COURT ARCHIVE

Madras High Court judgments, 1980

557 judgments · page 27 of 28

High Courts08 Jan 1980

Commissioner of Income Tax, Tamil Nadu-IV Vs Mother India Fire and General Insurance Co. Ltd.

Madras High Court · (1980) 15 CTR 221 : (1980) 123 ITR 477

Income Tax Act, 1961 — Section 109, 44Income Tax Rules, 1962 — Rule 5, 7(1)

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High Courts07 Jan 1980

Controller of Estate Duty, Madras Vs B.S. Venkataraman

Madras High Court · (1980) 93 LW 455

Estate Duty Act, 1953 — Section 10

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High Courts07 Jan 1980

Lucas India Service Ltd. Vs Commissioner of Income Tax, Madras

Madras High Court · (1981) 129 ITR 89

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High Courts07 Jan 1980

Controller of Estate Duty Vs B.S. Venkataraman

Madras High Court · (1980) 126 ITR 84

Estate Duty Act, 1953 — Section 10, 64(3)

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High Courts07 Jan 1980

Waterfall Estates Ltd. Vs Commissioner of Income Tax

Madras High Court · (1981) 131 ITR 223

Income Tax Act, 1961 — Section 32, 36, 38, 38(1), 38(2)

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High Courts04 Jan 1980

Gobi Pillai Vs Dr. Swamy

Madras High Court · (1980) 93 LW 317 : (1980) 1 MLJ 387

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High Courts04 Jan 1980

Canara Bank Vs M. Thiyagarajan

Madras High Court · (1980) 2 LLJ 37 : (1980) 93 LW 54

Constitution of India, 1950 — Article 322

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High Courts04 Jan 1980

Sri Gopalakrishna Mills Pvt. Ltd. Vs Labour Court and Another

Madras High Court · (1980) 1 LLJ 425

Industrial Disputes Act, 1947 — Section 11A, 2A

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High Courts03 Jan 1980

Chelladurai alias V.N. Veeman Pillai and Another Vs Paramanand Jindal

Madras High Court · (1981) 94 LW 21 : (1980) 2 MLJ 441

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High Courts03 Jan 1980

Union Of India Vs R. K. Raghavan Alias R. K. Selvaraj and Others

Madras High Court · (1980) 18 CTR 40

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 151, 51Income Tax Act, 1922 — Section 46, 46(2)Income Tax Act, 1961 — Section 222

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High Courts03 Jan 1980Dismissed

Indian Bank, Branch Office at Salem Vs The Catholic Syrian Bank Ltd.

Madras High Court · (1981) ILR (Mad) 33

Negotiable Instruments Act, 1881 (NI) — Section 131, 131A

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High Courts03 Jan 1980

Addl. Commissioner of Income Tax Vs Automobile Association of Southern India

Madras High Court · (1981) 5 TAXMAN 77

Companies Act, 1956 — Section 25Income Tax Act, 1922 — Section 2(6)Income Tax Act, 1961 — Section 11, 11(4), 147(a), 2(15), 256(1)

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High Courts03 Jan 1980

Neelambal Vs Mohanarama Chettiar and Another

Madras High Court · (1980) 2 MLJ 1

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High Courts03 Jan 1980Allowed

Sundaramoorthy and another Vs Shanmugha Nadar and other

Madras High Court · (1980) 01 MAD CK 0050

Hindu Minority and Guardianship Act, 1956 — Section 11, 5, 8, 9(5)Succession Act, 1925 — Section 111

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High Courts03 Jan 1980

Additional Commissioner of Income Tax, Madras-I and Another Vs Madras Jewellers and Diamond Merchants Association

Madras High Court · (1980) 16 CTR 230 : (1981) 129 ITR 214

Income Tax Act, 1961 — Section 11, 147, 148, 2(15)

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High Courts03 Jan 1980

Commissioner of Income Tax Vs Madras Chamber of Commerce and Industry

Madras High Court · (1980) 01 MAD CK 0033

Income Tax Act, 1961 — Section 11, 11(1), 2(15)

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High Courts03 Jan 1980

Union of India Vs R.K. Raghavan alias R.K. Selvaraj and Others

Madras High Court · (1980) 18 CTR 40

Income Tax Act, 1961 — Rule 11(6), 16, 16(1), 178, 226(4)

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High Courts03 Jan 1980

Additional Commissioner of Income Tax, Madras-I Vs Automobile Association of Southern India

Madras High Court · (1980) 17 CTR 332 : (1981) 127 ITR 730

Income Tax Act, 1961 — Section 11, 11(4), 147, 147A, 2(15)

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High Courts03 Jan 1980

Rangoon Metal and Refining Company Vs State of Tamil Nadu

Madras High Court · (1981) 47 STC 60

Tamil Nadu General Sales Tax Act, 1959 — Section 7A, 7A(1)

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High Courts03 Jan 1980

Karnamalai Konar alias Karanthamalai Konar Vs B. Venkateswaran and Another

Madras High Court · (1980) 93 LW 792 : (1981) 1 MLJ 30

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