273

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20(1)

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High Courts10 Oct 1980Dismissed

T.K. Subramanian Vs Chidambaranothan

Madras High Court · (1980) 10 MAD CK 0004

Penal Code, 1860 (IPC) — Section 147, 353

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High Courts09 Oct 1980

M. Appachi Vs P. Kanniappan

Madras High Court · (1980) 10 MAD CK 0002

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58

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High Courts08 Oct 1980

State Vs Rangaswami and Others

Madras High Court · (1981) CriLJ 694

Penal Code, 1860 (IPC) — Section 397

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High Courts07 Oct 1980

G.N. Venkataswamy Vs Tamil Nadu Small Industries Development Corporation Ltd.

Madras High Court · AIR 1981 Mad 318 : (1981) ILR (Mad) 246 : (1981) 94 LW 411 : (1981) 2 MLJ 254

Madras Revenue Recovery Act, 1864 — Section 52A, 62, 63Tamil Nadu Revenue Recovery (Amendment) Act, 1972 — Section 52

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High Courts07 Oct 1980

The Municipal Council Vs Taj Prakasha Thaikal Estate and Others

Madras High Court · (1980) 93 LW 805 : (1981) 1 MLJ 197

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4

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High Courts06 Oct 1980Dismissed

Varadalakshmi Mills Limited and Bhajraj Textiles Mills Ltd. Vs The Assistant Collector of Central Excise, The Collector of Central Excise and Union of India (UOI)

Madras High Court · (1981) ECR 265

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High Courts06 Oct 1980

K. Valambal and Others Vs Government of Tamil Nadu and Others

Madras High Court · (1981) ILR (Mad) 46

Constitution of India, 1950 — Article 14, 20(2)Penal Code, 1860 (IPC) — Section 376, 377, 73, 74

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High Courts06 Oct 1980

Arvinda Vs Ravindra Singh and Another

Madras High Court · (1981) CriLJ 155

Criminal Procedure Code, 1973 (CrPC) — Section 216, 216(4) , 240(2), 241, 242Penal Code, 1860 (IPC) — Section 224, 324, 326, 341

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High Courts03 Oct 1980

K.M. Abdul Jabbar Vs Indo Singapore Traders P. Ltd.

Madras High Court · AIR 1981 Mad 118 : (1981) ILR (Mad) 332

Civil Procedure Code, 1908 (CPC) — Section 13

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High Courts03 Oct 1980Allowed

Sundaram Pillai and Others Vs The State of Tamil Nadu and Another

Madras High Court · (1981) ILR (Mad) 379

Land Acquisition Act, 1894 — Section 4, 4(1), 55, 5A, 5A(1)Tamil Nadu Land Acquisition Rules — Rule 1, 3

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High Courts03 Oct 1980

Perumalswamy Mudaliar Vs R. Arumugham and Another

Madras High Court · (1981) ILR (Mad) 412 : (1981) 94 LW 379 : (1981) 1 MLJ 483

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1

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