High Courts24 Jan 1980
The State of Tamil Nadu Vs Ultramarine and Pigments Ltd.
Madras High Court · (1980) 46 STC 220
Central Sales Tax Act, 1956 — Section 2
COURT ARCHIVE
Madras High Court judgments, 1980
557 judgments · page 25 of 28
High Courts24 Jan 1980
K. Kalyanaraman Vs The Inspecting Assistant, Commissioner of Income Tax, Range V and Others
Madras High Court · (1980) 1 MLJ 470
Constitution of India, 1950 — Article 226
High Courts24 Jan 1980
Madurambal Ammal and Others Vs T. Narasinga Rajan
Madras High Court · (1980) 93 LW 551 : (1980) 2 MLJ 563
High Courts24 Jan 1980
The Deputy Commissioner (CT), Coimbatore Division, Coimbatore-2 Vs Rathna and Company
Madras High Court · (1982) 51 STC 398
Income Tax Act, 1922 — Section 13
High Courts24 Jan 1980
Bharat Refineries Ltd. Vs The State of Tamil Nadu
Madras High Court · (1982) 49 STC 134
Tamil Nadu General Sales Tax Act, 1959 — Section 16
High Courts23 Jan 1980
Controller of Estate Duty, Madras Vs M.I. Syed Ibrahim
Madras High Court · (1981) 129 ITR 18
Estate Duty Act, 1953 — Section 10
High Courts23 Jan 1980
Commissioner of Income Tax, Tamil Nadu-I, Madras Vs V. Shanmugham
Madras High Court · (1984) 147 ITR 692
Income Tax Act, 1961 — Section 28
High Courts23 Jan 1980
Commissioner of Income Tax, Tamil Nadu-V Vs Puthuthotam Estates Ltd.
Madras High Court · (1981) 127 ITR 481
Income Tax Act, 1961 — Section 147, 148, 33A, 33A(1)
High Courts23 Jan 1980
Commissioner of Wealth-tax, Tamil Nadu-V Vs Kamala Ganapathi Subramaniam
Madras High Court · (1980) 19 CTR 209 : (1981) 127 ITR 175
Wealth Tax Act, 1957 — Section 23, 27(1), 35, 35(1), 5(1)
High Courts22 Jan 1980
Commissioner of Wealth-tax, Tamil Nadu-IV Vs V. Varadarajan
Madras High Court · (1981) ILR (Mad) 55 : (1980) 122 ITR 1014
Income Tax Act, 1961 — Section 159, 159(1), 159(2)Wealth Tax Act, 1957 — Section 14, 14(1), 14(2), 15, 16
High Courts22 Jan 1980
The State of Tamil Nadu Vs The Union of India (UOI)
Madras High Court · (1981) ILR (Mad) 439 : (1980) 2 MLJ 327
High Courts22 Jan 1980
Commissioner of Income Tax, Tamil Nadu-I Vs Standard Motor Products of India Ltd.
Madras High Court · (1980) 17 CTR 317 : (1981) 131 ITR 300
Income Tax Act, 1961 — Section 80I
High Courts22 Jan 1980
S.V. Venkatarama Reddiar Vs Abdul Ghani Rowther and Others
Madras High Court · AIR 1980 Mad 276 : (1980) ILR (Mad) 282 : (1980) 93 LW 436
Constitution of India, 1950 — Article 141Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10Transfer of Property Act, 1882 — Section 76
High Courts21 Jan 1980
Kalavathi B. Java Vs The Life Insurance Corporation of India and Others
Madras High Court · (1980) 2 MLJ 13
High Courts21 Jan 1980
RAYON TRADERS PRIVATE LTD. Vs Income Tax OFFICER, COMPANIES CIRCLE I(2), MADRAS, AND ANOTHER.
Madras High Court · (1980) 19 CTR 204 : (1980) 126 ITR 135
Constitution of India, 1950 — Article 226
High Courts21 Jan 1980
Rayon Traders Private Ltd. Vs Income Tax Officer, Companies Circle I(2), Madras and Another
Madras High Court · (1980) 3 TAXMAN 443
Income Tax Act, 1961 — Section 141A, 143, 144, 2(4), 2(40)
High Courts21 Jan 1980Allowed
Rayon Traders (P.) Ltd. Vs Income Tax Officer
Madras High Court · (1980) 3 TAXMAN 443
Constitution of India, 1950 — Article 226Income Tax Act, 1918 — Section 23(3)Income Tax Act, 1922 — Section 23, 23(3)
High Courts14 Jan 1980
Commissioner of Income Tax, Tamil Nadu-IV Vs M.S. Sahadevan Commissioner of Income Tax, Madras Vs P.S. Arumugaswamy Addl. Commissioner of Income Tax, Madras Vs Neo Litho Press
Madras High Court · (1980) 123 ITR 820
Income Tax Act, 1961 — Section 32Income Tax Rules, 1962 — Rule 5
High Courts14 Jan 1980
W. Selvarani Vs The Administrator-General and Official Trustee and Others
Madras High Court · (1980) 2 MLJ 11