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Madras High Court judgments, 1980

557 judgments · page 26 of 28

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High Courts11 Jan 1980

Commissioner of Income Tax, Madras Vs S.S.M. Lingappan

Madras High Court · (1980) 18 CTR 56 : (1981) 129 ITR 597

Income Tax Act, 1961 — Section 17(2), 2(24), 40
Read judgment
High Courts10 Jan 1980

The State Transport Authority Vs S. Chinnaraju

Madras High Court · (1980) ILR (Mad) 358 : (1981) 1 MLJ 214

Motor Vehicles Act, 1988 — Section 54, 55, 56, 57, 58
Read judgment
High Courts10 Jan 1980

The Madras English Baptist Church Vs The Government of Tamil Nadu and Others

Madras High Court · (1980) 93 LW 503 : (1980) 2 MLJ 485

Constitution of India, 1950 — Article 133
Read judgment
High Courts10 Jan 1980

The State Transport Authority, Madras Vs S. Chinnaraju

Madras High Court · AIR 1981 Mad 74

Motor Vehicles Act, 1939 — Section 63(11)Tamil Nadu Motor Vehicles Rules, 1940 — Rule 163
Read judgment
High Courts10 Jan 1980

S. Radhakrishna Vs Commissioner of Income Tax, Tamil Nadu

Madras High Court · (1984) 145 ITR 171

Income Tax Act, 1961 — Section 45, 53, 54
Read judgment
High Courts10 Jan 1980

Commissioner of Income Tax, Tamil Nadu-IV Vs V.K. Ramachandran

Madras High Court · (1980) 18 CTR 33 : (1981) 128 ITR 727

Income Tax Act, 1961 — Section 154, 28
Read judgment
High Courts10 Jan 1980

T.V. Srinivasan Vs Commissioner of Wealth-tax

Madras High Court · (1980) 16 CTR 217 : (1980) 123 ITR 464

Wealth Tax Act, 1957 — Section 2, 5(1)
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High Courts09 Jan 1980

Additional Commissioner Of Income Tax Madras-I Vs P. V. S. K. Palaniappa Nadar and Sons.

Madras High Court · (1980) 17 CTR 347 : (1980) 125 ITR 357

Income Tax Act, 1961 — Section 256(2)
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High Courts09 Jan 1980

Commissioner of Income Tax, Tamil Nadu-I Vs Vayithri Plantations Ltd.

Madras High Court · (1980) 19 CTR 200 : (1981) 128 ITR 675

Income Tax Act, 1961 — Section 33
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High Courts09 Jan 1980

Commissioner of Income Tax, Tamil Nadu Vs Tube Investments of India Ltd.

Madras High Court · (1980) 16 CTR 344 : (1981) 129 ITR 75

Income Tax Act, 1961 — Section 28, 36(1), 37(1)
Read judgment
High Courts09 Jan 1980

Commissioner of Income Tax, Tamil Nadu-IV Vs Arumugham Chettiar

Madras High Court · (1980) 125 ITR 753

Income Tax Act, 1961 — Section 36(1), 37, 37(2A)
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High Courts09 Jan 1980

Additional Commissioner of Income Tax, Madras-I Vs P.V.S.K. Palaniappa Nadar and Sons

Madras High Court · (1980) 17 CTR 347 : (1980) 125 ITR 357

Income Tax Act, 1961 — Section 154, 256(2)
Read judgment
High Courts09 Jan 1980

Commissioner of Income Tax, Tamil Nadu-V Vs Dhandayuthapani Foundry (Private) Ltd.

Madras High Court · (1980) 17 CTR 938 : (1980) 123 ITR 709

Income Tax Act, 1961 — Section 33(1), 80
Read judgment
High Courts09 Jan 1980

Mahi Traders Vs State of Tamil Nadu

Madras High Court · (1980) ILR (Mad) 167 : (1980) 45 STC 327

Central Sales Tax Act, 1956 — Section 14, 15Tamil Nadu General Sales Tax Act, 1959 — Section 3, 4
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High Courts09 Jan 1980

Commissioner of Income Tax Vs Tube Investments of India Ltd.

Madras High Court · (1981) 129 ITR 75

Income Tax Act, 1961 — Section 256(1), 28, 36(1), 36(1)(iv), 37(1)
Read judgment
High Courts08 Jan 1980

Commissioner of Income Tax Vs Mother India Fire and General Insurance Co. Ltd.

Madras High Court · (1980) 4 TAXMAN 238

Income Tax Act, 1961 — Section 109(ii), 256(1), 44
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High Courts08 Jan 1980

Pandiyan Roadways Corporation Ltd. and V.M. Jayaraman Vs R.S.R. Transports (P) Ltd. and Others

Madras High Court · (1980) 2 MLJ 314

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High Courts08 Jan 1980

Commissioner of Income Tax, Tamil Nadu-V Vs Universal Radiators P. Ltd.

Madras High Court · (1981) 128 ITR 531

Income Tax Act, 1961 — Section 41(2), 80, 80B(7), 80E
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High Courts08 Jan 1980

Sundaramoorthy and Another Vs Shanmugha Nadar and Others

Madras High Court · AIR 1980 Mad 207 : (1980) 93 LW 268

Hindu Minority and Guardianship Act, 1956 — Section 2Succession Act, 1925 — Section 3
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High Courts08 Jan 1980

Commissioner of Income Tax Vs Rajalakshmi Mills Ltd.

Madras High Court · (1981) 5 TAXMAN 82

Income Tax Act, 1961 — Section 140A, 141A, 154, 155, 207
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