High Courts24 Sept 1980
V. Subramaniam Vs State Bank of India Staff Co-operative Society Ltd.
Madras High Court · (1981) 43 FLR 82 : (1981) 2 LLJ 123 : (1981) 94 LW 314
Industrial Disputes Act, 1947 — Section 12, 33C(2)
COURT ARCHIVE
Madras High Court judgments, 1980
557 judgments · page 9 of 28
High Courts24 Sept 1980
Commissioner of Income Tax, Tamil Nadu-III Vs N.S. Krishna Rao
Madras High Court · (1983) 144 ITR 347
Income Tax Act, 1961 — Section 45, 48
High Courts24 Sept 1980
Dr. A. U. Natarajan and Another Vs Indian Bank
Madras High Court · (1981) 1 MLJ 286
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts23 Sept 1980
The State of Tamil Nadu Vs Subbaraj and Co.
Madras High Court · (1981) 47 STC 30
Tamil Nadu General Sales Tax Act, 1959 — Section 3(1), 7(1), 7A
High Courts23 Sept 1980
K. Chennakesavalu Vs The Commissioner, Board of Revenue (Commercial Taxes), Chepauk, Madras-5
Madras High Court · (1981) 47 STC 403
Tamil Nadu General Sales Tax Act, 1959 — Section 2, 3, 3(1), 3(2), 31(1)
High Courts23 Sept 1980
Bapalal and Co. (Manufacturing), Madras-3 Vs The State of Tamil Nadu
Madras High Court · (1982) 49 STC 20
Tamil Nadu General Sales Tax Act, 1959 — Section 7A, 7A(1)
High Courts23 Sept 1980
Gwalior Rayon Silk Manufacturing and Weaving Co. Ltd. Vs The State of Tamil Nadu
Madras High Court · (1982) 49 STC 73
Tamil Nadu General Sales Tax Act, 1959 — Section 7A
High Courts22 Sept 1980
Tamil Nadu Electricity Board Vs Tamil Nadu Electricity Board Accounts and Executive Staff Union
Madras High Court · (1980) 2 LLJ 440 : (1981) 94 LW 78
Constitution of India, 1950 — Article 226, 309
High Courts22 Sept 1980
The Tamil Nadu Electricity Board Vs Tamil Nadu Electricity Board Accounts and Executive Staff Union
Madras High Court · (1981) 1 MLJ 309
Constitution of India, 1950 — Article 226, 309
High Courts19 Sept 1980
R.S.K.V. Raghavan trading as R.S. Krishna and Co., Mayuram Vs G. R. Gopal and Co. and Others
Madras High Court · AIR 1981 Mad 262 : (1981) 94 LW 370 : (1981) 2 MLJ 30
Trade and Merchandise Marks Act, 1958 — Section 21, 59, 9(2)
High Courts19 Sept 1980
Lucas T.V.S. Ltd. Vs Assistant Collector of Central Excise, Madras and Others
Madras High Court · (1981) 8 ELT 657
Central Excise Rules, 1944 — Rule 173C, 9BCentral Excises and Salt Act, 1944 — Section 2, 4
High Courts19 Sept 1980Allowed
V. Nachimuthu Gounder Vs The Government of Tamil Nadu and Others
Madras High Court · (1981) ILR (Mad) 373
Bhavani Reservoir Irrigation Cess Act, 1933 — Section 6Bhavani Reservoir Irrigation Rules 1953 — Rule 2
High Courts18 Sept 1980
State by Public Prosecutor Vs Rajamani, Proprietor-cum-Vaidyar, M/s. Shanmuga Pharmacy, Erullappapuram, Nagercoil-2
Madras High Court · (1981) LW(Cri) 98
Drugs and Cosmetics Act, 1940 — Section 18(a)(ii), 18(c)
High Courts16 Sept 1980
L. Meenakshi Sundaram, President, National Union of Journalist, Madras Vs The Director of Legal Studies, Madras Law College, Madras and Others
Madras High Court · AIR 1981 Mad 198
Constitution of India, 1950 — Article 14, 19(1), 19(1)(g), 19(5), 19(6)
High Courts16 Sept 1980Dismissed
L. Meenakshi Sundaram Vs Director of Legal Studies, Madras Law College and others
Madras High Court · AIR 1981 Mad 198
Advocates Act, 1961 — Section 10(2), 24(1), 24(1)(c)(iii), 24(1)(c)(iiia), 49Constitution of India, 1950 — Article 14, 19(1)(g), 19(5), 19(6)
High Courts16 Sept 1980Allowed
United India Roller Flour Mills Ltd. Vs The Union of India (UOI)
Madras High Court · (1981) ECR 199 : (1981) ILR (Mad) 362
Constitution of India, 1950 — Article 265Provisional Collection of Taxes Act, 1931 — Section 2(a), 3, 4, 5, 5(1)
High Courts16 Sept 1980
United India Roller Flour Mills Ltd. Vs Union of India
Madras High Court · (1981) 8 ELT 66
Central Excise Rules, 1944 — Rule 8Central Excises and Salt Act, 1944 — Section 3
High Courts16 Sept 1980Allowed
N. Varadarajulu Naidu (Died) and Others Vs The Tamil Nadu Theatre Corporation Limited and Another
Madras High Court · (1981) ILR (Mad) 213
High Courts12 Sept 1980
Munuswami Vs Mallika
Madras High Court · (1980) 93 LW 833 : (1981) 1 MLJ 196
Presidency Small Cause Courts Act, 1882 — Section 41, 47
High Courts12 Sept 1980
Ehasan Bivi and Others Vs Nagalakshmi Ammal
Madras High Court · (1981) ILR (Mad) 266 : (1980) 93 LW 820 : (1981) 1 MLJ 240
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(8)