High Courts04 Mar 1980
Commissioner of Income Tax, Tamil Nadu-III Vs C. Jayalakshmi
Madras High Court · (1980) 18 CTR 37 : (1980) ILR (Mad) 177 : (1981) 132 ITR 82 : (1981) 6 TAXMAN 295
Income Tax Act, 1961 — Section 2(14), 45, 53, 54, 54(1)
COURT ARCHIVE
Madras High Court judgments, 1980
557 judgments · page 22 of 28
High Courts04 Mar 1980
Commissioner of Income Tax, Madras (Central) Vs N.D. Georgopoules
Madras High Court · (1980) 19 CTR 224 : (1980) 125 ITR 630
Income Tax Act, 1961 — Section 212(3)
High Courts04 Mar 1980
M.K. Kuppuraj Vs Commissioner of Income Tax, Madras
Madras High Court · (1980) 19 CTR 266 : (1981) 127 ITR 447
Income Tax Act, 1961 — Section 2(24), 280D, 280W, 64(2)
High Courts04 Mar 1980Allowed
N. Chennakesavalu Vs The State of Tamil Nadu and Another
Madras High Court · (1981) ILR (Mad) 218
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts03 Mar 1980
The Chennimalai Weavers' Co-operative Production and Sale Society Limited Vs The Government of India and Others
Madras High Court · (1981) 94 LW 31 : (1980) 2 MLJ 339
High Courts03 Mar 1980
Commissioner of Income Tax Tamil Nadu-V Vs S. Sivaprakasa Mudaliar
Madras High Court · (1983) 144 ITR 285 : (1983) 2 MLJ 419
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 49Partnership Act, 1932 — Section 29, 37
High Courts01 Mar 1980
Indian Bank Vs Catholic Syrian Bank Ltd.
Madras High Court · AIR 1981 Mad 129 : (1980) 93 LW 647
Negotiable Instruments Act, 1881 (NI) — Section 131, 131A
High Courts01 Mar 1980
Commissioner of Income Tax, (Central) Madras Vs K. Sankarapandia Asari and Sons
Madras High Court · (1980) 19 CTR 264 : (1981) 130 ITR 541
Income Tax Act, 1961 — Section 145
High Courts29 Feb 1980
M. Kandaswamy Vs Sowrirajan
Madras High Court · (1980) 93 LW 882 : (1981) 1 MLJ 14
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Feb 1980
In Re: R. Sivaraj
Madras High Court · (1980) 02 MAD CK 0011
Penal Code, 1860 (IPC) — Section 161
High Courts28 Feb 1980Allowed
Agastin Chinappan alias Chinnathambi Pillai Vs State by S.P.E. and Others
Madras High Court · (1981) LW(Cri) 120
Penal Code, 1860 (IPC) — Section 120B, 161, 409, 420
High Courts26 Feb 1980
J. Sreenivasalu Chettiar Vs V. Parthasarathi Naidu
Madras High Court · (1981) 1 MLJ 187
Arbitration Act, 1940 — Section 34
High Courts26 Feb 1980
Sreenivasalu Chettiar Vs Parthasarathi Naidu
Madras High Court · AIR 1980 Mad 194 : (1980) 93 LW 273
Arbitration Act, 1940 — Section 34
High Courts26 Feb 1980
The Official Assignee, High Court, Madras and Others Vs Mangalambal and Others
Madras High Court · AIR 1980 Mad 200 : (1981) ILR (Mad) 100 : (1980) 93 LW 294
Presidency Towns Insolvency Act, 1909 — Section 68(1)
High Courts26 Feb 1980
Commissioner of Income Tax, Tamil Nadu-IV Vs Southern Transports
Madras High Court · (1981) 128 ITR 576 : (1981) 6 TAXMAN 355
Income Tax Act, 1922 — Section 12B, 12B(2)
High Courts26 Feb 1980
S. Rajamani Vs The State of Tamil Nadu
Madras High Court · (1980) 46 STC 451
Tamil Nadu General Sales Tax Act, 1959 — Section 22, 22(2)
High Courts26 Feb 1980
S. Sitaraman and Others Vs The State of Tamil Nadu and Others
Madras High Court · (1980) 2 MLJ 240
Constitution of India, 1950 — Article 309
High Courts25 Feb 1980
The State of Tamil Nadu Vs Prem Sankar Stores
Madras High Court · (1984) 55 STC 217
Tamil Nadu General Sales Tax Act, 1959 — Section 3(1)
High Courts25 Feb 1980
C.G. Rangabashyam Vs Ranjani Murugan and Others
Madras High Court · (1980) 02 MAD CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 484Penal Code, 1860 (IPC) — Section 120B, 494, 495
High Courts22 Feb 1980
T.S. Madhavan Vs Sudarsan Chit Funds and Others
Madras High Court · (1980) 2 MLJ 478