High Courts15 Apr 1980
In re: Muthusamy
Madras High Court · (1982) LW(Cri) 60
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 74(I)(iii)
COURT ARCHIVE
Madras High Court judgments, 1980
557 judgments · page 18 of 28
High Courts15 Apr 1980
Commissioner of Income Tax Vs Best and co. (Pondicherry) (P.) Ltd.
Madras High Court · (1982) 8 TAXMAN 97
Income Tax Act, 1961 — Section 104
High Courts14 Apr 1980
K.R. Ahmed Shah Vs Additional Collector of Customs, Madras and Others
Madras High Court · (1981) 8 ELT 153
Customs Act, 1962 — Section 111, 112, 122, 128, 135
High Courts11 Apr 1980
P. Thangaraju Pillai Vs Periaswamy Pillai and Others
Madras High Court · (1982) 1 MLJ 274
High Courts11 Apr 1980
Rilvan Leathers Vs Union Bank of India
Madras High Court · (1980) 04 MAD CK 0009
Negotiable Instruments Act, 1881 (NI) — Section 30
High Courts10 Apr 1980
A. Sriram Vs Managing Director, General Insurance Corporation of India and Others
Madras High Court · (1981) 1 LLJ 260
Constitution of India, 1950 — Article 12, 14, 15
High Courts10 Apr 1980
Commissioner of Income Tax, Tamil Nadu-IV Vs C.S. Ayyaswamy Iyer
Madras High Court · (1980) 19 CTR 236 : (1981) 132 ITR 97
Income Tax Act, 1961 — Section 64, 64(2)
High Courts10 Apr 1980
Venkatachalapathy Odayar Vs Rajalakshmi Ammal
Madras High Court · (1980) 93 LW 505 : (1981) 1 MLJ 11
High Courts09 Apr 1980
Aravind Laboratories Vs V. Annamalai Chettiar
Madras High Court · (1980) 93 LW 685 : (1981) 1 MLJ 75
Trade and Merchandise Marks Act, 1958 — Section 2(1)(j)
High Courts09 Apr 1980Dismissed
A.S. ramaswaml Iyer Vs Alamelu Mangai and Others
Madras High Court · (1981) ILR (Mad) 219
Evidence Act, 1872 — Section 116
High Courts09 Apr 1980Allowed
C.S. Mani Vs The Accommodation Controller and Another
Madras High Court · (1981) ILR (Mad) 307
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 2(1), 3, 3(5)
High Courts09 Apr 1980
Poongavanammal Vs Chinnathambi Kounder
Madras High Court · (1980) 93 LW 675 : (1981) 1 MLJ 115
Provincial Insolvency Act, 1920 — Section 51(3), 52(3)
High Courts09 Apr 1980
S. Saroja Vs O.M.S.S. Sinnappa Nadar
Madras High Court · (1980) 93 LW 860 : (1980) 2 MLJ 558
High Courts09 Apr 1980
Nonsuch Tea Estates Ltd. Vs Commissioner of Income Tax, Madras
Madras High Court · (1981) 129 ITR 28
Income Tax Act, 1961 — Section 45
High Courts09 Apr 1980
Sundaram Industries Limited Vs Secretary, Madurai Motor Labour Union and Others
Madras High Court · (1980) 2 LLJ 313
Industrial Employment (Standing Orders) Act, 1946 — Section 10(1), 10(2), 15, 15(2), 3Tamil Nadu Industrial Employment (Standing Orders) Rules, 1947 — Rule 6(A)(2)
High Courts08 Apr 1980
Commissioner of Income Tax, Central, Madras Vs K.T.M.S. Mohamed
Madras High Court · (1981) 128 ITR 580
High Courts08 Apr 1980
K. Joseph Thompson and Another Vs Nallathampi Nadar
Madras High Court · (1980) 2 MLJ 389
Civil Procedure Code, 1908 (CPC) — Section 96(4)Provincial Small Cause Courts Act, 1887 — Section 27
High Courts08 Apr 1980
M. Pitchai and Anr Vs Cholan Roadways Corporation and Another
Madras High Court · (1981) 2 LLJ 116
Industrial Employment (Standing Orders) Act, 1946 — Section 2, 2(1)
High Courts08 Apr 1980
State of Tamil Nadu Vs Kasiraja Nadar
Madras High Court · (1981) 47 STC 337
Tamil Nadu General Sales Tax Act, 1959 — Section 17, 17(1), 3(2)
High Courts07 Apr 1980
Sayani Talkies Vs Radha
Madras High Court · (1983) 1 LLJ 380 : (1984) 97 LW 665
Industrial Disputes Act, 1947 — Section 10A(5), 33C(2)