High Courts13 Mar 1980
ADDL. COMMISSIONER OF Income Tax, MADRAS-I Vs SM. M. MUTHAPPA CHETTIAR AND SM. KR. KARUPPAN CHETTIAR FIRM.
Madras High Court · (1983) 139 ITR 396
Partnership Act, 1932 — Section 37
COURT ARCHIVE
Madras High Court judgments, 1980
557 judgments · page 21 of 28
High Courts12 Mar 1980
Rajagopal Pillai Vs The Sub-Collector and Others
Madras High Court · (1980) ILR (Mad) 147 : (1980) 93 LW 353 : (1980) 2 MLJ 447
High Courts10 Mar 1980Allowed
L.M. Van Moppes Diamond Tools India Limited Vs Government of India, Ministry of Finance, Department of Revenue and Insurance and The Assistant Collector of Customs
Madras High Court · (1980) CENCUS 223
High Courts10 Mar 1980
C.S. Selvaraj Vs State of Tamil Nadu and Others
Madras High Court · (1980) 1 MLJ 514
Constitution of India, 1950 — Article 320
High Courts10 Mar 1980
Rani Leela Kumari and Others Vs J. Zamberlal
Madras High Court · (1980) ILR (Mad) 370 : (1980) 2 MLJ 47
High Courts10 Mar 1980
Commissioner of Income Tax Tamil Nadu-I Vs M. Ramalakshmi Reddy
Madras High Court · (1980) 19 CTR 270 : (1981) 131 ITR 415
Income Tax Act, 1961 — Section 10(3)
High Courts10 Mar 1980Dismissed
Nagarathinam Pillai Vs K.K. Natesam Chettiar
Madras High Court · (1980) ILR (Mad) 430
Transfer of Property Act, 1882 — Section 53A
High Courts08 Mar 1980
Sangameshwar Coffee Estate Ltd. Vs Commissioner of Income Tax
Madras High Court · (1980) 03 MAD CK 0012
Income Tax Act, 1961 — Section 2(14), 20, 22, 45
High Courts07 Mar 1980
Tikamchand Mithalal Jain Vs M.R. Narasimhachari
Madras High Court · AIR 1981 Mad 21 : (1980) 1 MLJ 523
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3), 25, 30
High Courts07 Mar 1980
Tikkamchand Mithalal Jain Vs M.R. Narasimhachari
Madras High Court · (1980) 93 LW 599 : (1980) 1 MLJ 522
High Courts07 Mar 1980
S. Perumal Reddiar Vs Bank of Baroda and Others
Madras High Court · AIR 1981 Mad 180 : (1981) 94 LW 116
Contract Act, 1872 — Section 133
High Courts07 Mar 1980
M.S. Sivakozhundu Mudaliar Vs Amaravathi Finance Corporation
Madras High Court · AIR 1980 Mad 230 : (1980) 93 LW 408
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1Tamil Nadu Debt Relief Act, 1918 — Section 2(1)
High Courts07 Mar 1980
The Commissioner of Income Tax, Tamil Nadu-I Vs K.P.V. Shaik Mohamed Rowther and Company
Madras High Court · (1980) 03 MAD CK 0022
Income Tax Act, 1961 — Section 256(2), 37, 37(1), 37(2), 37(2A)
High Courts06 Mar 1980
K. Palanikumar Vs Indian Bank and Another
Madras High Court · (1980) 1 LLJ 414
Constitution of India, 1950 — Article 14, 15, 16
High Courts06 Mar 1980Allowed
The Authorised Officer, (Land Reforms) Vs Muthukumar and Others
Madras High Court · (1980) ILR (Mad) 415
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 22, 3(19)Transfer of Property Act, 1882 — Section 55
High Courts06 Mar 1980
Commissioner of Income Tax, Tamil Nadu Vs Coromandel Steels Ltd.
Madras High Court · (1980) 19 CTR 227 : (1981) 130 ITR 856
Income Tax Act, 1961 — Section 33, 34
High Courts06 Mar 1980
Commissioner of Income Tax Vs Coromandel Steels Ltd.
Madras High Court · (1981) 5 TAXMAN 168
Income Tax Act, 1961 — Section 256(1), 30, 31, 32, 32
High Courts05 Mar 1980Dismissed
M. Thirupathi Nadar and Sons Vs Dr . S.L. Kantha Rao
Madras High Court · (1981) ILR (Mad) 128
Constitution of India, 1950 — Article 277, 278, 372Madras Buildings (Lease and Rent Control) Act, 1949 — Section 29Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 10(3), 2, 2(1), 2(2)
High Courts05 Mar 1980
United India Fire and General Insurance Co. Ltd. and Others Vs A.A. Nathan and Another
Madras High Court · (1980) 1 LLJ 369
General Insurance (Emergency Provisions) Act, 1971 — Section 7
High Courts04 Mar 1980
Sri Kailasanathaswami and Nithyakalyani Amman Devasthanam and Others Vs M. Chockalingam Chettiar and Others
Madras High Court · (1980) 93 LW 814 : (1981) 1 MLJ 159
Hindu Religious Endowments Act, 1959 — Section 64(5)(a)