High Courts11 Feb 1980
S. Sajjar Rao, S. M. Ramakrishna Rao and Co. Vs The Kothari Textiles
Madras High Court · (1980) 93 LW 629 : (1981) 1 MLJ 202
Contract Act, 1872 — Section 69
COURT ARCHIVE
Madras High Court judgments, 1980
557 judgments · page 24 of 28
High Courts09 Feb 1980Dismissed
Abdul Sathar Vs A. Nawab
Madras High Court · (1980) 02 MAD CK 0004
Partition Act, 1893 — Section 4
High Courts08 Feb 1980
Union of India Vs Bank of India and Others Bank of India Vs H.J. Matha Gowder
Madras High Court · (1981) 130 ITR 486 : (1981) 94 LW 451
Income Tax Act, 1961 — Section 230A, 281
High Courts08 Feb 1980
In Re: Coimbatore Cotton Mills Ltd. and Lakshmi Mills Co. Ltd.
Madras High Court · (1980) 02 MAD CK 0014
Companies Act, 1956 — Section 20, 391, 391(2), 394Income Tax Act, 1961 — Section 72AMonopolies and Restrictive Trade Practices Act, 1969 — Section 2, 20, 23, 23(1), 23(2)
High Courts07 Feb 1980
Velu and Another Vs Nagaraja Nattar and Others
Madras High Court · AIR 1980 Mad 203 : (1980) 93 LW 415 : (1980) 2 MLJ 228
High Courts06 Feb 1980
Kasi Ammal Vs Vellai Gounder and Another
Madras High Court · (1980) 2 MLJ 232
Transfer of Property Act, 1882 — Section 122, 123
High Courts05 Feb 1980
M. Arasan Chettiar and Others Vs S.P. Narasimhalu Naidu's Estate Trust, Coimbatore and Others
Madras High Court · AIR 1980 Mad 305 : (1980) ILR (Mad) 13 : (1980) 93 LW 392 : (1980) 2 MLJ 303
Madras City Tenants Protection Act, 1922 — Section 3, 9, 9(1)
High Courts05 Feb 1980
Sri Hari Babu Naidu Vs S. Alamelu Ammal
Madras High Court · (1980) 93 LW 217 : (1980) 2 MLJ 115
High Courts05 Feb 1980
S.K. Yesudasan Vs A. Grant
Madras High Court · (1980) 02 MAD CK 0033
Civil Procedure Code, 1908 (CPC) — Section 2(2)
High Courts05 Feb 1980
M. Rathinavelu Vs R.C. Khanna, Branch Manager, Films Division and Another
Madras High Court · (1980) 93 LW 619 : (1980) 1 MLJ 476
High Courts05 Feb 1980
K.M. Madhavakrishnan Vs S.R. Sami and Others
Madras High Court · (1980) 2 MLJ 398
High Courts04 Feb 1980
P.B. Srinivasan and another Vs T.P.S. Varadhan
Madras High Court · (1980) 02 MAD CK 0002
Civil Procedure Code, 1908 (CPC) — Section 9Succession Act, 1925 — Section 192, 194, 301
High Courts01 Feb 1980Dismissed
State Bank of India, Madras Main Branch Vs The Madras Fisheries Co-operative Boat Operating Society and Others
Madras High Court · (1981) ILR (Mad) 182
Companies Act, 1956 — Section 48
High Courts01 Feb 1980Dismissed
Stat Bank of India Vs The Madras Fisheries Company Op. Boat Operating Society No. VI etc. and Others
Madras High Court · (1981) ILR (Mad) 42
High Courts30 Jan 1980
A. Krishnaswami Vs S. Rasheeda
Madras High Court · (1981) ILR (Mad) 71 : (1980) 93 LW 378 : (1980) 2 MLJ 463
High Courts30 Jan 1980Allowed
M. Anbalagan Vs State of Deputy Inspector of Police Central Crime Branch, Madras City
Madras High Court · (1981) LW(Cri) 28
Penal Code, 1860 (IPC) — Section 171A, 171C, 171F, 419Telegraph Act, 1885 — Section 29
High Courts30 Jan 1980
E.K. Venkaimarbon Vs Dakshinamoorthy
Madras High Court · (1981) 94 LW 243 : (1981) 1 MLJ 275
Limitation Act, 1963 — Section 29(2), 5
High Courts29 Jan 1980
Govindaraja Odayar Vs Admimoola Odayar
Madras High Court · (1980) ILR (Mad) 331 : (1980) 93 LW 514 : (1980) 2 MLJ 504
High Courts24 Jan 1980
The State of Tamil Nadu Vs Binny Limited
Madras High Court · (1982) 49 STC 125
High Courts24 Jan 1980
Alamelu Ammal and Another Vs State of Madras and Another
Madras High Court · AIR 1981 Mad 192 : (1981) 94 LW 129
Land Acquisition Act, 1894 — Section 18, 30, 31