High Courts07 Apr 1980
K. Gopalan Nair Vs V. Kamalammal
Madras High Court · (1980) 04 MAD CK 0002
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(iii)
COURT ARCHIVE
Madras High Court judgments, 1980
557 judgments · page 19 of 28
High Courts02 Apr 1980
COMMISSIONER OF Income Tax, TAMIL NADU-II Vs AMBUR CO-OPERATIVE SUGAR MILLS LTD.
Madras High Court · (1981) 127 ITR 495
Income Tax Act, 1961 — Section 256(1)
High Courts02 Apr 1980
Loyd Bituman Products (P.) Ltd. Vs Union of India (UOI)
Madras High Court · (1980) 93 LW 588 : (1980) 2 MLJ 363
High Courts02 Apr 1980
Commissioner of Income Tax, Tamil Nadu-II Vs Ambur Co-operative Sugar Mills Ltd.
Madras High Court · (1981) 127 ITR 495
Income Tax Act, 1961 — Section 80J(4), 80J(6)
High Courts01 Apr 1980
Commissioner of Income Tax, Tamil Nadu-V Vs Bluemount Ceramics Ltd.
Madras High Court · (1980) 18 CTR 1 : (1980) 123 ITR 385
Income Tax Act, 1922 — Section 15CIncome Tax Act, 1961 — Section 80J, 84
High Courts01 Apr 1980
Commissioner of Income Tax Vs Bluemount Ceramics Ltd.
Madras High Court · (1980) 4 TAXMAN 210
High Courts31 Mar 1980
Commissioner of Income Tax, Tamil Nadu-III Vs S.S.K.G. Arthanariswamy Chettiar
Madras High Court · (1980) 19 CTR 240 : (1982) 136 ITR 145
Income Tax Act, 1961 — Section 139, 143(1), 144, 147, 148Wealth Tax Act, 1957 — Section 18(1)
High Courts28 Mar 1980
A. Narayan Nair an insolvent The Office Assignee, Madras Vs Kochama Amma and Others
Madras High Court · (1980) 03 MAD CK 0053
Presidency Towns Insolvency Act, 1909 — Section 53, 55, 56, 57, 7Provincial Insolvency Act, 1920 — Section 4, 4(1), 53, 54, 55Transfer of Property Act, 1882 — Section 53
High Courts28 Mar 1980
In Re: Sivaraman
Madras High Court · (1980) LW(Cri) 271
Essential Commodities Act, 1955 — Section 6A
High Courts28 Mar 1980
The Official Assignee Vs Kochamma Amma and Others
Madras High Court · (1980) 2 MLJ 455
High Courts27 Mar 1980
Commissioner of Wealth-tax, Tamil Nadu-II Vs S. Prakasam
Madras High Court · (1981) 5 TAXMAN 193
Wealth Tax Act, 1957 — Section 19A, 27(1)
High Courts27 Mar 1980
Commissioner of Wealth Tax Vs S. Prakasam
Madras High Court · (1981) 5 TAXMAN 193
Income Tax Act, 1918 — Section 41Succession Act, 1925 — Section 332, 335, 335(2)Wealth Tax Act, 1957 — Section 19A, 27(1)
High Courts26 Mar 1980
Associated Industries and Others Vs First Income Tax Officer, City Circle-IV, Madras
Madras High Court · (1980) 18 CTR 60 : (1982) 134 ITR 565
Criminal Procedure Code, 1973 (CrPC) — Section 196(2)Income Tax Act, 1961 — Section 276B, 276C, 276CC, 277, 278Penal Code, 1860 (IPC) — Section 120B, 193, 195, 196
High Courts24 Mar 1980
Salem Town Bazaar Street, Kannika Parameswari Devasthanam and Others Vs T.K. Sadasivam Chettiar
Madras High Court · (1981) 94 LW 15 : (1980) 2 MLJ 435
High Courts24 Mar 1980
M. Balasundaram Vs The Financial Adviser/Chief Accounts Officer, Central Office and Another
Madras High Court · (1980) 93 LW 520 : (1980) 2 MLJ 474
Payment of Wages Act, 1936 — Section 11(c)
High Courts24 Mar 1980
The State (Tamil Nadu) Vs Veerappan and Others
Madras High Court · AIR 1980 Mad 260 : (1980) ILR (Mad) 245
Criminal Procedure Code, 1973 (CrPC) — Section 242, 242(2), 248, 253(1), 254(2)
High Courts24 Mar 1980
M. Balasundaram Vs Financial Adviser, Southern Railway and Another
Madras High Court · (1981) 1 LLJ 414 : (1980) 93 LW 520
City Municipal Corporation Act, 1919 — Section 115, 115APayment of Wages Act, 1936 — Section 11, 7(2)
High Courts24 Mar 1980
State Vs Veerappan and Others
Madras High Court · (1980) LW(Cri) 187
Criminal Procedure Code, 1973 (CrPC) — Section 255(1)Madras Prohibition Act, 1937 — Section 4(1)(b)
High Courts22 Mar 1980
Sirumalai Kanakasabapathy Poonjolai Company Limited Vs The State of Tamil Nadu and Another
Madras High Court · (1980) 2 MLJ 202
High Courts21 Mar 1980
Narayandas Gupta Vs The Special Officer (Town Planning Committee, Corporation Council) and Others
Madras High Court · (1980) 2 MLJ 39