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Madras High Court judgments, 1971

530 judgments · page 12 of 27

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High Courts29 Jul 1971

The Allied Industries Corporation and Another Vs The Syndicate Bank

Madras High Court · (1972) 85 LW 174 : (1972) 1 MLJ 172

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
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High Courts29 Jul 1971

C.K. Krishnappa Chetty Vs The State of Tamil Nadu and Others

Madras High Court · (1972) ILR (Mad) 52 : (1972) 1 MLJ 377

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High Courts29 Jul 1971Allowed

Brilliant Match Works Vs Deputy Commercial Tax Officer

Madras High Court · (1974) 33 STC 320

Constitution of India, 1950 — Article 226
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High Courts28 Jul 1971

Murugan Soap Works and Another Vs Assistant Commercial Tax Officer

Madras High Court · (1973) 30 STC 468

Tamil Nadu General Sales Tax Act, 1959 — Section 42, 44, 45, 46
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High Courts28 Jul 1971

The Municipal Council Vs Syed Naziruddin Hussaini by next friend, father Syed Gaffar Mohideen Hussaini

Madras High Court · (1972) 85 LW 476 : (1972) 2 MLJ 132

Tamil Nadu District Municipalities Act, 1920 — Section 262A
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High Courts27 Jul 1971Allowed

Madras Cements Limited Vs The State of Madras

Madras High Court · (1973) 31 STC 221

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High Courts26 Jul 1971

The Official Assignee, Madras Vs Tehmina Dinshaw Tehrani and Another

Madras High Court · AIR 1972 Mad 187 : (1971) 84 LW 876

Presidency Towns Insolvency Act, 1909 — Section 55, 7Provincial Insolvency Act, 1920 — Section 53Transfer of Property Act, 1882 — Section 5, 53
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High Courts23 Jul 1971

L. Govindarajulu Chettiar Vs V.N. Srinivasalu Naidu

Madras High Court · AIR 1972 Mad 307

Law of Property Act, 1925 — Section 62
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High Courts23 Jul 1971Dismissed

R.V. Arunachala Thevar Vs Chinnammal

Madras High Court · (1971) LW(Cri) 263

Income Tax Act, 1922 — Section 33(a)(2)
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High Courts23 Jul 1971

Venkatakrishna Reddiar and Others Vs Swamikannu Goundar and Others

Madras High Court · AIR 1972 Mad 129 : (1972) ILR (Mad) 79 : (1971) 84 LW 848 : (1971) 84 LW 843

General Clauses Act, 1897 — Section 3(26)Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 31, 7(iv)(e)Tamil Nadu General Clauses Act, 1891 — Section 3(14), 3(4)
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High Courts23 Jul 1971

P. Govindarajulu Chettiar Vs V.N. Srinivasalu Naidu

Madras High Court · (1972) 85 LW 296 : (1972) 1 MLJ 385

Law of Property Act, 1925 — Section 62
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High Courts23 Jul 1971

C. Hariprasad and Another and Godavaribai Ghuwalewala and Another Vs The Amalgamated Commercial Traders Private Limited and Others Amalgamated Commercial Traders Private Limited Vs C. Hariprasad and Another

Madras High Court · (1972) 85 LW 91 : (1972) 1 MLJ 330

Civil Procedure Code, 1908 (CPC) — Section 151Companies Act, 1956 — Section 207
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High Courts21 Jul 1971

K. Lakshmi Venkatrama Rao Vs The Commissioner, Hindu Religious and Charitable Endowments

Madras High Court · (1972) 85 LW 341 : (1972) 2 MLJ 93

Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 6(20)
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High Courts20 Jul 1971

Vinaitheethal Achi Vs Chidambaram Chettiar and Others

Madras High Court · AIR 1972 Mad 238 : (1972) 85 LW 855

Limitation Act, 1908 — Article 60
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High Courts20 Jul 1971

V.N.R. Meenakshi Ammal Vs Agricultural Income Tax Officer and Another

Madras High Court · (1971) 82 ITR 676

Tamil Nadu Agricultural Income Tax Act, 1955 — Section 17, 34, 4
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High Courts20 Jul 1971

Mariam Aysha Vs Commissioner of Agricultural Income Tax

Madras High Court · (1976) 104 ITR 381

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High Courts19 Jul 1971

The Highways Department of South Arcot, Cuddalore Vs Vedanthachariar and Others

Madras High Court · AIR 1972 Mad 148 : (1972) 85 LW 69

Constitution of India, 1950 — Article 300Government of India Act, 1858 — Section 65Government of India Act, 1915 — Section 32(2)
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High Courts19 Jul 1971

Ramaseenivasa Iyengar (deceased) and Another Vs S. Padmasani Ammal

Madras High Court · (1973) 86 LW 456 : (1973) 1 MLJ 34

Civil Procedure Code, 1908 (CPC) — Section 50
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High Courts19 Jul 1971

R. Venkatachala Thevar Vs State of Madras and Another

Madras High Court · (1972) 86 ITR 701

Tamil Nadu Agricultural Income Tax Act, 1955 — Section 9(2)
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High Courts19 Jul 1971

Baby Ammal Vs K.N. Rangababu and Others

Madras High Court · (1972) 85 LW 21 : (1972) 1 MLJ 194

Limitation Act, 1908 — Article 120Limitation Act, 1963 — Section 30
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